Krupa Littymol C. Antony vs The State Of Kerala
2024 Latest Caselaw 16203 Ker

Kerala High Court

Krupa Littymol C. Antony vs The State Of Kerala on 10 June, 2024

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
              THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
        MONDAY, THE 10TH DAY OF JUNE 2024 / 20TH JYAISHTA, 1946
                        WP(C) NO. 20682 OF 2024
PETITIONER:

            KRUPA LITTYMOL C. ANTONY
            AGED 43 YEARS
            WIFE OF TOM KURUVILLA, HIGHER SECONDARY SCHOOL TEACHER
            (JUNIOR) (COMPUTER SCIENCE), S B HIGHER SECONDARY
            SCHOOL, CHANGANACHERRY, KOTTAYAM DISTRICT- (RESIDING AT
            KADAMTHODE HOUSE, KURISUMMOODU P O, CHANGANACHERRY,
            KOTTAYAM DISTRICT-686104, PIN - 686101

            BY ADVS.
            V.A.MUHAMMED
            V.RAJASEKHARAN NAIR


RESPONDENTS:

    1       THE STATE OF KERALA
            REPRESENTED BY ITS PRINCIPAL SECRETARY TO GOVERNMENT
            GENERAL EDUCATION DEPARTMENT, SECRETARIAT ANNEXE-II,
            THIRUVANANTHAPURAM, PIN - 695001

    2       THE DIRECTOR OF GENERAL EDUCATION
            (HIGHER SECONDARY WING), HOUSING BOARD BUILDINGS,
            SANTHI NAGAR, THIRUVANANTHAPURAM, PIN - 695001

    3       THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
            EDUCATION, VAYASKARAKUNNU, KOTTAYAM DISTRICT,
            PIN - 686001

    4       THE CORPORATE MANAGER
            CORPORATE MANAGEMENT OF SCHOOLS, ARCH DIOCESE OF
            CHANGANACHERRY, CHANGANACHERRY KOTTAYAM DISTRICT,
            PIN - 686101

            BY ADV
            ADV K.G. SAROJINI - GOVERNMENT PLEADER
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
10.06.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 20682 OF 2024
                                2

                           JUDGMENT

The petitioner, who has got approved appointment as HSST

(Junior) (Computer Science) from 03.08.2007 to 02.08.2010

against a long leave vacancy has approached this Court. Later,

the petitioner was reappointed on 14.12.2021 in the said post, but

the approval is being denied on the reason that she crossed the

maxim age limit. The request made by the petitioner for age

relaxation taking note of her long service in the leave vacancy

was also declined. In such circumstances, the petitioner submitted

Ext.P9 revision petition, which is now pending before the first

respondent. The limited prayer sought by the petitioner is to

direct the first respondent to pass orders thereon within a time

frame.

After hearing the learned counsel for the petitioner and the

learned Government Pleader, this writ petition is disposed of

directing the first respondent to take up Ext.P9 and to pass

appropriate order thereon in accordance with law, after hearing WP(C) NO. 20682 OF 2024

the petitioner and the 4th respondent. Orders in this regard shall

be passed, within a period of four months from the date of receipt

of a copy of this judgment.

Sd/-

ZIYAD RAHMAN A.A. JUDGE scs WP(C) NO. 20682 OF 2024

APPENDIX OF WP(C) 20682/2024

PETITIONER EXHIBITS Exhibit P-1 TRUE COPY OF THE ORDER NO. A6/9275/08 DATED 27.03.2008 OF THE RDD HSE, ERNAKULAM Exhibit P-2 TRUE COPY OF THE ORDER NO.

A2/11802/RDDE/10 DATED 27.08.2010 OF THE RDD HSE, ERNAKULAM Exhibit P-3 TRUE COPY OF THE ORDER NO.

A3/7277/RDD/HSE/15 DATED 22.12.2015 OF THE RDD HSE, KOTTAYAM Exhibit P-4 RUE COPY OF THE APPOINTMENT ORDER DATED 14.12.2021 Exhibit P-5 TRUE COPY OF THE ORDER NO.

RDDHSE/KTM/2319/2023-A4 DATED 23.05.2024 OF THE RDD, KOTTAYAM Exhibit P-6 TRUE COPY OF THE G.O. (P) NO.

111/2022/G.EDN DATED 25.06.2022 Exhibit P-7 TRUE COPY OF THE LETTER NO.

G.EDN.J3/49/2021/G.EDN DATED 28.10.2022 Exhibit P-8 TRUE COPY OF THE REPORTED DECISION IN 2009 (2) KHC 424 (JAYASREE T V. DIRECTOR OF HIGHER SECONDARY EDUCATION AND OTHERS) Exhibit P-9 TRUE COPY OF THE REVISION PETITION DATED 20.05.2024 SUBMITTED BEFORE THE 1ST RESPONDENT Exhibit P-10 TRUE COPY OF THE G.O. (RT.) NO.

3967/2019/G.EDN DATED 03.10.2019 Exhibit P-11 TRUE COPY OF THE G.O. (RT.) 2696/2023/G.EDN DATED 29.04.2023 Exhibit P-12 TRUE COPY OF THE G.O. (RT.) NO.

6025/2023/G.EDN DATED 10.10.2023 Exhibit P-13 TRUE COPY OF THE G.O. (RT.) NO.

4720/2023/G.EDN DATED 17.08.2023