Citation : 2024 Latest Caselaw 16023 Ker
Judgement Date : 7 June, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
&
THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
Friday, the 7th day of June 2024 / 17th Jyaishta, 1946
CM.APPL.NO.1/2023 IN RP NO. 1202 OF 2023
AGAINST JUDGMENT DATED 12/07/2023 IN WA 534/2023 OF THIS COURT
APPLICANT/REVIEW PETITIONER in W.A::
DR. RADHIKA.T, AGED 43 YEARS, W/O. RAMADAS.T.K, THOLIL HOUSE,
POTTORE P.O, TIRUR, THRISSUR DISTRICT - 680 581, NOW WORKING AS
SCIENTIST-D, CENTRE FOR MATERIALS FOR ELECTRONICS TECHNOLOGY (C-
MET), (MEITY), ATHANI, THRISSUR, PIN - 680581
RESPONDENTS/RESPONDENTS IN W.A:
1. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY, UNIVERSITY ROAD, SOUTH
KALAMASSERY, KALAMASSERY P.O, REPRESENTED BY ITS REGISTRAR,
ERNAKULAM- 682022
AND 2 OTHERS.
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to condone the delay
of 118 days in filing the review petition, in the interest of justice.
This Application again coming on for orders on 7/6/2024 upon
perusing the application and the affidavit filed in support thereof,this
court's order dated 18/3/2024 and upon hearing the arguments of
T.R.RAJESH, G.MOHAN GOPAL and NANDANA SASI, Advocates for the
applicant,and of Standing Counsel for the respondents, the court on the
same day passed the following:
ANIL K. NARENDRAN & P.G. AJITHKUMAR, JJ.
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R.P.No.1202 of 2023 in W.A.No.534 of 2023
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Dated this the 7th day of June, 2024
ORDER
Anil K. Narendran, J.
C.M. Application No.1 of 2023 in R.P.No.1202 of 2023
This is an application filed by the petitioner seeking an order to condone
the delay of 118 days in preferring this review petition.
2. The respondents have filed a counter affidavit dated 16.05.2024,
opposing the reliefs sought for, in which it is stated that the reasons stated in
the affidavit filed in support of this application are not sufficient to condone
the delay of 118 days in filing this review petition.
3. Heard the learned counsel for the petitioner and also the learned
Standing Counsel for Cochin University of Science and Technology for the
respondents.
4. Though the explanation offered in the affidavit filed in support of
this application is not fully satisfactory, taking a lenient view, we deem it
appropriate to condone the delay of 118 days in filing this review petition.
List on 01.07.2024, for admission.
Sd/-
ANIL K. NARENDRAN, JUDGE
Sd/-
P.G. AJITHKUMAR, JUDGE MIN
07-06-2024 /True Copy/ Assistant Registrar
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