Mohammed Nisam vs State Of Kerala
2024 Latest Caselaw 16284 Ker

Kerala High Court

Mohammed Nisam vs State Of Kerala on 10 June, 2024

Author: A. Muhamed Mustaque

Bench: A.Muhamed Mustaque

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                               &
     THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
 MONDAY, THE 10TH DAY OF JUNE 2024 / 20TH JYAISHTA, 1946
                 WP(C) NO. 16394 OF 2024
PETITIONER:

         MOHAMMED NISAM, AGED 32 YEARS, S/O BASHEER,
         KOLAPPADAN VEEDU, MUNDENGARA, EDAPPAL,
         MALAPPURAM DISTRICT, PIN - 676 541

         BY ADV M.H.HANIS



RESPONDENT:

         STATE OF KERALA, REPRESENTED BY ADDITIONAL CHIEF
         SECRETARY, HOME (SSA) DEPARTMENT, SECRETARIAT,
         THIRUVANANTHAPURAM,, PIN - 695 001

         BY ADVS.
         ADVOCATE GENERAL OFFICE KERALA
         ADDL.DIRECTOR GENERAL OF PROSECUTION(AG-11)
         ADDL. STATE PUBLIC PROSECUTOR(AG-28)

         K.A. ANAS   PUBLIC PROSECUTOR




     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 10.06.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W.P.(C)No16394 of 2024

                              ..2..




                   JUDGMENT

A. Muhamed Mustaque, J.

The period of detention is over. The earlier writ petition

filed by the petitioner challenging the detention order also has

been dismissed.

In the light of above, this writ petition stands dismissed.

Sd/-

A.MUHAMED MUSTAQUE JUDGE

Sd/-

SHOBA ANNAMMA EAPEN JUDGE PR W.P.(C)No16394 of 2024

..3..

APPENDIX OF WP(C) 16394/2024

PETITIONER EXHIBITS

Exhibit -P1 A TRUE COPY OF THE ORDER NO.DCMPM/4257/2023-S1 DATED 31.08.2023

Exhibit -P2 A TRUE COPY OF THE JUDGMENT DATED 19.02.2024 IN W.P.(CRL.) NO. 1350/2023 OF THIS HON'BLE COURT

Exhibit -P3 A TRUE COPY OF THE ORDER G.O.(RT).NO.

312/2024/HOME DATED 29.01.2024