Citation : 2024 Latest Caselaw 16346 Ker
Judgement Date : 11 June, 2024
W. P. (C) Nos. 19096, 1507, 19055, 31522 & 31669 of 2023,
26999 & 27001 of 2022 and 868 of 2024
..1..
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
TUESDAY, THE 11TH DAY OF JUNE 2024 / 21ST JYAISHTA, 1946
WP(C) NO. 19096 OF 2023
PETITIONER:
SKY TECH CONSTRUCTIONS,
BUILDING NO. X/10C, PARATHODU BUILDING,
ERAVUCHIRA P.O., THOTTACKADU,KOTTAYAM DISTRICT,
KERALA, PIN- 686539,REPRESENTED BY ITS MANAGING
PARTNER JEWELSHAH SURESH, AGED 33 YEARS, SON OF
MR. SURESH BABU, ALAPPATTU HOUSE, UNNAMATTOM,
VAKATHANAM VILLAGE, CHANGANACHERRY , KOTTAYAM
DISTRICT, KERALA, PIN - 68653
BY ADVS.M/S.LUKE J CHIRAYIL & AMAL JOSE
RESPONDENTS:
1 VAKATHANAM GRAMA PANCHAYAT,
MAIN CENTRAL ROAD, OPPOSITE BUS STAND, BYPASS,
NJALIAKUZHI, PONGAMTHANAM, VAKATHANAM, KERALA,
REPRESENTED BY ITS SECRETARY, PIN - 656838
2 THE SECRETARY, VAKATHANAM GRAMA PANCHAYAT,
MAIN CENTRAL ROAD, OPPOSITE BUS STAND, BYPASS,
NJALIAKUZHI, PONGAMTHANAM, VAKATHANAM, KERALA,
PIN - 656838
SRI.V.K.PRASAD, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.06.2024, ALONG WITH CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W. P. (C) Nos. 19096, 1507, 19055, 31522 & 31669 of 2023,
26999 & 27001 of 2022 and 868 of 2024
..2..
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
TUESDAY, THE 11TH DAY OF JUNE 2024 / 21ST JYAISHTA, 1946
WP(C) NO. 868 OF 2024
PETITIONER:
JOSHUA THOMAS ANDREWS, AGED 35 YEARS,
SON OF SRI. THOMAS ANDREWS VALELPUTHEPURACKAL
HOUSE, MULANTHANATHUKUZHY VAKATHANAM VILLAGE,
VAKATHANAM KARA VAKATHANAM P.O., KOTTAYAM
DISTRICT KERALA, PIN - 686538, REPRESENTED BY
POWER OF ATTORNEY HOLDER, THOMAS ANDREWS
VALELPUTHEPURACKAL HOUSE, MULANTHANATHUKUZHY,
VAKATHANAM VILLAGE, VAKATHANAM KARA, VAKATHANAM
P.O., KOTTAYAM DISTRICT, KERALA, PIN - 686538
BY ADV. SRI.LUKE J CHIRAYIL
RESPONDENTS:
1 VAKATHANAM GRAMA PANCHAYAT,
MAIN CENTRAL ROAD, OPPOSITE BUS STAND, BYPASS,
NJALIAKUZHI, PONGAMTHANAM, VAKATHANAM, KERALA,
REPRESENTED BY ITS SECRETARY, PIN - 656838
2 THE SECRETARY,
VAKATHANAM GRAMA PANCHAYAT, MAIN CENTRAL ROAD,
OPPOSITE BUS STAND, BYPASS, NJALIAKUZHI,
PONGAMTHANAM, VAKATHANAM, KERALA, PIN - 656838
SRI.V.K.PRASAD, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.06.2024, ALONG WITH CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W. P. (C) Nos. 19096, 1507, 19055, 31522 & 31669 of 2023,
26999 & 27001 of 2022 and 868 of 2024
..3..
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
TUESDAY, THE 11TH DAY OF JUNE 2024 / 21ST JYAISHTA, 1946
WP(C) NO. 1507 OF 2023
PETITIONER:
P.T. ANDREWS, AGED 60 YEARS,
SON OF THOMAS, KOOVAKATTU CHIRAYIL, PANACHIKKADU
VILLAGE, KOTTAYAM TALUK, KUZHIMATTOM P.O,
KOTTAYAM DISTRICT, KERALA, PIN - 686533.
