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Sojan T.Thomas vs George,(Died) Legal Represenrtatives ...
2024 Latest Caselaw 16291 Ker

Citation : 2024 Latest Caselaw 16291 Ker
Judgement Date : 10 June, 2024

Kerala High Court

Sojan T.Thomas vs George,(Died) Legal Represenrtatives ... on 10 June, 2024

RSA No.5/2021                                              1/1

                                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                                     PRESENT
                                    THE HONOURABLE MRS. JUSTICE C.S.SUDHA
                         Monday, the 10th day of June 2024 / 20th Jyaishta, 1946
                                        IA.NO.1/2021 IN RSA NO. 5 OF 2021
                    AS Nos. 8/2018 & 34/17 OF II ADDITIONAL DISTRICT COURT ,THODUPUZHA
                                  OS 308/2008 OF MUNSIFF COURT,THODUPUZHA
   PETITIONERS/APPELLANTS:

      1. SOJAN T.THOMAS, AGED 58 YEARS, S/O.LATE T.D.THOMAS, THOTTUMKAL HOUSE, OTTALLOOR
             KARA, KARINKUNNAM VILLAGE, OTTALLOOR P.O., THODUPUZHA, IDUKKI DISTRICT, PIN-685
             586.

    And another

   RESPONDENTS/RESPONDENTS:

      1. GEORGE, AGED ABOUT 71 YEARS, S/O.CYRIAC, VELLARINGATTU HOUSE, KADANADU KARA,
             KADANADU VILLAGE, KADANADU P.O., KOTTAYAM DISTRICT, PIN-686 653.(DIED,LEGAL
             REPRESENTATIVES IMPLEADED)
      2. ELSAMMA, AGED ABOUT 53 YEARS, W/O.GEORGE, VELLARINGATTU HOUSE, KADANADU KARA,
             KADANADU VILLAGE, KADANADU P.O., KOTTAYAM DISTRICT, PIN-686 653.

    And others

          Application praying that in the circumstances stated in the affidavit filed therewith the High
   Court be pleased to stay the judgment and decree dated 17.06.2020 in A.S No.8/2018 and in A.S No.
   34/2017 of II Additional District Judge,Thodupuzha,pending consideration of the Regular second
   appeal.
          This Application again coming on for orders upon perusing the application and the affidavit
   filed in support thereof and this Court's order dated 27.05.2024 and upon hearing the arguments of
   M/S.THOMAS M.JACOB, V.PRASANTH, ALEX M. JOSE, Advocates for the petitioners, the court passed
   the following:

                                                       ORDER

Interim order as sought for in I.A No 1/2021 is extended till the next hearing date.

For final hearing to 24.06.2024

Sd/- C.S.SUDHA, JUDGE

10-06-2024 /True Copy/ Assistant Registrar

 
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