M.K. Ajith Kumar vs Manoj Mohan
2024 Latest Caselaw 15916 Ker

Kerala High Court

M.K. Ajith Kumar vs Manoj Mohan on 6 June, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

OP(C) No.1225/2023                             1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT

                     THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

                Thursday, the 6th day of June 2024 / 16th Jyaishta, 1946

                                OP(C) NO. 1225 OF 2023

   EP 539/2012 IN O.S 528/2009 OF THE PRINCIPAL SUB COURT, THIRUVANANTHAPURAM.

   PETITIONER/ DECREE HOLDER:

          M.K. AJITH KUMAR, AGED 54 YEARS, S/O KRISHNANKUTTY NAIR, KG'S HOUSE,
          THALAYOLAPARAMBU, VAIKOM TALUK, KOTTAYAM DISTRICT, PIN - 686 505.

   RESPONDENT/ JUDGMENT DEBTOR:

          MANOJ MOHAN, AGED 47 YEARS, S/O MOHANAN POTTY, KIZHAKKEMADOM HOUSE,
          PEROOR, RANDAMADA VILLAGE, AMBALAMUKKU P.O., THIRUVANANTHAPURAM
          DISTRICT, PIN - 695 005.


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all proceedings pursuant to Exhibit P9 and direct the Principal Sub Court,
   Thiruvananthapuram to proceed with Exhibit P7 and P8 petitions as prayed
   for, pending disposal of this Original Petition (Civil).


        This petition again coming up for orders and upon perusing the
   petition and the affidavit filed in support of OP(C) and this court's
   order dated 19.03.2024 and upon hearing the arguments of M/S Dr.
   V.N.SANKARJEE, V.N.MADHUSUDANAN, SAKIR.K.H, M.M.VINOD, R.UDAYA
   JYOTHI, KEERTHI B. CHANDRAN, M.SUSEELA, C.PURUSHOTHAMAN NAIR & VIJAYAN
   PILLAI P.K, Advocates for the petitioner, the court passed the following:

                                        O R D E R

Post on 07-08-2024.

Interim order is extended till then.

Sd/- Dr. KAUSER EDAPPAGATH, JUDGE

06-06-2024 /True Copy/ Assistant Registrar