Raichal James vs Kaverikutty
2024 Latest Caselaw 16117 Ker

Kerala High Court

Raichal James vs Kaverikutty on 7 June, 2024

Author: P.B.Suresh Kumar

Bench: P.B.Suresh Kumar

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
       THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
  FRIDAY, THE 7TH DAY OF JUNE 2024 / 17TH JYAISHTA, 1946
               CON.CASE(C) NO. 144 OF 2021
 AGAINST THE JUDGMENT DATED 14.09.2020 IN WP(C) NO.18750
             OF 2020 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER:

         RAICHAL JAMES
         AGED 62 YEARS
         W/O JAMES, PARAYIL HOUSE, KALLINGALPADA,
         PANIYANKARA P O, VADAKKUMCHERY,
         PALAKKAD DISTRICT, PIN-678683.

         BY ADVS.
         BABU JOSEPH KURUVATHAZHA
         SMT.K.S.ARCHANA


RESPONDENT/1ST RESPONDENT:

         KAVERIKUTTY
         AGE AND NAME OF THE FATHER ARE NOT KNOWN TO THE
         PETITIONER, WORKING AS REVENUE DIVISIONAL
         OFFICER, CIVIL STATION, COLLECTORATE,
         PALAKKAD-678001.

         BY GOVERNMENT PLEADER SRI.E.C.BINEESH


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 07.06.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 Contempt Case (C) No.144 of 2021              2




                         P.B.SURESH KUMAR, J.
                 -----------------------------------------------
                 Contempt Case (C) No.144 of 2021
                 -----------------------------------------------
                Dated this the 7th day of June, 2024


                              JUDGMENT

There is no representation for the petitioner.

The learned Government Pleader submits that the

directions contained in the judgment have been complied with.

In the light of the submission made by the learned

Government Pleader, this Contempt of Court Case is closed.

Sd/-

P.B.SURESH KUMAR, JUDGE.

Mn

APPENDIX OF CON.CASE(C) 144/2021

PETITIONER ANNEXURES

ANNEXURE-A1 TRUE COPY OF THE JUDGMENT DATED 14/09/2020 IN WPC NO.18750/2020 OF THIS HON'BLE COURT.

ANNEXURE-A2 TRUE COPY THE RECEIPT NO. 393 DATED 29/09/2020 ISSUED FROM THE OFFICE OF THE RESPONDENT.