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S.K.Johnson vs Naandhiyod Grama Panchayath
2024 Latest Caselaw 15900 Ker

Citation : 2024 Latest Caselaw 15900 Ker
Judgement Date : 6 June, 2024

Kerala High Court

S.K.Johnson vs Naandhiyod Grama Panchayath on 6 June, 2024

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
 THURSDAY, THE 6TH DAY OF JUNE 2024 / 16TH JYAISHTA, 1946
                    WP(C) NO. 8513 OF 2018
PETITIONERS:

    1    S.K.JOHNSON,
         AGED 72 YEARS, S/O.SAMUEL,
         THADATHARIKATH VEEDU, AALUMKUZHI, ELAVATTOM P.O.,
         PACHA P.O.,THIRUVANANTHAPURAM, PIN-695 562.

    2    PRASANNA T.,
         AGED 62 YEARS,D/O.THANKAMMA,
         THADATHARIKATH VEEDU,AALUMKUZHI, ELAVATTOM P.O.,
         PACHA P.O.,THIRUVANANTHAPURAM, PIN-695 562.

    3    JOSHY JOHN,
         AGED 32 YEARS, S/O.S.K.JOHNSON,
         THADATHARIKATH VEEDU,AALUMKUZHI, ELAVATTOM P.O.,
         PACHA P.O.,THIRUVANANTHAPURAM, PIN-695 562.

         BY ADVS.

         SMT.O.A.NURIYA
         SRI.AMEER.K.M.
         SMT.K.V.DHANYA


RESPONDENTS:

    1    NAANDHIYOD GRAMA PANCHAYATH
         REPRESENTED BY SECRETARY, NANDHIYOD,
         THIRUVANANTHAPURAM, PIN-695 562.

    2    THE SECRETARY, NANDHIYOD GRAMA PANCHAYATH
         THIRUVANANTHAPURAM, PIN-695 562.

    3    NELSON,
         AGED 60 YEARS, S/O.APPIKUNGHU,
         THADATHARIKATH VEEDU, AALUMKUZHI, ELAVATTOM P.O.,
         PACHA P.O.,THIRUVANANTHAPURAM, PIN-695 562.
 WP(C) NO.8513 OF 2018

                              2

           BY ADVS.

           SRI.G.RANJU MOHAN
           SMT.M.SANTHI K8682011


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 06.06.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) NO.8513 OF 2018

                                      3



                 M.A. ABDUL HAKHIM, J.
               --------------------------------
                W.P.(C) No. 8513 of 2018
               --------------------------------
            Dated this the 6th day of June, 2024

                              JUDGMENT

The learned Counsel for the petitioners submits that

the matter has become infructuous.

Accordingly, the writ petition is dismissed as

infructuous.

Sd/-

M.A. ABDUL HAKHIM, JUDGE S.M.K. WP(C) NO.8513 OF 2018

APPENDIX OF WP(C) 8513/2018

PETITIONERS EXHIBITS EXHIBIT P1 TRUE COPY OF THE SALE DEED NO.559/1981 DATED 16.02.1981.

EXHIBIT P2 TRUE COPY OF LATEST TAX RECEIPT NO.2216930 DATED 06.01.2017.

EXHIBIT P3 TRUE COPY OF THE COMPLAINT FILED BY THE 3RD PETITIONER DATED 20.05.2017. EXHIBIT P4 TRUE COPY OF THE LETTER DATED 22.05.2017 FROM PANCHAYATH MEMBER.

EXHIBIT P5 TRUE COPY OF THE NOTICE NO.B2/3373 DATED 25.05.2017 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P6 TRUE COPY OF THE NOTICE NO.B2/3373 DATED 23.06.2017 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P7 TRUE COPY OF THE R.T.I. REPLY DATED 21.06.2017 FROM PUBLIC RELATION OFFICER, NANDHIYOD PANCHAYATH.

EXHIBIT P8 TRUE COPY OF PHOTOGRAPHS OF BUILDING AND COMPOUND WALL AND CONSTRUCTED BY 3RD RESPONDENT.

 
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