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Pradeep.K.A vs Jayasree.B.K
2024 Latest Caselaw 16060 Ker

Citation : 2024 Latest Caselaw 16060 Ker
Judgement Date : 7 June, 2024

Kerala High Court

Pradeep.K.A vs Jayasree.B.K on 7 June, 2024

Author: Raja Vijayaraghavan

Bench: V Raja Vijayaraghavan

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
             THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
                                    &
                   THE HONOURABLE MR. JUSTICE P.M.MANOJ
           Friday, the 7th day of June 2024 / 17th Jyaishta, 1946
               IA.NO.1/2024 IN WA NO. 781 OF 2024(FILING NO.)
     AGAINST JUDGMENT DATED 02.04.2024 IN WP(C) 5388/2023 OF THIS COURT
APPLICANTS/APPELLANTS/3RD PARTIES:

  1. PRADEEP.K.A, AGED 50 YEARS, S/O.AYYAPPAN.K.M, ASSISTANT EXECUTIVE
     ENGINEER, ELECTRICAL SUB DIVISION, ALUVA TOWN, ERNAKULAM DISTRICT
     -683101, RESIDING AT KAKKATTUPURAYIL HOUSE, EDATHALA.P.O, ALUVA,
     ERNAKULAM DISTRICT - 683561
  2. RESMI.S, AGED 47 YEARS, D/O.PURUSHOTHAMAN NAIR, ASSISTANT EXECUTIVE
     ENGINEER, OFFICE OF THE CHIEF ENGINEER, TRANSMISSION SYSTEM,
     OPERATION, L.D CENTRE, KALAMASSERY, ERNAKULAM DISTRICT - 683503,
     RESIDING AT ARACKAL HOUSE, MARIYAPPALLY.P.O, KOTTAYAM - 686013
  3. NAVAS.N, AGED 49 YEARS, S/O.H.NOORUDHEEN KUTTY, ASSISTANT ENGINEER,
     T.C.SECTION (LINES), KOLLAM-691001. RESIDING AT DARUSSALAM,
     KARICODE, NEAR OLD BUS STAND, KOLLAM- 691005
  4. AMEER.A, AGED 42 YEARS, S/O.AHAMMED KABEER, ASSISTANT ENGINEER (E),
     ELECTRICAL CIRCLE, KOLLAM-691001, RESIDING AT ÁLIF', KANDACHIRA,
     PERINAD.P.O, KOLLAM - 691601
  5. AJITHA.V, AGED 43 YEARS, D/O.VELAYUDHAN K.P, ASSISTANT ENGINEER,
     COMMUNICATION SECTION, SHORNUR-679122, RESIDING AT SOWPARNIKA,
     KANNIYAMPURAM.P.O, OTTAPPALAM, PALAKKAD - 679104
  6. NOUSHAD.S, AGED 40 YEARS, S/O.SALAVUDEEN.K, ASSISTANT EXECUTIVE
     ENGINEER, ELECTRICAL SUB DIVISION, PANAMARAM, WAYANAD- 670721,
     RESIDING AT NOUSHAD MANZIL, MUKKADA, KUNDARA.P.O, KOLLAM- 691501
  7. RAJI.J.S, AGED 41 YEARS, D/O.G.SIVADASAN, ASSISTANT EXECUTIVE
     ENGINEER, TRANSGRID TC SUB DIVISION, ALUVA, ERNAKULAM DISTRICT
     -683101, RESIDING AT 4B2, STARPARK APARTMENTS, SUBASH CHANDRA BOSE
     ROAD, PONNURUNNI, VYTTILA, ERNAKULAM DISTRICT - 682019

RESPONDENTS/RESPONDENTS:

  1. JAYASREE.B.K, AGED 54 YEARS, W/O.D.RAMESH KUMAR, ASSISTANT ENGINEER
     (ELE), ELECTRICAL DIVISION, KOTTARAKKARA, KOLLAM DISTRICT -691506,
     RESIDING AT 'KRISHNAKRIPA', JANANI NAGAR-33, KADAPPAKADA.P.O,
     KOLLAM, PIN - 691008
  2. PRASAD.N.S, AGED 51 YEARS, S/O.SIVARAMAN.N.S, ASSISTANT ENGINEER,
     KERALA STATE ELECTRICITY BOARD LIMITED, ELECTRICAL SECTION,
     KEERAMPARA, KOTHAMANGALAM, ERNAKULAM, 110 KV SUB STATION,
     KANAKAPPALAM, KOTTAYAM DISTRICT - 686509, RESIDING AT NIVARATHIL
     HOUSE, KARIKKATTOOR CENTRE.P.O, KOTTAYAM, , PIN - 686544
  3. THE KERALA STATE ELECTRICITY BOARD LIMITED, REPRESENTED BY ITS
     SECRETARY, VAIDYUTHI BHAVANAM, PATTOM.P.O, THIRUVANANTHAPURAM, PIN -
     695004
  4. THE SECRETARY, KERALA STATE ELECTRICITY BOARD LIMITED, VAIDYUTHI
      BHAVANAM, PATTOM.P.O, THIRUVANANTHAPURAM, PIN - 695004
  5. THE CHIEF ENGINEER (HRM) KERALA STATE ELECTRICITY BOARD LIMITED,
     VAIDYUTHI BHAVANAM, PATTOM.P.O, THIRUVANANTHAPURAM, PIN - 695004


     Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to grant leave to the
applicants to challenge the impugned Judgment dated 02.04.2024 in
W.P.(C)No.5388/2023 of the learned Single Judge in the accompanying Writ
Appeal.


     This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and upon hearing the arguments
of   K.JAJU BABU(SR.), ADVS.M/S M.U.VIJAYALAKSHMI & BRIJESH MOHAN,
Advocates for the applicants, the court on the same day passed the
following:
                    RAJA VIJAYARAGHAVAN V & P.M.MANOJ, JJ.
                    -----------------------------------------------
                            WA (Filing No)781 of 2024
                      -------------------------------------------
                       Dated this the 7th day of June 2024


                                            ORDER

Raja Vijayaraghavan, J.

This application is filed seeking leave to challenge the judgment

dated 2.4.2024 in W.P.(C) No. 5388/2023 passed by a learned Single

Judge of this Court.

2. We have heard the learned senior counsel appearing for the

appellants and the respondents.

3. Having considered the submissions advanced, we are

inclined to grant leave.

Number the appeal and post for admission on 13.06.2024.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE

Sd/-

P.M.MANOJ JUDGE

IAP

07-06-2024 /True Copy/ Assistant Registrar

 
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