Kerala High Court
Muhammed Sadique.P vs State Of Kerala on 11 June, 2024
Author: P.V.Kunhikrishnan
Bench: P.V.Kunhikrishnan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 11TH DAY OF JUNE 2024 / 21ST JYAISHTA,
1946
WP(C) NO. 4513 OF 2017
PETITIONERS:
1 IBRAHIM KALLATRA
AGED 55 YEARS
S/O LATE KALLATRA ABDULKHADER HAJI,
RESIDING AT MUBARAK MANZIL, KALANAD VILAGE,
KASARAGOD- 671 317
2 MAHIN KALLATRA
AGED 58 YEARS
S/O LATE KALLATRA ABDULKHADER HAJI
RESIDING AT MUBARAK MANZIL, KALANAD VILLAGE,
KASARAGOD- 671 317
REP. BY HIS BROTHER AND POWER OF ATTORNEY
HOLDER, IBRAHIM KALLATRA RESIDING AT MUBARAK
MANZIL, KALANADU VILLAGE, KASARAGOD- 671 317
3 ABDUL RAHIMAN ASHRAF KALLATRA
AGED 50 YEARS
RESIDING AT MUBARAK MANZIL, KALANAD
VILLAGE,KASARAGOD- 671 317
REP. BY HIS BROTHER AND POWER OF ATTORNEY
HOLDER IBRAHIM KALLATRA RESIDING AT MUBARAK
MANZIL, KALANADU VILLAGE, KASARAGOD- 671 317
4 ABDUL SALAM KALLATRA
AGED 48 YEARS
RESIDING AT MUBARAK MANZIL, KALANAD
VILLAGE,KASARAGOD- 671 317
REP. BY HIS BROTHER AND POWER OF ATTORNEY
HOLDER IBRAHIM KALLATRA RESIDING AT MUBARAK
MANZIL, KALANADU VILLAGE, KASARAGOD- 671 317
W.P.(C) Nos. 4513 and 4561 of 2017
2
5 MOPHAMMED SHEREEF KALLATRA
AGED 47 YEARS
RESIDING AT MUBARAK MANZIL, KALANAD
VILLAGE,KASARAGOD- 671 317
REP. BY HIS BROTHER AND POWER OF
ATTORNEY HOLDER IBRAHIM KALLATRA
RESIDING AT MUBARAK MANZIL, KALANADU
VILLAGE, KASARAGOD- 671 317
6 ABDUL MUNEER KALLATRA
AGED 46 YEARS, RESIDING AT MUBARAK
MANZIL, KALANAD VILLAGE,KASARAGOD- 671
317 REP. BY HIS BROTHER AND POWER
OF ATTORNEY HOLDER IBRAHIM KALLATRA
RESIDING AT MUBARAK MANZIL, KALANADU
VILLAGE, KASARAGOD- 671 317.
BY ADVS.
SRI.THOMAS ABRAHAM
SRI.ASWIN.P.JOHN
SMT.MERCIAMMA MATHEW
RESPONDENTS:
1 STATE OF KERALA
REP. BY ITS CHIEF SECRETARY,
GOVT. OF KERALA, SECRETARIAT,
THIRUVANANTHAPURAM-695 001
2 SECRETARY
DEPARTMENT OF LAW,
GOVERNMENT OF KERALA SECRETARIAT,
THIRUVANANTHAPRUAM-695 001
3 SECRETARY
DEPARTMENT OF REVENUE,
GOVERNMENT OF KERALA SECRETARIAT,
THIRUVANANTHAPURAM-695 001
W.P.(C) Nos. 4513 and 4561 of 2017
3
4 SECRETARY,
PUBLIC WORKS DEPARTMENT,
GOVERNMENT OF KERALA, SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
5 THE LAND REVENUE COMMISSIONER,
PUBLIC OFFICE BUILDINGS, MUSEUM
JUNCTION, THIRUVANANTHAPURAM - 695 033.
6 DISTRICT COLLECTOR,
COLLECTORATE, KASARAGOD-671 121.
7 THE LAND ACQUISITION OFFICER AND SPECIAL
TAHSILDAR (LAND ACQUISITION),
KASARAGOD - 671 001.
OTHER PRESENT:
SRI.RIYAL DEVASSY, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP
FOR ADMISSION ON 11.06.2024, ALONG WITH
WP(C).4561/2017, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
W.P.(C) Nos. 4513 and 4561 of 2017
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
TUESDAY, THE 11TH DAY OF JUNE 2024 / 21ST
JYAISHTA, 1946
WP(C) NO. 4561 OF 2017
PETITIONERS:
1 MUHAMMED SADIQUE.P.
AGED 28 YEARS
S/O LATE ABDUL RAHMAN HAJI, AASKA
COTTAGE, KANHANGAD, KOLAVAYAL P.O.,
KASARAGOD 671 315.
2 M.K.AMINA
AGED 55 YEARS, W/O LATE ABDUL RAHMAN
HAJI, RESIDING AT AASKA COTTAGE,
KANHANGAD, KOLAVAYAL P.O., KASARAGOD 671
315. REPRESENTED BY HER SON AND POWER OF
ATTORNEY HOLDER MUHAMMED SADIQUE P,
RESIDING AT AASKA COTTAGE, KANHANGAD,
KOLAVAYAL P.O KASARAGOD 671 315.
