Braddock Infotech Private Limited vs Joint Director General Of Foreign Trade
2024 Latest Caselaw 15854 Ker

Kerala High Court

Braddock Infotech Private Limited vs Joint Director General Of Foreign Trade on 6 June, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

WP(C) No.16812/2024                        1/3                         Order Date : 06-06-2024

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
             Thursday, the 6th day of June 2024 / 16th Jyaishta, 1946
                              WP(C) NO. 16812 OF 2024
   PETITIONER(S)

          BRADDOCK INFOTECH PRIVATE LIMITED, MANDARAM, NALUKETTU ROAD,
          KORATTY, INFOPARK, THRISSUR DISTRICT,REPRESENTED BY ITS MANAGING
          DIRECTOR,SAJU CHACKO, PIN - 680308

   RESPONDENT(S)

      1. JOINT DIRECTOR GENERAL OF FOREIGN TRADE, A-BLOCK,5TH FLOOR, KENDRIYA
         BHAVAN,KAKKANAD, ERNAKULAM DISTRICT, PIN - 682037
      2. DIRECTOR GENERAL, DIRECTORATE GENERAL OF FOREIGN TRADE,UDYOG BHAVAN,
         H- WING, GATE NO. 2, MAULANA AZAD ROAD, NEW DELHI, PIN - 110011

        Writ Petition (Civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to stay all further proceedings pursuant to Exhibit P-8, during
   the pendency of the above Writ Petition (Civil), in the interests of
   justice.
        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of WP(C) and this Court's order dated
   03.05.2024 and upon hearing the arguments of M/S.JOHN VARGHESE &
   V.THULASEEDHARAN PILLAI, Advocates for the petitioner, the court passed
   the following:
 WP(C) No.16812/2024                      2/3                          Order Date : 06-06-2024




                        MURALI PURUSHOTHAMAN, J.
                      ---------------------------------------------
                           W.P. (C) No.16812 of 2024
                      ---------------------------------------------
                      Dated this the 06th day of June, 2024

                                       ORDER

Post on 18.06.2024.

Interim order is extended till then.

Sd/-

MURALI PURUSHOTHAMAN JUDGE

SPR WP(C) No.16812/2024 3/3 Order Date : 06-06-2024

APPENDIX OF WP(C) 16812/2024 Exhibit P-1 TRUE COPY OF THE PUBLIC NOTICE NO. 3/2015-20 DATED 01-04-2015 ISSUED BY THE 2ND RESPONDENT Exhibit P-2 TRUE COPY OF THE LETTER DATED 07-08-2019 ISSUED BY THE 1ST RESPONDENT Exhibit P-3 TRUE COPY OF THE JUDGMENT DATED 17-02-2022 IN W.P. (C)

Exhibit P-4 TRUE COPY OF THE ORDER DATED 31-03-2022 ISSUED TO THE PETITIONER BY THE 1ST RESPONDENT Exhibit P-5 TRUE COPY OF THE RECEIPT DATED 03-06-2022 FOR ₹. 3 LAKHS ISSUED TO THE PETITIONER BY THE 1ST RESPONDENT Exhibit P-6 TRUE COPY OF THE RECEIPT DATED 11-07-2022 FOR ₹. 3 LAKHS ISSUED TO THE PETITIONER BY THE 1ST RESPONDENT Exhibit P-7 TRUE COPY OF THE RECEIPT DATED 08-08-2022 FOR ₹.

2,91,935/- ISSUED TO THE PETITIONER BY THE 1ST RESPONDENT Exhibit P-8 TRUE COPY OF THE LETTER DATED 08-01-2024 DEMANDING INTEREST, ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER