Kerala High Court
Krishna Kumar.C vs State Of Kerala on 11 June, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
TUESDAY, THE 11TH DAY OF JUNE 2024 / 21ST JYAISHTA, 1946
WP(C) NO. 16446 OF 2017
PETITIONER/S:
1 KRISHNA KUMAR.C
AGED 47 YEARS, S/O. CHANDRASEKHARAN,BHAVANAYYATHU, PARIMANAM,
NEENDAKARA P.O.
2 BABU PRABHAKARAN
AGED 49 YEARS, MULLAVEETTIL,VELITHURUTHU, NEENDAKARA
P.O.,KOLLAM-691 582.
BY ADV SRI.K.SUBASH CHANDRA BOSE
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY,SECRETARIAT,
THIRUVANANTHAPURAM.695001
2 THE EXCISE COMMISSIONER
OFFICE OF THE EXCISE COMMISSIONER,THIRUVANANTHAPURAM.695 001
3 DEPUTY COMMISSIONER OF EXCISE
OFFICE OF THE EXCISE COMMISSIONER,KOLLAM.691 013
4 CIRCLE INSPECTOR OF EXCISE
OFFICE OF THE CIRCLE INSPECTOR OF EXCISE,KARUNAGAPPALLY.690 518
5 DISTRICT COLLECTOR
KOLLAM 691 013
6 ASSISTANT COMMISSIONER OF POLICE
KARUNAGAPPALLY.690 518
7 NEENDAKARA GRAMA PANCHAYATH
PANCHAYATH OFFICE,
NEENDAKARA REPRESENTED BY ITS SECRETARY.690 523
W.P.(C)NO.16446 of 2017
2
8 DISTRICT MANAGER
KERALA STATE BEVERAGE CORPORATION,KOLLAM.691 013
BY ADVS.
SRI.C.S.MANU
SRI.NAVEEN.T., SC, KERALA STATE BEV.CO. M. AND M.
OTHER PRESENT:
SMT.K.B.SONY-GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 11.06.2024,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C)NO.16446 of 2017
3
JUDGMENT
On 10.06.2024 there was no representation for the
petitioners. Today also, there is no representation for them.
2. The learned counsel for the respondent No.8 submitted
that now the beverage outlet has been functioning with all the
licences.
Accordingly, this writ petition is closed, giving the liberty to
the petitioners to file a fresh petition, if they have any subsisting
grievance.
Sd/-
M.A.ABDUL HAKHIM
JUDGE
Shg
W.P.(C)NO.16446 of 2017
APPENDIX OF WP(C) 16446/2017
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE PAPER REPORT IN MATHRUBHOOMY DAILY
DATED 07-05-2017 ABOUT THE PROTEST OF THE LADIES IN
THAT AREA.
EXHIBIT P2 TRUE COPY OF THE PAPER REPORT IN KERALA KAUMUDI DAILY
DATED 09-05-2017.
EXHIBIT P3 TRUE COPY OF THE PAPER REPORT NARRATING THE DHARNA
INAUGUARTED BY SRI. N.K. PREMACHANDRAN M.P.
EXHIBIT P4 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE
NEENDAKARA MANDALAM CONGRESS COMMITTEE PRESIDENT SRI.
S. VIJAYAKUMAR DATED 09-05-2017 BEFORE THE NEENDAKARA
PANCHAYAT SECRETARY.
EXHIBIT P5 TRUE COPY OF THE REPRESENTATIN DATED 06-05-2017
BEFORE THE DISTRICT COLLECTOR.
EXHIBIT P6 TRUE COPY OF THE COMPLAINT SUBMITTED BY ONE JAYASREE
OF VISHNU NIVAS, NEENDAKARA DATED 08-05-2017.
EXHIBIT P7 TRUE COPY OF THE COMPLAINT FILED BEFORE THE SUB
INSPECTOR OF POLICE, DATED 08-05-2017.
EXHIBIT P8 TRUE COPY OF THE PHOTOGRAPH SHOWING THE PROTEST AND
DHARNA OF THE PEOPLE IN THAT AREA.
RESPONDENTS' EXTS
EXT.R8(A) TRUE COPY OF THE PROCEEDINGS DATED 19.4.2017 ISSUED
BY THE DEPUTY COMMISSIONER OF EXCISE, KOLLAM
EXT.R8(B) TRUE COPY OF THE RELEVANT PAGES OF THE EXCISE LICENCE
ISSUEDBY THE EXCISE DEPT.
EXT.R8(C) TRUE COPY OF THE DECISION DATED 11.5.2017 OF THE
NEENDAKARA GRAMA PANCHAYAT
EXT.R8(D) TRUE COPY OF THE INTERIM ORDER DATED 23.5.2017 IN
W.P.(C)No.16949/2017 OF THIS HON'BLE COURT
EXT.R8(E) TRUE COPY OF THE D&O LICENCE DATED 16.6.2017 ISSUED
BY THE NEENDAKARA GRAMA PANCHAYAT
