Citation : 2024 Latest Caselaw 15893 Ker
Judgement Date : 6 June, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
THURSDAY, THE 6TH DAY OF JUNE 2024 / 16TH JYAISHTA, 1946
WP(C) NO. 39449 OF 2015
PETITIONER:
MARIAN SOLDIERS SECURITIES AND
CONTRACT LABOURERS ASSOCIATION,
REG. NO. GEN/TC/307/2014, ARPUTHA SWAMY HOUSE,
NEAR MILK SOCIETY, WALAYAR DAM POST,
CHANDRAPURAM, WALAYAR, PALAKKAD - 678 642,
REPRESENTED BY ITS SECRETARY ZACHARIAS.
RESPONDENTS:
1 STATE LABOUR COMMISSIONER,
CAMP HOUSE, OFFICE OF THE DY. LABOUR COMMISSIONER,
THOZHIL BHAVAN, CIVIL STATION, PALAKKAD.
2 THE REGIONAL LABOUR COMMISSIONER,
KENDRIYA SHRAM SADAN, OLIMUGHAL,
KAKKANAD, KOCHI - 682 030.
3 THE DISTRICT LABOUR OFFICER (GENERAL),
THOZHIL BHAVAN, CIVIL STATION, PALAKKAD - 678 001.
4 THE REGIONAL EPF COMMISSIONER,
EPF SUB REGIONAL OFFICE, KALOOR, KOCHI - 682017.
5 THE CHAIRMAN,
HUMAN RIGHTS COMMISSION,
TURBOPLUS TOWER, PMG, TRIVANDRUM-695 033.
6 THE CHIEF LABOUR COMMISSIONER,
OFFICE OF THE CHIEF LABOUR COMMISSIONER,
MINISTRY OF LABOUR & EMPLOYMENT,
SHRAM SHAKTI BHAVAN, RAFI MARG, NEW DELHI - 110 001.
7 THE MANAGING DIRECTOR
M/S. RAVEN BECK SECURITY SERVICES,
C/O. MALABAR CEMENT LTD., RAVEN BECK TOWER,
CHETTICHIRA SUBHASH BOSS ROAD, VYTILA P O,
ERNAKULAM - 682010.
WP(C) NO. 39449 OF 2015
2
8 THE MANAGING DIRECTOR,
MALABAR CEMENTS LTD., WALAYAR,
PALAKKAD - 678 624.
9 THE FACTORY INSPECTOR,
OFFICE OF THE GRADE I FACTORY INSPECTOR,
FACTORIES AND BOILERS, 3RD FLOOR,
CIVIL STATION, PALAKKAD - 678 001.
10 ADDL. R10.
THE DIRECTOR,
VIGILANCE AND ANTICORRUPTION BUREAU,
THIRUVANANTHAPURAM - 695033.
ADDL. R10 IS IMPLEADED AS PER ORDER DATED
16.02.2016 IN IA NO.1922/2016.
BY ADVS.
SRI. K. ANAND SR.
DR. S. GOPAKUMARAN NAIR SR.
SMT. LATHA ANAND
SRI. G. SREEKUMAR CHELUR
SRI. S. PRASANTH - SC - EPFO
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 06.06.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 39449 OF 2015
3
DINESH KUMAR SINGH, J.
--------------------------
W.P.(C) No. 39449 of 2015
-------------------------
Dated this the 6th day of June, 2024
JUDGMENT
The petitioner is party-in-person and he is not appearing since
2014. Considering the non appearance of the petitioner since 2014,
this Court would not like to keep this writ petition pending in the
files of this Court and hence, the writ petition is hereby dismissed
for non-prosecution.
Interim order, if any, shall stand vacated.
Sd/-
DINESH KUMAR SINGH JUDGE Svn WP(C) NO. 39449 OF 2015
APPENDIX OF WP(C) 39449/2015
PETITIONER'S EXHIBITS
EXHIBIT P-1 TRUE COPY OF THE JUDGMENT DT 25-5-2015 PASSED BY THIS HON'BLE COURT IN WPC.NO.14684/2015.
EXHIBIT P-2 TRUE COPY OF THE STATEMENT GIVEN BY THE 8TH RESPONDENT BEFORE THE 9TH RESPONDENT.
EXHIBIT P-3 TRUE COPY OF THE REPRESENTATION DT 15-12- 2015 SUBMITTED BEFORE THE 2ND RESPONDENT SEEKING TO REINSTATE THE MEMBERS OF THE PETITIONER ORGANIZATION.
EXHIBIT P-3(A) TRUE COPY OF THE REPRESENTATION DT 15-12- 2015 SUBMITTED BEFORE THE 2ND RESPONDENT.
EXHIBIT P-4 TRUE COPY OF THE REPRESENTATION DT 17-12- 2015 BEFORE THE 3RD RESPONDENT.
EXHIBIT P-5 TRUE COPY OF THE REPRESENTATION DT 17-12- 2015 SUBMITTED BEFORE THE 9TH RESPONDENT.
EXHIBIT P-6 TRUE COPY OF THE REPRESENTATION DT 15-12- 2015 BEFORE THE 4TH RESPONDENT.
EXHIBIT P-7 TRUE COPY OF THE REPRESENTATION DT 15-12- 2015 SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT.
EXHIBIT P-8 TRUE COPY OF THE COMPLAINT DT 18-12-2015 SUBMITTED BEFORE THE 6TH RESPONDENT.
EXHIBIT P-9 TRUE COPY OF THE REPRESENTATION DT 15- 12-2015 SUBMITTED BEFORE THE 8TH RESPONDENT.
EXHIBIT P-10 TRUE COPY OF THE REPRESENTATION DT 15-12- 2015 SUBMITTED BEFORE THE 5TH RESPONDENT.
EXHIBIT P-11 TRUE COPY OF THE REPRESENTATION DATED 18.01.2016 SUBMITTED BY THE PETITIONER BEFORE THE DIRECTOR, VIGILANCE AND ANTICORRUPTION BUREAU, ADDITIONAL 10TH RESPONDENT
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