T.J. Mathew vs Rajeev Kumar Chaudhary
2024 Latest Caselaw 16116 Ker

Kerala High Court

T.J. Mathew vs Rajeev Kumar Chaudhary on 7 June, 2024

Author: P.B.Suresh Kumar

Bench: P.B.Suresh Kumar

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
          THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
  FRIDAY, THE 7TH DAY OF JUNE 2024 / 17TH JYAISHTA, 1946
                  CON.CASE(C) NO. 120 OF 2021
 AGAINST THE JUDGMENT DATED 23.09.2020 IN WP(C) NO.19611
                OF 2020 OF HIGH COURT OF KERALA
PETITIONES/PETITIONERS:

    1       T.J. MATHEW
            AGED 78 YEARS
            S/O.JOHN, THENGUMPLACKAL HOUSE,
            GANDHINAGAR P.O., KOTTAYAM-686008.

    2       JOHN T. MATHEW,
            AGED 50 YEARS
            S/O. MATHEW, THENGUMPLACKAL HOUSE,
            GANDHINAGAR P.O., KOTTAYAM-686008.

           BY ADV P.SHEEBA


RESPONDENT/1ST RESPONDENT:

           RAJEEV KUMAR CHAUDHARY,
           AGED 28 YEARS
           FATHER'S NAME NOT KNOWN TO THE PETITIONERS,
           THE REVENUE DIVISIONAL OFFICER,
           MINI CIVIL STATION, KOTTAYAM-686001.

           BY GOVERNMENT PLEADER SRI.E.C.BINEESH


        THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 07.06.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 Contempt Case (C) No.120 of 2021              2




                         P.B.SURESH KUMAR, J.
                 -----------------------------------------------
                 Contempt Case (C) No.120 of 2021
                 -----------------------------------------------
                Dated this the 7th day of June, 2024


                              JUDGMENT

There is no representation for the petitioners.

The learned Government Pleader submits that the

directions contained in the judgment have been complied with.

In the light of the submission made by the learned

Government Pleader, this Contempt of Court Case is closed.

Sd/-

P.B.SURESH KUMAR, JUDGE.

Mn

APPENDIX OF CON.CASE(C) 120/2021

PETITIONER ANNEXURES

ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT IN WP(C) NO.19611/2020 DATED 23.9.2020 ON THE FILES OF THIS HON'BLE COURT.