Bharath Sanchar Nigam Ltd vs State Of Kerala
2024 Latest Caselaw 16058 Ker

Kerala High Court

Bharath Sanchar Nigam Ltd vs State Of Kerala on 7 June, 2024

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE EASWARAN S.
        FRIDAY, THE 7TH DAY OF JUNE 2024 / 17TH JYAISHTA, 1946
                       WP(C) NO. 13226 OF 2018
PETITIONER:

    1       BHARATH SANCHAR NIGAM LTD
            REPRESENTED BY ITS CHIEF GENERAL MANAGER,
            CIRCLE OFFICE, TRIVANDRUM.

    2       GENERAL MANAGER, BSNL, KOLLAM.

            BY ADV
            SRI.P.J.PHILIP


RESPONDENTS:

    1       STATE OF KERALA
            REPRESENTED BY THE SECRETARY TO THE GOVERNMENT, TAXES
            DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM-695001.

    2       DIRECTOR OF PANCHAYAT, TRIVANDRUM.

    3       DEPUTY DIRECTOR OF PANCHAYAT, KOLLAM.

    4       SECRETARY SASTHAMKOTTA PANCHAYAT, KOLLAM.


    BY ADV:

            SMT. PREETHA. K. K, Sr. G. P.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.06.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 13226 OF 2018     -2-



                          JUDGMENT

Learned counsel for the petitioners submits that the

writ petition has become infructuous. Accordingly, the

writ petition is closed as infructuous.

Sd/-

EASWARAN S. JUDGE

vv

APPENDIX OF WP(C) 13226/2018

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF GAZETTE NOTIFICATION NO.81 DATED 27-03-2012 BY GOVERNMENT OF INDIA.

EXHIBIT P2 TRUE COPY OF NOTICE NO.C2-26/17 DATED 13-12-2017 TO THE GENERAL MANAGER, BSNL, KOLLAM, THE SECRETARY, SASTHAMCOTTA GRAMA PANCHAYAT, SASTHAMKOTTA, KOLLAM.

EXHIBIT P3 TRUE COPY OF LETTER C2-26/17 DATED 10- 1-2018 TO THE GENERAL MANAGER, BSNL, KOLLAM, THE SECRETARY, SASTHAMCOTTA GRAMA PANCHAYAT, SASTHAMKOTTA, KOLLAM.

EXHIBIT P4 TRUE COPY OF NOTICE DATED 6TH MARCH, 2018 BY THE SECRETARY, SASTHAMCOTTA GRAMA PANCHAYAT, SASTHAMCOTTA, KOLLAM, TO GENERAL MANAGER, BSNL, KOLLAM.

EXHIBIT P5 TRUE COPY OF REPLY BY ASSISTANT GENERAL MANAGER (PLG), BSNL, KOLLAM, NO.B861/1/2015-18/27 DATED AT KOLLAM THE 12-3-2018, TO SECRETARY, SASTHAMCOTTA GRAMA PANCHAYAT, SASTHAMKOTTA, KOLLAM.

EXHIBIT P6 TRUE COPY OF LETTER NO.C2-26/18 DATED 14-03-2018, BY SECRETARY, SASTHAMCOTTA GRAMA PANCHAYAT, SASTHAMKOTTA, KOLLAM, TO THE GENERAL MANAGER, BSNL, KOLLAM.

EXHIBIT P7 TRUE COPY OF NOTICE LT.NO.B865/IV/2017-18/10 DATED AT KOLLAM THE 27-03-2018 TO DEPUTY DIRECTOR OF PANCHAYAT, KOLLAM.

EXHIBIT P8 TRUE COPY OF NOTIFICATION NO. BY GOVERNMENT OF KERALA EXEMPTION BSNL FROM TAKING SANCTION FOR PUTTING UP TELECOMMUNICATION TOWERS.

EXHIBIT P9 TRUE COPY OF NOTIFICATION NO.17/11 OF THE LOCAL SELF GOVERNMENT DATED 14-01- 2011.

EXHIBIT P10 TRUE COPY OF JUDGMENT DATED 28TH NOVEMBER, 2017, IN WP(C) NO.30376 OF 2012.