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Jaimol @ Jaya Sasi vs The Meenachil Co-Operative ...
2024 Latest Caselaw 16085 Ker

Citation : 2024 Latest Caselaw 16085 Ker
Judgement Date : 7 June, 2024

Kerala High Court

Jaimol @ Jaya Sasi vs The Meenachil Co-Operative ... on 7 June, 2024

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                 THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM

           FRIDAY, THE 7TH DAY OF JUNE 2024 / 17TH JYAISHTA, 1946

                           WP(C) NO. 1841 OF 2015

PETITIONER/S:

            JAIMOL @ JAYA SASI
            AGED 42 YEARS
            W/O. SASI, ELAMPURAYIDATHIL, POOVARANY P.O., KOTTAYAM DISTRICT.

            BY ADVS.
            SRI.M.V.THAMBAN
            SRI.ARUN BOSE
            SRI.B.BIPIN
            SRI.R.REJI
            SMT.THARA THAMBAN



RESPONDENT/S:

     1      THE MEENACHIL CO-OPERATIVE AGRICULTURAL & RURAL DEVELOPMENT
            BANK LTD. K.197
            PALA, PIN-686 575, KOTTAYAM DISTRICT, REPRESENTED BY ITS BRANCH
            MANAGER.

     2      THE SECRETARY/BRANCH MANAGER
            THE MEENACHIL CO-OPERATIVE AGRICULTURAL & RURAL DEVELOPMENT
            BANK LTD.K.197, PALA, KOTTAYAM DISTRICT-686 575.

     3      THE SPECIAL SALE OFFICER
            THE MEENACHIL CO-OPERATIVE AGRICULTURAL & RURAL DEVELOPMENT
            BANK LTD.K.197, PALA, KOTTAYAM DISTRICT-686 575.


OTHER PRESENT:

            SRI.BIMAL K NATH-SR.GP




      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 07.06.2024,

THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C)NO.1841 of 2015

                                      2




                               JUDGMENT

The learned counsel for the petitioner submitted that

the matter has become infructuous.

Accordingly, the writ petition is dismissed as

infructuous.

Sd/-

M.A.ABDUL HAKHIM JUDGE Shg W.P.(C)NO.1841 of 2015

APPENDIX OF WP(C) 1841/2015

PETITIONER EXHIBITS

P1 : COPY OF THE LIABILITY STATEMENT DTD.14.1.2015.

P2 : COPY OF THE SALE NOTICE DTD.12.12.2014.

P3 : COPY OF THE PAPER PUBLICATION REPORTED IN MALAYALA MANORAMA DAILY DTD.11.1.2015.

P4 : COPY OF THE NOTICE ISSUED BY 2ND RESPONDENT DTD.17.12.2014.

 
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