Sasi K.K vs Mariyakkutty
2024 Latest Caselaw 16245 Ker

Kerala High Court

Sasi K.K vs Mariyakkutty on 10 June, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

OP(C) No.1203/2024                            1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                     THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
              Monday, the 10th day of June 2024 / 20th Jyaishta, 1946
                               OP(C) NO. 1203 OF 2024
          CMA 31/2023 OF DISTRICT COURT& SESSIONS COURT, PATHANAMTHITTA
   PETITIONERS/DEFENDANTS/APPELLANTS:

      1. SASI K.K. AGED 63 YEARS S/O. KUTTAPPAN, KUNNAMPALLY HOUSE,
         THULAPPALLY MURI KOLLAMULA VILLAGE, RANNI TALUK, PATHANAMTHITTA, PIN
         - 686510
      2. SUKUMARI AGED 60 YEARS W/O. SASI, KUNNAMPPALLY HOUSE, THULAPPALLY
         MURI KOLLAMULA VILLAGE, RANNI TALUK, PATHANAMTHITTA, PIN - 686510

   RESPONDENTS/PLAINTIFFS/RESPONDENTS:

      1. MARIYAKKUTTY, W/O. JOSEPH, THADATHILANKAL HOUSE, THULAPPALLY MURI,
         KOLLAMULA VILLAGE, RANNI TALUK, PATHANAMTHITTA, PIN - 686510
      2. AYYAPPAN @ AYYAPPANKUTTY, S/O. GOVINDAN NAIR, EDATTU THAZHE HOUSE,
         THULAPPALLY MURI, KOLLAMULA VILLAGE, RANNI TALUK, PATHANAMTHITTA,
         PIN - 686510
      3. GOPALAKRISHNAN, S/O. NARAYANAN, MANGALATHU KUNNEL HOUSE, THULAPPALLY
         MURI, KOLLAMULA VILLAGE, RANNI TALUK, PATHANAMTHITTA, PIN - 686510
      4. UTHAMAN NAIR, S/O. BHASKARAN NAIR, KADUKKEDATHU HOUSE, THULAPPALLY
         MURI, KOLLAMULA VILLAGE, RANNI TALUK, PATHANAMTHITTA, PIN - 686510
      5. JOSEPH JOSEPH, EDAPPADIYIL HOUSE, THULAPPALLY MURI, KOLLAMULA
         VILLAGE, RANNI TALUK PATHANAMTHITTA, PIN - 686510

        Op (civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   the common judgment in C.M.A No.31/2023 of the District Court
   Pathanamthitta dated 21.3.2024 and common order dated 15.6.2023 in IA
   No.4/2021 in OS No.192/2021 of Munsiff's Court Ranni till the disposal of
   this case.
        This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of OP(C) and upon hearing the arguments of
   M/S.R.KRISHNA RAJ, R.PRATHEESH (ARANMULA), E.S.SONI & SREERAJA V.,
   Advocates for the petitioners, the court passed the following:
                                      ORDER

Admit. Issue notice to the respondents as well as to the counsel appearing for the respondents at the trial court.

Post on 04.07.2024. Till then, relief No.(2) alone in the common order shall stand stayed.

Sd/- DR. KAUSER EDAPPAGATH JUDGE

10-06-2024 /True Copy/ Assistant Registrar