BY ADVS.M/S.LUKE J CHIRAYIL, M.G.SREEJITH,
ELSA MARY THOMAS, AMAL JOSE
RESPONDENTS:
1 VAKATHANAM GRAMA PANCHAYAT,
MAIN CENTRAL ROAD, OPPOSITE BUS STAND, BYPASS,
NJALIAKUZHI, PONGAMTHANAM, VAKATHANAM, KERALA,
REPRESENTED BY ITS SECRETARY, PIN - 656838
2 THE SECRETARY,
VAKATHANAM GRAMA PANCHAYAT,MAIN CENTRAL ROAD,
OPPOSITE BUS STAND, BYPASS, NJALIAKUZHI,
PONGAMTHANAM, VAKATHANAM, KERALA, PIN - 656838
SRI.V.K.PRASAD
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.06.2024, ALONG WITH CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W. P. (C) Nos. 19096, 1507, 19055, 31522 & 31669 of 2023,
26999 & 27001 of 2022 and 868 of 2024
..4..
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
TUESDAY, THE 11TH DAY OF JUNE 2024 / 21ST JYAISHTA, 1946
WP(C) NO. 19055 OF 2023
PETITIONER:
THOMAS GEORGE, AGED 60 YEARS,
SON OF SRI. GEORGE,MOOLAYIL HOUSE, ERAVUCHIRA
HOUSE, VAKATHANAM, KOTTAYAM DISTRICT, KERALA,
PIN - 686539
BY ADVS.M/S.LUKE J CHIRAYIL & AMAL JOSE
RESPONDENTS:
1 VAKATHANAM GRAMA PANCHAYAT,
MAIN CENTRAL ROAD, OPPOSITE BUS STAND, BYPASS,
NJALIAKUZHI, PONGAMTHANAM, VAKATHANAM, KERALA,
REPRESENTED BY ITS SECRETARY, PIN - 656838
2 THE SECRETARY, VAKATHANAM GRAMA PANCHAYAT,
MAIN CENTRAL ROAD, OPPOSITE BUS STAND, BYPASS,
NJALIAKUZHI, PONGAMTHANAM, VAKATHANAM, KERALA,
PIN - 656838
SRI.V.K.PRASAD,SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.06.2024, ALONG WITH CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W. P. (C) Nos. 19096, 1507, 19055, 31522 & 31669 of 2023,
26999 & 27001 of 2022 and 868 of 2024
..5..
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
TUESDAY, THE 11TH DAY OF JUNE 2024 / 21ST JYAISHTA, 1946
WP(C) NO. 26999 OF 2022
PETITIONER:
P.T. ANDREWS, AGED 60 YEARS,
SON OF THOMAS, KOOVAKATTU CHIRAYIL, PANACHIKKADU
VILLAGE, KOTTAYAM TALUK, KUZHIMATTOM P.O,
KOTTAYAM DISTRICT, KERALA, PIN - 686533.
BY ADVS.M/S. LUKE J CHIRAYIL & M.G.SREEJITH
RESPONDENTS:
1 VAKATHANAM GRAMA PANCHAYAT,
REPRESENTED BY ITS SECRETARY, MAIN CENTRAL ROAD,
OPPOSITE BUS STAND, BYPASS, NJALIAKUZHI,
PONGAMTHANAM, VAKATHANAM, KERALA, PIN-656838
2 THE SECRETARY,
VAKATHANAM GRAMA PANCHAYAT, MAIN CENTRAL ROAD,
OPPOSITE BUS STAND, BYPASS, NJALIAKUZHI,
PONGAMTHANAM, VAKATHANAM, KERALA, PIN - 656838
*ADDL.3 BOBBY KURUVILLA,
S/O. KURUVILLA, POTACHIRA HOUSE, PONGAMTHANAM
P.O, KOTTAYAM, PIN- 686538
* IS IMPLEADED AS PER ORDER DATED 10.10.2022 IN
I.A.1/2022 IN WP(C)26999/2022.
BY ADVS.M/S.V.K.PRASAD, THOMAS JACOB
GIREESH PANKAJAKSHAN
W. P. (C) Nos. 19096, 1507, 19055, 31522 & 31669 of 2023,
26999 & 27001 of 2022 and 868 of 2024
..6..
