Ashish T.S vs State Of Kerala
2024 Latest Caselaw 16290 Ker

Kerala High Court

Ashish T.S vs State Of Kerala on 10 June, 2024

Author: P Gopinath

Bench: P Gopinath

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                      THE HONOURABLE MR. JUSTICE GOPINATH P.
              Monday, the 10th day of June 2024 / 20th Jyaishta, 1946
                              OP(CRL.) NO. 679 OF 2023

CC.NO.73/2020 OF JUDICIAL FIRST CLASS MAGISTRATE COURT-IV, THIRUVANANTHAPURAM


PETITIONER/ACCUSED:


       ASHISH T.S.,

       S/O.THULASEEDHARAN NAIR, AGED 29 YEARS, APARNA HOUSE,

       TC.39/1595 (1), MANAKKAD P.O., KILLIPALAM, THIRUVANANTHAPURAM,

       PIN - 695009




       BY SRI.LATHEESH SEBASTIAN, Advocate for the petitioner


RESPONDENTS/STATE & COMPLAINANT:


 1.    STATE OF KERALA

       REPRESENTED BY THE PUBLIC PROSECUTOR,

       HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031

 2.    THE STATION HOUSE OFFICER

       FORT POLICE STATION, THIRUVANANTHAPURAM, PIN - 695023




       BY THE PUBLIC PROSECUTOR for the respondents


      OP(Criminal) having come up for orders on 10/06/2024, upon perusing

 the letter dated 09/04/2024 from Judicial First Class Magistrate III (In

 Charge of Judicial I Class Magistrate-IV), Thiruvananthapuram and this

 Court's judgment dated 10/10/2023, the court on the same day passed the

 following.
                                      GOPINATH P., J.
                        -------------------------------------------------
                                O.P (Crl.) No. 679 OF 2023
                        -------------------------------------------------
                       DATED THIS THE 10th DAY OF JUNE, 2024

                                         ORDER

This matter has been placed on account of the communication from

the Judicial First Class Magistrate Court-IV (in-charge) seeking for 3

months time to dispose of CC No.73/2020 on the file of that court.

Taking into consideration of the matter set out in the report of the

Judicial First Class Magistrate Court-IV (in-charge), the time requested

for in the communication is granted.

Sd/-

GOPINATH P. JUDGE AMG

10-06-2024 /True Copy/ Assistant Registrar