Sajan vs Ajithkumar
2024 Latest Caselaw 16306 Ker

Kerala High Court

Sajan vs Ajithkumar on 10 June, 2024

Author: P.B.Suresh Kumar

Bench: P.B.Suresh Kumar

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
       THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
 MONDAY, THE 10TH DAY OF JUNE 2024 / 20TH JYAISHTA, 1946
               CON.CASE(C) NO. 1991 OF 2017
 AGAINST THE JUDGMENT DATED 17.11.2016 IN WPC NO.35740 OF
               2016 OF HIGH COURT OF KERALA
PETITIONER/TRANSFEREE OF THE PETITIONER IN THE W.P.(C):

         SAJAN
         AGED 46 YEARS, S/O. KURIAN,
         ARUVELICKAL HOUSE, MULAMKUNNATHUKAVU P.O,
         THRISSUR.
         BY ADVS.
         SRI.M.JITHESH MENON
         SMT.K.INDU POURNAMI
RESPONDENT/1ST RESPONDENT:

         AJITHKUMAR
         AGED 50 YEARS, S/O. PUSHKARAN, WORKING AS
         SECRETARY, REGIONAL TRANSPORT AUTHORITY,
         THRISSUR, PIN-680001.
         SRI.E.C.BINEESH GP
     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 10.06.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 CON.CASE(C)NO.1991 OF 2017                  2




                            P.B.SURESH KUMAR, J.
                    -----------------------------------------------
                   Contempt Case (C) No.1991 of 2017
                    -----------------------------------------------
                   Dated this the 10th day of June, 2024


                                 JUDGMENT

There is no representation for the petitioner.

The contempt case, in the circumstances, is dismissed

for default.

Sd/-

P.B.SURESH KUMAR, JUDGE.

Mn

APPENDIX

PETITIONER ANNEXURES ANNEXURE A TRUE COPY OF THE REGULAR PERMIT HELD BY THE PETITIONER DATED NIL. ANNEXURE B CERTIFIED COPY OF THE JUDGMENT IN W.P. (C)NO.35740/2016 DATED 17.11.2016. ANNEXURE C TRUE COPY OF THE RELEVANT PAGE OF THE NOTICE ISSUED BY THE 1ST RESPONDENT PROPOSING O CONVENE A TIMING CONFERENCE ON 19.07.2017 DATED 4.7.2017 IN ITEM NO.8.