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.06.2024, ALONG WITH CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W. P. (C) Nos. 19096, 1507, 19055, 31522 & 31669 of 2023,
26999 & 27001 of 2022 and 868 of 2024
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
TUESDAY, THE 11TH DAY OF JUNE 2024 / 21ST JYAISHTA, 1946
WP(C) NO. 27001 OF 2022
PETITIONER:
SMITHA K SIMON, AGED 46 YEARS,
WIFE OF SIBU KURIAN, ENNASHERIL SIBU NIVAS,
PANACHIKKADU VILLAGE, KOTTAYAM TALUK,
KUZHIMATTOM P.O, KOTTAYAM DISTRICT, KERALA, PIN
- 686533.
BY ADVS.M/S. LUKE J CHIRAYIL & M.G.SREEJITH
RESPONDENTS:
1 VAKATHANAM GRAMA PANCHAYAT, REPRESENTED BY ITS
SECRETARY, MAIN CENTRAL ROAD, OPPOSITE BUS
STAND, BYPASS, NJALIAKUZHI, PONGAMTHANAM,
VAKATHANAM, KERALA, PIN - 656838.
2 THE SECRETARY VAKATHANAM GRAMA PANCHAYAT,
MAIN CENTRAL ROAD, OPPOSITE BUS STAND, BYPASS,
NJALIAKUZHI, PONGAMTHANAM, VAKATHANAM, KERALA,
PIN - 656838.
BY ADV V.K.PRASAD
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.06.2024, ALONG WITH CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W. P. (C) Nos. 19096, 1507, 19055, 31522 & 31669 of 2023,
26999 & 27001 of 2022 and 868 of 2024
..8..
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
TUESDAY, THE 11TH DAY OF JUNE 2024 / 21ST JYAISHTA, 1946
WP(C) NO. 31522 OF 2023
PETITIONER:
MAJO P ABRAHAM,
AGED 48 YEARS
SON OF PI ABRAHAM,PUTHUVEEDU, KAVALAM,
NEELAMPEROOR, KAINADY, ALAPPUZHA, KERALA, PIN -
686534
BY ADV. SRI. LUKE J CHIRAYIL
RESPONDENTS:
1 VAKATHANAM GRAMA PANCHAYAT,
MAIN CENTRAL ROAD, OPPOSITE BUS STAND, BYPASS,
NJALIAKUZHI, PONGAMTHANAM, VAKATHANAM,
KERALA,REPRESENTED BY ITS SECRETARY, PIN -
656838
2 THE SECRETARY,
VAKATHANAM GRAMA PANCHAYAT,MAIN CENTRAL ROAD,
OPPOSITE BUS STAND, BYPASS, NJALIAKUZHI,
PONGAMTHANAM, VAKATHANAM, KERALA, PIN - 656838
BY ADV.V.K.PRASAD
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.06.2024, ALONG WITH CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W. P. (C) Nos. 19096, 1507, 19055, 31522 & 31669 of 2023,
26999 & 27001 of 2022 and 868 of 2024
..9..
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
TUESDAY, THE 11TH DAY OF JUNE 2024 / 21ST JYAISHTA, 1946
WP(C) NO. 31669 OF 2023
PETITIONER:
JOSE K.C., AGED 58 YEARS,
SON OF OUSEPH CHACKO, VAKATHANAM VILLAGE,
CHANGANACHERRY TALUK, VAKATHANAM P.O., KOTTAYAM
DISTRICT, PIN - 686538.
BY ADV. SRI. LUKE J CHIRAYIL
RESPONDENTS:
1 VAKATHANAM GRAMA PANCHAYAT,
MAIN CENTRAL ROAD, OPPOSITE BUS STAND, BYPASS,
NJALIAKUZHI, PONGAMTHANAM, VAKATHANAM,
KERALA,REPRESENTED BY ITS SECRETARY, PIN -
656838
2 THE SECRETARY,
VAKATHANAM GRAMA PANCHAYAT,MAIN CENTRAL ROAD,
OPPOSITE BUS STAND, BYPASS, NJALIAKUZHI,
PONGAMTHANAM, VAKATHANAM, KERALA, PIN - 656838
SRI. V.K.PRASAD, SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.06.2024, ALONG WITH CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W. P. (C) Nos. 19096, 1507, 19055, 31522 & 31669 of 2023,
26999 & 27001 of 2022 and 868 of 2024
..10..
