Kerala High Court
Manager (T.K. Sheeba) vs State Of Kerala on 10 June, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
MONDAY, THE 10TH DAY OF JUNE 2024 / 20TH JYAISHTA, 1946
WP(C) NO. 20439 OF 2024
PETITIONER:
MANAGER (T.K. SHEEBA),
AGED 53 YEARS, TRK UP SCHOOL, VALANCHERY,
MALAPPURAM DISTRICT, PIN - 676 552.
BY ADVS.
V.A.MUHAMMED
M.SAJJAD
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS PRINCIPAL SECRETARY TO
GOVERNMENT, GENERAL EDUCATION DEPARTMENT,
SECRETARIAT ANNEXE II, THIRUVANANTHAPURAM,
PIN - 695 001.
2 THE DIRECTOR OF GENERAL EDUCATION
JAGATHY, THIRUVANANTHAPURAM, PIN - 695 014.
3 THE DEPUTY DIRECTOR OF EDUCATION
DOWN HILL, MALAPPURAM, PIN - 676 505.
4 THE ASSISTANT EDUCATIONAL OFFICER
KUTTIPPURAM, MALAPPURAM DISTRICT,
PIN - 679 576.
5 SRI. VINEED K.P
LPSA, TRK UP SCHOOL, VALANCHERY, MALAPPURAM
DISTRICT, PIN - 676 552.
6 SRI.YADHU KRISHNAN .P
UPSA, TRK UP SCHOOL, VALANCHERY, MALAPPURAM
DISTRICT, PIN - 676 552.
W.P.(C). No. 20439 of 2024
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7 SMT.HARSHA K.BHASKAR
JUNIOR HINDI, TRK UP SCHOOL, VALANCHERY, MALAPPURAM
DISTRICT, PIN - 676 552.
8 SMT.FAHMIYA N.A
LPSA, TRK UP SCHOOL, VALANCHERY, MALAPPURAM
DISTRICT, PIN - 676 552.
9 SMT.SHIFANATH .P
UPSA, TRK UP SCHOOL, VALANCHERY, MALAPPURAM
DISTRICT, PIN - 676 552.
10 SMT PRAVEENA K.P
UPSA, TRK UP SCHOOL, VALANCHERY, MALAPPURAM
DISTRICT, PIN - 676 552.
BY ADV. NISHA BOSE, GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 10.06.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C). No. 20439 of 2024
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JUDGMENT
Dated this the 10th day of June, 2024
The petitioner, who is the Manager of TRK UP
School, Valancherry has approached this Court being
aggrieved by the denial of approval of appointment of
respondent Nos. 5 to 10 in various capacities in the said
school. Exts P26 to P31 are the orders passed by the
AEO, rejecting the approval of appointment. Being
aggrieved by the same, the petitioner submitted a
combined revision, which is produced as Ext.P33 in the
writ petition. The limited prayer sought for by the
petitioner is for a direction to the 1 st respondent to pass
orders within a time frame.
2. After hearing the learned counsel for the
petitioner and learned Government Pleader, I am
inclined to dispose of the writ petition.
Accordingly, it is ordered that 1 st respondent shall
take up Ext.P33 and appropriate orders thereon shall be
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passed in accordance with law, after hearing the
petitioner and respondents 5 to 10. Orders in this regard
shall be passed in accordance with law.
Sd/-
ZIYAD RAHMAN A.A.
SCB
JUDGE
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APPENDIX OF WP(C) 20439/2024
PETITIONER'S EXHIBITS
EXHIBIT P-1 TRUE COPY OF THE APPOINTMENT ORDER OF THE
5TH RESPONDENT DATED 16.07.2021.
EXHIBIT P-2 TRUE COPY OF ORDER NO. C/13494/2021 DATED
24.09.2021 BY AEO, KUTTIPURAM.
EXHIBIT P-3 TRUE COPY OF ORDER NO.B4/195275/2021
DATED 07.12.2021 BY DEO, TIRUR.
EXHIBIT P-4 TRUE COPY OF THE REVISION PETITION
PREFERRED BY THE MANAGER BEFORE THE
GOVERNMENT ON 08.12.2021.
EXHIBIT P-5 TRUE COPY OF THE APPOINTMENT ORDER OF THE
6TH RESPONDENT DATED 15.07.2021.
EXHIBIT P-6 TRUE COPY OF ORDER NO. C/13231/2021 DATED
24.09.2021 BY AEO, KUTTIPURAM
EXHIBIT P-7 TRUE COPY OF ORDER NO.B4/195276/2021
DATED 07.12.2021 BY DEO, TIRUR.
EXHIBIT P-8 TRUE COPY OF THE REVISION PETITION
PREFERRED BY THE MANAGER BEFORE THE
GOVERNMENT ON 08.12.2021.
EXHIBIT P-9 TRUE COPY OF THE APPOINTMENT ORDER OF THE
7TH RESPONDENT DATED 16.07.2021.
