Francis Andrews Xavier vs The Authorised Officer
2024 Latest Caselaw 16210 Ker

Kerala High Court

Francis Andrews Xavier vs The Authorised Officer on 10 June, 2024

Author: N. Nagaresh

Bench: N.Nagaresh

OP (DRT) No.184/2024                     1/3                       Order Date : 10-06-2024

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                         THE HONOURABLE MR.JUSTICE N.NAGARESH
              Monday, the 10th day of June 2024 / 20th Jyaishta, 1946
                              OP (DRT) NO. 184 OF 2024
   PETITIONER:

          FRANCIS ANDREWS XAVIER, AGED 44 YEARS , REPRESENTED THROUGH POWER OF
          ATTORNEY, MR PRATHEESH THOMAS, LOVELY LAND, KAVAMKULAM,
          PUTHIYATHURA, NEYYATTINKARA, THIRUVANANTHAPURAM, PIN - 695526

   RESPONDENTS

      1. THE AUTHORISED OFFICER AXIS BANK LTD, RETAIL ASSET CENTRE, 5TH
         FLOOR, CHICAGO PLAZA, RAJAJI ROAD, ERNAKULAM, KOCHI , PIN - 682035
      2. AXIS BANK LTD REPRESENTED BY ITS MANAGER RAC, 3RD FLOOR, CHICAGO
         PLAZA, RAJAJI ROAD, ERNAKULAM, KOCHI , PIN - 682035
      3. M.X. JOHNSON AGED 60 YEARS S/O M.O XAVIER, AGED 60 YEARS, MUKKATH
         HOUSE, CHIRAKKAKAM, KOTTUVALLY, VARAPUZHA P.O, ERNAKULAM, PIN -
         683517

        Op (debt recovery tribunal) praying inter alia that in the
   circumstances stated in the affidavit filed along with the OP (DRT) the
   High Court be pleased to direct the drat Chennai to number the appeal
   filed by the petitioner before the drat chennai.
        This petition coming on for orders upon perusing the petition and
   the affidavit filed in support of OP (DRT) and upon hearing the arguments
   of M/S.T.K.RAJESHKUMAR, MANOJ V GEORGE, JIJO JOSE, ABHISHEK, T.N.BINDU,
   PARVATHY KRISHNA & JEEVAN JOHN, Advocates for the petitioner, the court
   passed the following:
 OP (DRT) No.184/2024                              2/3                              Order Date : 10-06-2024




                                         N. NAGARESH, J.
                                         ----------------------------
                                     O.P.(DRT) No.184 of 2024
                              --------------------------------------------------
                                Dated this the 10th day of June, 2024


                                               ORDER

Admit.

2. Issue urgent notice by speed post to the

respondents.

Post on 11.07.2024.

Sd/-

N. NAGARESH JUDGE SR OP (DRT) No.184/2024 3/3 Order Date : 10-06-2024

APPENDIX OF OP (DRT) 184/2024 Exhibit P1 TRUE AND CORRECT COPY OF THE JUDGMENT DATED 20.04.2023 IN SA 225/2022 PASSED BY DRT-1 ERNAKULAM Exhibit P2 TRUE AND CORRECT COPY OF THE ORDER DATED 08.08.2023 PASSED BY REGISTRAR , DRAT CHENNAI Exhibit P3 CERTIFIED COPY OF THE ORDER DATED 30.01.2024 PASSED IN CHAMBER APPEAL NO 18/2023 BY THE CHAIRPERSON, DRAT CHENNAI Exhibit P4 POWER OF ATTORNEY DATED 29.05.2013 EXECUTED BY PETITIONER IN FAVOUR OF MR. PRATHEESH THOMAS