MOHAMMED NIAS C. P. , J.
=====================================
W. P. (C) Nos. 19096, 1507, 19055, 31522 & 31669 of 2023,
26999 & 27001 of 2022 and 868 of 2024
=====================================
Dated this the 11th day of June, 2024
JUDGMENT
All these writ petitions challenge the rejection of applications
preferred by the petitioners for obtaining building permits for want
of layout approval/development permit.
2. Both sides submit that the issue is covered in favour of the
petitioners by the judgments of this Court in Nafeesa v.
Chavakkad Municipality [2018 (3) KLT 1] and Panjal Grama
Panchayat v. Aneesh P. [2022 (2) KLT 653].
3. Accordingly, the impugned orders are quashed and there
will be a direction to the Secretary of the Panchayat to reconsider
the applications for building permits submitted by the petitioners,
if they are otherwise in order, without insisting on the production of
layout approval/development permit mentioned in the impugned
order and pass appropriate orders in accordance with the relevant W. P. (C) Nos. 19096, 1507, 19055, 31522 & 31669 of 2023, 26999 & 27001 of 2022 and 868 of 2024
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building rules at the earliest, at any rate within six weeks from the
date of receipt of a copy of this judgment.
4. It is made clear that this Court has only considered the
insistence on producing a layout approval/development permit, and
it is for the Panchayat to ensure that the petitioners comply with
the other provisions of the building rules.
The Writ Petitions are allowed as above.
Sd/-
MOHAMMED NIAS C. P., JUDGE
MMG W. P. (C) Nos. 19096, 1507, 19055, 31522 & 31669 of 2023, 26999 & 27001 of 2022 and 868 of 2024
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APPENDIX OF WP(C) 868/2024
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE SALE DEED DATED 22.04.2022 NUMBERED AS DOCUMENT NO. 950/2022 OF THENGANA S.R.O. AT KOTTAYAM DISTRICT
EXHIBIT P2 THE TRUE COPY OF THE ACKNOWLEDGMENT RECEIPT DATED 03.08.2023 NUMBERED AS 400519/BPRL01/GENERAL/2023/4982 ISSUED BY THE 1ST RESPONDENT IN THE NAME OF THE PETITIONER HEREIN
EXHIBIT P3 THE TRUE COPY OF THE RECEIPT DATED 03.08.2023 HAVING RECEIPT NO. 1230402088/G050904 ISSUED BY THE 1ST RESPONDENT IN THE NAME OF THE PETITIONER
EXHIBIT P4 TRUE COPY OF THE LAND TAX RECEIPT DATED 23.06.2022 HAVING RECEIPT NO. KL05011105093/2022 ISSUED IN FAVOR OF THE PETITIONER
EXHIBIT P5 THE TRUE COPY OF THE ORDER DATED 13.10.2023 NUMBERED AS 400519/BPRL01/GENERAL/2023/4978/(2) ISSUED BY THE 2ND RESPONDENT IN THE NAME OF THE PETITIONER
EXHIBIT P6 THE TRUE COPY OF THE JUDGEMENT DATED 16.08.2023 IN W.P. (C) NO. 21868 OF 2023 ON THE FILES OF THE HONOURABLE HIGH COURT OF KERALA W. P. (C) Nos. 19096, 1507, 19055, 31522 & 31669 of 2023, 26999 & 27001 of 2022 and 868 of 2024
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EXHIBIT P7 THE TRUE COPY OF THE JUDGEMENT DATED 12.04.2023 IN W.P. (C) NO. 13134 OF 2023 ON THE FILES OF THE HONOURABLE HIGH COURT OF KERALA