EXHIBIT P-10 TRUE COPY OF ORDER NO. C/14148/2021 DATED
24.09.2021 BY AEO, KUTTIPURAM.
EXHIBIT P-11 TRUE COPY OF ORDER NO.B4/195273/2021
DATED 06.12.2021 BY DEO, TIRUR.
EXHIBIT P-12 TRUE COPY OF THE REVISION PETITION
PREFERRED BY THE MANAGER BEFORE THE
GOVERNMENT ON 08.12.2021.
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EXHIBIT P-13 TRUE COPY OF THE APPOINTMENT ORDER OF THE
8TH RESPONDENT DATED 16.07.2021.
EXHIBIT P-14 TRUE COPY OF ORDER NO. C/13619/2021 DATED
24.09.2021 BY AEO, KUTTIPURAM.
EXHIBIT P-15 TRUE COPY OF ORDER NO.B4/195274/2021
DATED 07.12.2021 BY DEO, TIRUR.
EXHIBIT P-16 TRUE COPY OF THE REVISION PETITION
PREFERRED BY THE MANAGER BEFORE THE
GOVERNMENT ON 08.12.2021
EXHIBIT P-17 TRUE COPY OF THE APPOINTMENT ORDER OF THE
9TH RESPONDENT DATED 15.07.2021.
EXHIBIT P-18 TRUE COPY OF ORDER NO. C/13495/2021 DATED
24.09.2021 BY AEO, KUTTIPURAM.
EXHIBIT P-19 TRUE COPY OF ORDER NO.B4/195277/2021
DATED 07.12.2021 BY DEO, TIRUR.
EXHIBIT P-20 TRUE COPY OF THE REVISION PETITION
PREFERRED BY THE MANAGER BEFORE THE
GOVERNMENT ON 08.12.2021.
EXHIBIT P-21 TRUE COPY OF THE APPOINTMENT ORDER OF THE
10TH RESPONDENT DATED 15.07.2021.
EXHIBIT P-22 TRUE COPY OF ORDER NO. C/13230/2021 DATED
24.09.2021 BY AEO, KUTTIPPURAM.
EXHIBIT P-23 TRUE COPY OF ORDER NO.B4/195278/2021
DATED 07.12.2021 BY DEO, TIRUR.
EXHIBIT P-24 TRUE COPY OF THE REVISION PETITION
PREFERRED BY THE MANAGER BEFORE THE
GOVERNMENT ON 08.12.2021.
EXHIBIT P-25 TRUE COPY OF THE COMMON JUDGMENT IN WP(C)
NO.18599/2022 DATED 12.02.2024 OF THIS
HON'BLE COURT.
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EXHIBIT P-26 TRUE COPY OF THE ORDER NO. C/717879/2024
DATED 27.04.2024 OF THE ASSISTANT
EDUCATIONAL OFFICER REJECTING THE
APPROVAL OF THE APPOINTMENT OF THE 5TH
RESPONDENT.
EXHIBIT P-27 TRUE COPY OF THE ORDER NO. C/717880/2024
DATED 25.04.2024 OF THE ASSISTANT
EDUCATIONAL OFFICER REJECTING THE
APPROVAL OF THE APPOINTMENT OF THE 6TH
RESPONDENT.
EXHIBIT P-28 TRUE COPY OF THE ORDER NO. C/717881/2024
DATED 27.04.2024 OF THE ASSISTANT
EDUCATIONAL OFFICER REJECTING THE
APPROVAL OF THE APPOINTMENT OF THE 7TH
RESPONDENT.
EXHIBIT P-29 TRUE COPY OF THE ORDER NO. C/717882/2024
DATED 27.04.2024 OF THE ASSISTANT
EDUCATIONAL OFFICER REJECTING THE
APPROVAL OF THE APPOINTMENT OF THE 8TH
RESPONDENT.
EXHIBIT P-30 TRUE COPY OF THE ORDER NO. C/717883/2024
DATED 27.04.2024 OF THE ASSISTANT
EDUCATIONAL OFFICER REJECTING THE
APPROVAL OF THE APPOINTMENT OF THE 9TH
RESPONDENT.
EXHIBIT P-31 TRUE COPY OF THE ORDER NO. C/717884/2024
DATED 27.04.2024 OF THE ASSISTANT
EDUCATIONAL OFFICER REJECTING THE
APPROVAL OF THE APPOINTMENT OF THE 10TH
RESPONDENT.
EXHIBIT P-32 TRUE COPY OF THE G.O (RT) NO.594/2023/
G.EDN DATED 24.01.2023 ISSUED BY THE
GOVERNMENT.
EXHIBIT P-33 TRUE COPY OF THE REVISION PETITION FILED
BY THE PETITIONER BEFORE THE GOVERNMENT
DATED 24.05.2024