3 PALLIPUZHADUKAM ABDUL RAHIMAN ABIDH
AGED 38 YEARS, S/O LATE ABDUL RAHMAN
HAJI, RESIDING AT AASKA COTTAGE,
KANHANGAD, KOLAVAYAL P.O., KASARAGOD 671
315 REPRESENTED BY HIS BROTHER AND POWER
OF ATTORNEY HOLDER MUHAMMED SADIQUE P,
RESIDING AT AASKA COTTAGE, KANHANGAD,
KOLAVAYAL P.O KASARAGOD 671 315.
W.P.(C) Nos. 4513 and 4561 of 2017
5
4 PALLIKERE SHAJUDEEN
AGED 37 YEARS, S/O LATE ABDUL RAHMAN
HAJI, RESIDING AT AASKA COTTAGE,
KANHANGAD, KOLAVAYAL P.O., KASARAGOD 671
315 REPRESENTED BY HIS BROTHER AND POWER
OF ATTORNEY HOLDER MUHAMMED SADIQUE P,
RESIDING AT AASKA COTTAGE, KANHANGAD,
KOLAVAYAL P.O KASARAGOD 671 315.
5 KHALID ZAHIDABI
AGED 34 YEARS, D/O LATE ABDUL RAHMAN
HAJI, RESIDING AT AASKA COTTAGE,
KANHANGAD, KOLAVAYAL P.O., KASARAGOD 671
315 REPRESENTED BY HER BROTHER AND POWER
OF ATTORNEY HOLDER MUHAMMED SADIQUE P,
RESIDING AT AASKA COTTAGE, KANHANGAD,
KOLAVAYAL P.O KASARAGOD 671 315.
6 MARHABA MANZIL MOHAMMEDSHABIR
AGED 32 YEARS, D/O LATE ABDUL RAHMAN
HAJI, RESIDING AT AASKA COTTAGE,
KANHANGAD, KOLAVAYAL P.O., KASARAGOD 671
315 REPRESENTED BY HER BROTHER AND POWER
OF ATTORNEY HOLDER MUHAMMED SADIQUE P,
RESIDING AT AASKA COTTAGE, KANHANGAD,
KOLAVAYAL P.O KASARAGOD 671 315.
7 PALLIPUZHA ADUKAM MUHAMMED SADIRI
AGED 25 YEARS, S/O LATE ABDUL RAHMAN
HAJI, RESIDING AT AASKA COTTAGE,
KANHANGAD, KOLAVAYAL P.O., KASARAGOD 671
315 REPRESENTED BY HIS BROTHER AND POWER
OF ATTORNEY HOLDER MUHAMMED SADIQUE P,
RESIDING AT AASKA COTTAGE, KANHANGAD,
KOLAVAYAL P.O KASARAGOD 671 315.
W.P.(C) Nos. 4513 and 4561 of 2017
6
8 MUHAMMED SHAHID RAHIMAN P.A.
AGED 22 YEARS, S/O LATE ABDUL RAHMAN
HAJI, RESIDING AT AASKA COTTAGE,
KANHANGAD, KOLAVAYAL P.O., KASARAGOD 671
315 REPRESENTED BY HIS BROTHER AND POWER
OF ATTORNEY HOLDER MUHAMMED SADIQUE P,
RESIDING AT AASKA COTTAGE, KANHANGAD,
KOLAVAYAL P.O KASARAGOD 671 315.
BY ADVS.
SRI.THOMAS ABRAHAM
SRI.ASWIN.P.JOHN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS CHIEF SECRETARY,
GOVERNMENT OF KERALA, SECRETARIAT,
THIRUVANANTHAPURAM- 695 001.
2 SECRETARY
DEPARTMENT OF LAW,
GOVERNMENT OF KERALA, SECRETARIAT,
THIRUVANANTHAPURAM- 695 001.
3 SECRETARY
DEPARTMENT OF REVENUE,
GOVERNMENT OF KERALA, SECRETARIAT,
THIRUVANANTHAPURAM- 695 001.
4 SECRETARY
PUBLIC WORKS DEPARTMENT,
GOVERNMENT OF KERALA, SECRETARY,
THIRUVANANTHAPURAM- 695 001.
5 THE LAND REVENUE COMMISSIONER
PUBLIC OFFICE BUILDINGS, MUDSEUM
JUNCTION, THIRUVANANTHAPURAM- 695 001.
6 DISTRICT COLLECTOR
COLLECTORATE KASARAGOD-671 121.
W.P.(C) Nos. 4513 and 4561 of 2017
7
7 THE LAND ACQUISITION OFFICER AND SPECIAL
TAHSILDAR(LAND ACQUISITION),
KASARAGOD-671 121.
OTHER PRESENT:
SRI.RIYAL DEVASSY, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP
FOR ADMISSION ON 11.06.2024, ALONG WITH
WP(C).4513/2017, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
W.P.(C) Nos. 4513 and 4561 of 2017
8
P.V.KUNHIKRISHNAN, J.
---------------------------------------------
W.P.(C) No. 4513 of 2017
and
W.P.(C) No. 4561 of 2017
------------------------------------------------------
Dated this the 11th day of June, 2024
JUDGMENT
Learned Counsel for the petitioners submits
that prayers in these writ petitions are infructuous.
Hence, these writ petitions are dismissed as
infructuous.
Sd/-
P.V.KUNHIKRISHNAN
JUDGE
AJ