EXHIBIT P8 THE TRUE COPY OF THE COMMON JUDGEMENT DATED 02.02.2023 IN W.P. (C) NO. 1507 OF 2023 AND W.P. (C) NO. 1498 OF 2023 ON THE FILES OF THE HONOURABLE HIGH COURT OF KERALA
EXHIBIT P9 TRUE COPY OF THE JUDGEMENT DATED 21.12.2022 IN W.P. (C) NO. 41666 OF 2022 ON THE FILES OF THE HONOURABLE HIGH COURT OF KERALA W. P. (C) Nos. 19096, 1507, 19055, 31522 & 31669 of 2023, 26999 & 27001 of 2022 and 868 of 2024
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APPENDIX OF WP(C) 1507/2023
PETITIONER EXHIBITS
EXHIBIT P1 THE TRUE COPY OF THE RECEIPT ISSUED BY THE 1ST RESPONDENT HAVING NUMBER 1210300498/G050904 DATED 21.01.2022
EXHIBIT P2 TRUE COPY OF THE UNDATED ACKNOWLEDGEMENT RECEIPT ISSUED BY THE 1ST RESPONDENT
EXHIBIT P3 THE TRUE COPY OF THE ORDER DATED 15.03.2022 NUMBERED AS 400519/BPRL01/GENERAL/2022/355/(1) ISSUED BY THE 2ND RESPONDENT DATED 15.03.2022
EXHIBIT P4 THE TRUE COPY OF THE ORDER IN W.P (C) NO. 26999 OF 2022 DATED 04.11.2022 ON THE FILES OF THE HONOURABLE HIGH COURT OF KERALA
EXHIBIT P5 THE TRUE COPY OF THE LETTER ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER WITH REFERENCE NUMBER S C4/355/2022 DATED 02.12.2022 W. P. (C) Nos. 19096, 1507, 19055, 31522 & 31669 of 2023, 26999 & 27001 of 2022 and 868 of 2024
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APPENDIX OF WP(C) 19055/2023
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE SALE DEED DATED 15.09.2022 NUMBERED AS 1566/I/2022 OF PUTHUPPALLY S.R.O.
EXHIBIT P2 THE TRUE COPY OF THE APPLICATION FOR CONSTRUCTION OF RESIDENTIAL BUILDING DATED 14.11.2022 FILED BY THE PETITIONER
EXHIBIT P3 THE TRUE COPY OF THE ORDER DATED 01.06.2023 NUMBERED AS 400519/BRRL01/GENERAL/2022/6995/(1) ISSUED BY THE 2ND RESPONDENT W. P. (C) Nos. 19096, 1507, 19055, 31522 & 31669 of 2023, 26999 & 27001 of 2022 and 868 of 2024
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APPENDIX OF WP(C) 26999/2022
PETITIONER EXHIBITS
EXHIBIT P1 THE TRUE COPY OF THE RECEIPT HAVING NUMBER 1210300498/G050904 DATED 21.01.2022
EXHIBIT P2 TRUE COPY OF THE UNDATED ACKNOWLEDGEMENT RECEIPT ISSUED BY THE 1ST RESPONDENT
EXHIBIT P3 THE TRUE COPY OF THE ORDER DATED 15.03.2022 NUMBERED AS 400519/BPRL01/GENERAL/2022/355/(1) ISSUED BY THE 2ND RESPONDENT DATED 15.03.2022
RESPONDENT ANNEXURES
ANNEXURE-R3(2) A COPY OF THE COMPLAINT DATED 22/12/2021 MADE UNDER SECTION 235 L1(I) AND (II) READ WITH SECTION 185 (A) OF THE KERALA PANCHAYAT RAJ ACT
ANNEXURE-R3(3) . A COPY OF THE REPORT DATED 11/01/2022 FILED BY THE ASSISTANT ENGINEER LSGD SECTION OF VAKATHANAM GRAMA PANCHAYAT
ANNEXURE-R3(4) A COPY OF THE COMPLAINT DATED 17/01/2022 FILED BY THE RESPONDENT NO. 3 TO THE HON'BLE OMBUDSMAN
ANNEXURE-R3(5) A COPY OF THE FURTHER CLARIFICATION DATED 31/03/2022 FILED BY THE RESPONDENT NO. 3 TO THE HON'BLE OMBUDSMAN W. P. (C) Nos. 19096, 1507, 19055, 31522 & 31669 of 2023, 26999 & 27001 of 2022 and 868 of 2024
..17..
ANNEXURE-R3(6) A COPY OF THE REPORT FILED BY THE DEPUTY DIRECTOR DATED 25/07/2022 CONFIRMING THE VIOLATION OF THE RULE 31 KPBR
ANNEXURE R3(7) COPY OF THE ORDER DATED 09/11/2022 ISSUED BY THE KERALA REAL ESTATE REGULATORY AUTHORITY.
