Citation : 2024 Latest Caselaw 16270 Ker
Judgement Date : 10 June, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
&
THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
Monday, the 10th day of June 2024 / 20th Jyaishta, 1946
WA NO. 771 OF 2024
AGAINST JUDGMENT DATED 21.05.2024 IN WP(C) 40096/2018 OF THIS COURT
APPELLANT(S)/6TH RESPONDENT IN W.P.(C):
ADDL. R6. DR. PRATHEESH P., AGED 40 YEARS ASSOCIATE PROFESSOR,
DEPARTMENT OF GEOLOGY, SABARMATHI BUILDING, CENTRAL UNIVERSITY OF
KERALA, THEJASWINI HILLS, PERIYE, KASARAGODE, KERALA, PIN 671 320
(IS IMPLEADED VIDE ORDER DATED 01-08-2023 IN IA 2/22 IN WP(C)
40096/2018), PIN - 671320
BY ADVS.M/S. SAJITH KUMAR V., SREEHARI V.S., VIVEK A.V. & AMMU M.
RESPONDENT(S)/PETITIONER AND RESPONDENTS 1 TO 5 IN W.P(C):
1. DR.MOHAMMED ASLAM M.A AGED 46 YEARS SREYAS, KMC VIII/306, ANANGOOR,
VIDYA NAGAR P.O., KASARAGOD, KERALA, PIN - 671 123., PIN - 671123
2. THE CENTRAL UNIVERSITY OF KERALA REPRESENTED BY ITS REGISTRAR,
TEJASWINI HILLS, PERIYE P.O., KASARAGOD, PIN - 671 316., PIN -
671316
3. THE VICE CHANCELLOR, THE CENTRAL UNIVERSITY OF KERALA, TEJASWINI
HILLS, PERIYE P.O., KASARAGOD, PIN - 671 316., PIN - 671316
4. THE EXECUTIVE COUNCIL, CENTRAL UNIVERSITY OF KERALA, PERIYE P.O.,
KASARAGOD, PIN - 671 316 REPRESENTED BY ITS CHAIRMAN/VICE
CHANCELLOR., PIN - 671316
5. THE CHAIRMAN, SELECTION COMMITTEE CONSTITUTED FOR THE POST OF
ASSOCIATE PROFESSOR IN ENVIRONMENTAL SCIENCE, CENTRAL UNIVERSITY OF
KERALA, TEJASWINI HILLS, PERIYE P.O., KASARAGOD, PIN - 671 316., PIN
- 671316
6. DR. R. JAYANGONDA PERUMAL, SCIENTIST E, WADIA INSTITUTE OF HIMALAYAN
GEOLOGY, 33 GMS ROAD, DEHRADUN - 248 001., PIN - 248001
Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay the operation of the judgment dated 21.05.2024 in W.P.(C). No.
40096/2018 pending disposal of this Writ Appeal.
This Writ Appeal coming on for orders on 10/06/2024 upon perusing
the appeal memorandum, the court on the same day passed the following:
RAJA VIJAYARAGHAVAN V & M.A ABDUL HAKHIM, JJ.
-----------------------------------------------
W.A. No.771 of 2024
-------------------------------------------
Dated this the 10th day of June 2024
ORDER
Raja Vijayaraghavan, J.
Sri. Sajith Kumar V, the learned counsel appearing for the appellant
submitted that the appellant had assumed duty on 08.08.2022 and he has been
working as Associate Professor, Geology.
2. From the submissions advanced by the learned counsel
appearing for the appellant, we understand that there is one more vacancy for
the post of Associate Professor in the concerned subject.
3. The learned Standing Counsel appearing for the Central University
shall get instructions and submit before this Court as to whether both persons
can be accommodated.
4. For the time being, the appellant shall be permitted to continue
and shall not be unseated.
Post on 10.07.2024.
Sd/-
RAJA VIJAYARAGHAVAN V JUDGE
Sd/-
M.A ABDUL HAKHIM JUDGE APM/10/6/24
10-06-2024 /True Copy/ Assistant Registrar
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