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Anoop Kumar vs The Regional Transport Authority, ...
2024 Latest Caselaw 15836 Ker

Citation : 2024 Latest Caselaw 15836 Ker
Judgement Date : 6 June, 2024

Kerala High Court

Anoop Kumar vs The Regional Transport Authority, ... on 6 June, 2024

Author: Dinesh Kumar Singh

Bench: Dinesh Kumar Singh

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
        THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
  THURSDAY, THE 6TH DAY OF JUNE 2024 / 16TH JYAISHTA, 1946
                       WP(C) NO. 2465 OF 2017
PETITIONER/S:

         ANOOP KUMAR
         AGED 39 YEARS
         ITHITHARA HOUSE, KODUNGALLUR PO, THRISSUR
         BY ADV SRI.I.DINESH MENON


RESPONDENT/S:

    1    THE REGIONAL TRANSPORT AUTHORITY, MALAPPURAM 676
         505.
         MALAPPURAM 676 505.
    2    THE SECRETARY
         REGIONAL TRANSPORT AUTHORITY, MALAPPURAM -676 505
    3    SHERAFUDHEEN C
         S/O BEERANKUTTY, CHEENIKKAL HOUSE, MUTHUR PO,
         TIRUR, MALAPPURAM-676 505
    4    THE MANAGING DIRECTOR
         KERALA STATE ROAD TRANSPORT CORPORATION,
         THIRUVANANTHAPURAM-695 054
         BY ADV SRI.K.V.GOPINATHAN NAIR


OTHER PRESENT:

         SRI. P.C.CHACKO- SC


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.06.2024,     THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 2465 OF 2017

                              2

                   DINESH KUMAR SINGH, J.
                --------------------------
                  W.P.(C) No.2465 of 2017
                 -------------------------
            Dated this the 6th day of June 2024

                              JUDGMENT

After the leaned counsel for the petitioner

died, a card notice was issued to the petitioner.

However, the petitioner has not come forward or

engaged any other counsel.

In view thereof, the Writ Petition is dismissed

for non-prosecution.

Sd/-

DINESH KUMAR SINGH JUDGE

SSG WP(C) NO. 2465 OF 2017

APPENDIX OF WP(C) 2465/2017

PETITIONER'S EXHIBITS

EXHIBIT.P1 TRUE COPY OF THE PERMIT ISSUED TO THE PETITIONER EXHIBIT.P2 TRUE COPY OF THE DECISION DATED 5/3/2013 EXHIBIT.P3 TRUE CEXTRACT OF THE AGENDA IN ITEM NO.

79 DATED 25/2/2017 EXHIBIT.P4 TRUE COPY OF THE COMMUNICATION DATED 7/3/2014 EXHIBIT.P5 TRUE COPY OF THE OBJECTION 7/1/2017

 
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