EXHIBIT : R(3)(A) THE DETAILS SHOWING THE MULTIPLE LAND TRANSACTIONS DONE BY THE PETITIONER
EXHIBIT : R(3)(B) . A COPY OF THE COMPLAINT DATED 22/12/2021 FILED BY R3 TO R2
EXHIBIT : R(3)(C) A COPY OF THE REPORT DATED 11/01/2022 FILED BY THE ASSISTANT ENGINEER LSGD SECTION OF VAKATHANAM GRAMA PANCHAYAT
EXHIBIT : R(3)(D) A COPY OF THE INQUIRY REPORT DATED 25/07/2022 FILED BY THE DEPUTY DIRECTOR PANCHAYAT
EXHIBIT : R(3)(E) . A COPY OF THE ORDER DATED 26/07/2022 BY THE HON'BLE OMBUDSMAN
EXHIBIT : R(3)(F) A COPY OF THE ORDER DATED 09/11/2022 ISSUED BY THE KERALA REAL ESTATE REGULATORY AUTHORITY
EXHIBIT: R(3) (G) A COPY OF THE DIRECTIVE ISSUED BY THE DIRECTOR OF PANCHAYAT DATED 31/10/2022
EXHIBIT R2(3) A TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT NUMBERED AS SECTION SC4-BA(87349)/2023 DATED 04.03.2023. W. P. (C) Nos. 19096, 1507, 19055, 31522 & 31669 of 2023, 26999 & 27001 of 2022 and 868 of 2024
..18..
EXHIBIT R2(1) A TRUE COPY OF THE ORDER DATED 26.07.2022 ISSUED BY THE HON'BLE OMBUDSMAN
EXHIBIT R2(2) A TRUE COPY OF THE LETTER ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER WITH REFERENCE NUMBER S C4/355/2022 DATED 02.12.2022 W. P. (C) Nos. 19096, 1507, 19055, 31522 & 31669 of 2023, 26999 & 27001 of 2022 and 868 of 2024
..19..
APPENDIX OF WP(C) 27001/2022
PETITIONER EXHIBITS
EXHIBIT P1 THE TRUE COPY OF THE RECEIPT HAVING NUMBER 1210300497/G050904 DATED 21.01.2022 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER
EXHIBIT P2 TRUE COPY OF THE UNDATED ACKNOWLEDGEMENT RECEIPT ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER
EXHIBIT P3 THE TRUE COPY OF THE ORDER DATED 15.03.2022 NUMBERED AS 400519/BPRL01/GENERAL/2022/354/(1) ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER
RESPONDENT EXHIBITS
EXHIBIT R2(1) A TRUE COPY OF THE ORDER DATED 26.07.2022 ISSUED BY THE HON'BLE OMBUDSMAN
EXHIBIT R2(2) A TRUE COPY OF THE LETTER ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER WITH REFERENCE NUMBER S C4/354/2022 DATED 02.12.2022
EXHIBIT R2(3) TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT NUMBERED AS SECTION SC4-BA(87357)/2023 DATED 04.03.2023 W. P. (C) Nos. 19096, 1507, 19055, 31522 & 31669 of 2023, 26999 & 27001 of 2022 and 868 of 2024
..20..
APPENDIX OF WP(C) 31522/2023
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE SALE DEED DATED 29.05.2023 NUMBERED AS 1247/ 2023 OF THENGANA S.R.O.
