Abdul Hakkim vs Regional Manager, Federal Bank Ltd
2024 Latest Caselaw 16124 Ker

Kerala High Court

Abdul Hakkim vs Regional Manager, Federal Bank Ltd on 7 June, 2024

Author: Dinesh Kumar Singh

Bench: Dinesh Kumar Singh

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
            THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
        FRIDAY, THE 7TH DAY OF JUNE 2024 / 17TH JYAISHTA, 1946
                       WP(C) NO. 29042 OF 2014
PETITIONER:

            ABDUL HAKKIM
            AGED 64 YEARS
            S/O.ABDUL KHARIM, SHIBI MANZIL, KULAMUTTOM
            P.OKAVALAYOOR, MANAMBOOR, THIRUVANANTHAPURAMDISTRICT.
            BY ADV SRI.M.TRIPTEN


RESPONDENTS:

    1       REGIONAL MANAGER, FEDERAL BANK LTD
            FEDERAL TOWER, ALUVA.
    2       THE FEDERAL BANK LTD
            BRANCH MANAMBOOR, MOONGODE, KAVALAYOOR,REPRESENTED BY
            ITS CHIEF OFFICER.
    3       THE SALE OFFICER
            DEBT RECOVERY TRIBUNAL,8TH FLOOR, KERALA STATE HOUSING
            BOARD BUILDING,PANAMPILLY NAGAR, ERNAKULAM - 682 012.
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.06.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) No.29042 of 2014
                                  2


                          JUDGMENT

Dated this the 7th day of June, 2024

None appears to press this writ petition

during the revised call.

Hence, this writ petition is dismissed for non-

prosecution. Interim order, if any, stands vacated.

Sd/-

DINESH KUMAR SINGH

JUDGE AP