P.R.Ramachandran vs The State Chief Information ...
2024 Latest Caselaw 16025 Ker

Kerala High Court

P.R.Ramachandran vs The State Chief Information ... on 7 June, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

WA No.729/2024                            1/2

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                   THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                         &
                  THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
              Friday, the 7th day of June 2024 / 17th Jyaishta, 1946
                                WA NO. 729 OF 2024
       AGAINST JUDGMENT DATED 08.04.2024 IN WP(C) 37938/2023 OF THIS COURT
   APPELLANT(S)/PETITIONER:

          P.R.RAMACHANDRAN, AGED 64 YEARS S/O P.K. RAMAN NAIR,729/20, PUKKATTU
          HOUSE, MUPPATHADAM P O,ALUVA, PIN - 683110
          (PARTY IN PERSON)




   RESPONDENT(S)/RESPONDENTS:

      1. THE STATE CHIEF INFORMATION COMMISSIONER, TC-14, 2071, PUNNEN ROAD,
         THIRUVANATHAPURAM, PIN - 695001
      2. THE JOINT REGISTRAR (GENERAL) , COOPERATIVE SOCIETIES, & FIRST
         APPEAL AUTHORITY,5TH FLOOR, CIVIL STATION, KAKKANAD, ERNAKULAM, PIN
         - 682030
      3. THE ASSISTANT REGISTRAR (GENERAL), COOPERATIVE SOCIETIES & FIRST
         APPEAL AUTHORITY, NORTH PARAVUR, PIN - 683513
      4. THE STATE PUBLIC INFORMATION OFFICER & DY.REGISTRAR (ADMIN),
         COOPERATIVE SOCIETIES, 5TH FLOOR, CIVIL STATION, KAKKANAD,ERNAKULAM,
         PIN - 682030
      5. THE STATE PUBLIC INFORMATION OFFICER & OFFICE INSPECTOR, OFFICE OF
         ASSISTANT REGISTRAR (GENERAL), COOPERATIVE SOCIETIES, NORTH PARAVUR,
         PIN - 683513
      6. THE MUPPATHADAM SERVICE COOPERATIVE BANK LTD. NO E-216, MUPPATHADAM
         P.O, ALUVA, REP BY ITS SECRETARY, NOW SRI. P.H. SABU, AGED ABOUT
         53., PIN - 683110
      7. THE REGISTRAR OF CO-OPERATIVE SOCIETIES KERALA, O/O REGISTRAR OF CO-
         OPERATIVE SOCIETIES, JAWAHAR SAHCKARANA BHAVAN, DPI JUNCTION,
         THYCAUD P.O, THIRUVANANTHAPURAM, PIN - 695014

    BY GOVERNMENT PLEADER FOR R2 to R5 & R7.

    SENIOR ADVOCATE SRI.P.RAVINDRAN AND ADVS.M/S.LAKSHMI RAMADAS & APARNA
    RAJAN FOR R6

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to direct the 1st respondent to take strict action against the erring
   public authorities.

        This Writ Appeal coming on for orders on 07/06/2024, upon perusing
   the appeal memorandum, the court on the same day passed the following:
 WA No.729/2024                                2/2




                                         ORDER

Admit. Adv. P. Ravindran, Adv.Laksmi Ramdas and Adv. Aparna Rajan appeared for the respondents.

Post on 18/06/2024.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- SHOBA ANNAMMA EAPEN JUDGE

07-06-2024 /True Copy/ Assistant Registrar