EXHIBIT P2 THE TRUE COPY OF THE ACKNOWLEDGMENT RECEIPT DATED 16.08.2023 ISSUED BY THE 1ST RESPONDENT PANCHAYAT IN FAVOUR OF THE PETITIONER
EXHIBIT P3 TRUE COPY OF THE RECEIPT DATED 10.07.2023 HAVING RECEIPT NO. 1230401741/G050904 ISSUED BY THE 1ST RESPONDENT PANCHAYAT IN FAVOUR OF THE PETITIONER
EXHIBIT P4 THE TRUE COPY OF THE ORDER DATED 19.08.2023 NUMBERED AS 400519/BPRL02/GENERAL/2023/4614/ (1) ISSUED BY THE 2ND RESPONDENT
EXHIBIT P5 TRUE COPY OF THE TAX RECEIPT DATED 30.06.2023 HAVING RECEIPT NO. KL05011104488/2023 OF THANDAPER NO. 11993 OF VAKAKATHANAM VILLAGE
EXHIBIT P6 THE TRUE COPY OF THE JUDGEMENT DATED 16.08.2023 IN W.P. (C) NO. 21868 OF 2023 ON THE FILES OF THE HONOURABLE HIGH COURT OF KERALA
EXHIBIT P7 THE TRUE COPY OF THE JUDGEMENT DATED 12.04.2023 IN W.P. (C) NO. 13134 OF 2023 ON THE FILES OF THE HONOURABLE HIGH COURT OF KERALA W. P. (C) Nos. 19096, 1507, 19055, 31522 & 31669 of 2023, 26999 & 27001 of 2022 and 868 of 2024
..21..
EXHIBIT P8 THE TRUE COPY OF THE COMMON JUDGEMENT DATED 02.02.2023 IN W.P. (C) NO. 1507 OF 2023 AND W.P. (C) NO. 1498 OF 2023 ON THE FILES OF THE HONOURABLE HIGH COURT OF KERALA W. P. (C) Nos. 19096, 1507, 19055, 31522 & 31669 of 2023, 26999 & 27001 of 2022 and 868 of 2024
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APPENDIX OF WP(C) 31669/2023
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE SALE DEED DATED 22.06.2022 NUMBERED AS 1426/2022 OF THENGANA S.R.O.
EXHIBIT P2 THE TRUE COPY OF THE ACKNOWLEDGMENT RECEIPT DATED 23.02.2023 HAVING RECEIPT NO.
400519/BPRL01/GENERAL/2023/1536 ISSUED BY THE 1ST RESPONDENT PANCHAYAT
EXHIBIT P3 TRUE COPY OF THE RECEIPT DATED 23.02.2023 HAVING RECEIPT NO. 1220408362/G050904 ISSUED BY THE 1ST RESPONDENT PANCHAYAT
EXHIBIT P4 THE TRUE COPY OF THE ORDER DATED 31.08.2023 NUMBERED AS 400519/BPRL01/GENERAL/2023/1536/ (1) ISSUED BY THE 2ND RESPONDENT
EXHIBIT P5 TRUE COPY OF THE TAX RECEIPT DATED 03.08.2023 HAVING RECEIPT NO. KL05011105408/2023 OF THANDAPER NO. 11728 OF VAKATHANAM VILLAGE
EXHIBIT P6 THE TRUE COPY OF THE JUDGEMENT DATED 16.08.2023 IN W.P. (C) NO. 21868 OF 2023 ON THE FILES OF THE HONOURABLE HIGH COURT OF KERALA
EXHIBIT P7 THE TRUE COPY OF THE JUDGEMENT DATED 12.04.2023 IN W.P. (C) NO. 13134 OF 2023 ON THE FILES OF THE HONOURABLE HIGH COURT OF KERALA W. P. (C) Nos. 19096, 1507, 19055, 31522 & 31669 of 2023, 26999 & 27001 of 2022 and 868 of 2024
..23..
EXHIBIT P8 THE TRUE COPY OF THE COMMON JUDGEMENT DATED 02.02.2023 IN W.P. (C) NO. 1507 OF 2023 AND W.P. (C) NO. 1498 OF 2023 ON THE FILES OF THE HONOURABLE HIGH COURT OF KERALA W. P. (C) Nos. 19096, 1507, 19055, 31522 & 31669 of 2023, 26999 & 27001 of 2022 and 868 of 2024
..24..
APPENDIX OF WP(C) 19096/2023
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE SALE DEED DATED 14.06.2022 NUMBERED AS 1070/I/2022 OF PUTHUPPALLY S.R.O.
EXHIBIT P2 THE TRUE COPY OF THE APPLICATION FOR CONSTRUCTION OF RESIDENTIAL BUILDING DATED 06.10.2022 FILED BY THE PETITIONER
EXHIBIT P3 THE TRUE COPY OF THE ORDER DATED 30.05.2023 NUMBERED AS 400519/BRRL01/GENERAL/2022/5510/(2) ISSUED BY THE 2ND RESPONDENT
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