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A.P. Steel Re-Rolling Mill Pvt. Ltd vs Kerala State Electricity Board Limited
2024 Latest Caselaw 15831 Ker

Citation : 2024 Latest Caselaw 15831 Ker
Judgement Date : 6 June, 2024

Kerala High Court

A.P. Steel Re-Rolling Mill Pvt. Ltd vs Kerala State Electricity Board Limited on 6 June, 2024

Author: Dinesh Kumar Singh

Bench: Dinesh Kumar Singh

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
             THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
          THURSDAY, THE 6TH DAY OF JUNE 2024 / 16TH JYAISHTA, 1946
                           WP(C) NO. 32563 OF 2018
PETITIONER/S:

             A.P. STEEL RE-ROLLING MILL PVT. LTD., VII/635 PHASE, NIDA,
             KANJIKODE, PALAKKAD-21, REPRESENTED BY THE AUTHORISED
             OFFICER, SENTHIL KUMAR K.R (MANAGER FINANCE).

             BY ADVS. M. GOPIKRISHNAN NAMBIAR; K. JOHN MATHAI
             JOSON MANAVALAN; KURYAN THOMAS
             PAULOSE C. ABRAHAM


RESPONDENT/S:

     1       KERALA STATE ELECTRICITY BOARD LIMITED
             HAVING ITS REGISTERED OFFICE AT VAIDYUTHI BHAVANAM,
             PATTOM, THIRUVANANTHAPURAM 695004, REPRESENTED BY ITS
             SECRETARY.

     2       SPECIAL OFFICER (REVENUE),
             KERALA STATE ELECTRICITY BOARD LIMITED, VYDYUTHI
             BHAVANAM, PATTOM, THIRUVANANTHAPURAM- 695 004.

     3       STATE OF KERALA,
             REPRESENTED BY THE SECRETARY TO GOVERNMENT DEPARTMENT
             OF POWER, 2ND FLOOR, NORTH BLOCK, SECRETARIAT,
             THIRUVANANTHAPURAM- 695 001.


OTHER PRESENT:

             SRI. JUSTIN JACOB-SR.GP


         THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.06.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) No.32563/2018
                                     -2-




                         JUDGMENT

Ms Pooja Menon learned Counsel for the petitioner

submits that the matter has been settled between the

petitioner and the Board and the writ petition may be closed.

Considering the said stand of the learned Counsel for the

petitioner, the writ petition is closed.

Sd/-

DINESH KUMAR SINGH JUDGE

jjj

APPENDIX OF WP(C) 32563/2018

PETITIONER EXHIBITS

EXHIBIT P1 A TRUE COPY OF THE JUDGMENT DATED 20.09.2017 IN WRIT PETITION (CIVIL) NO.245 OF 2015.

EXHIBIT P1(a) A TRUE COPY OF THE INTERIM ORDER DATED 15.01.2015 PASSED BY THIS HON'BLE COURT IN WRIT PETITION (CIVIL) NO.245 OF 2015.

EXHIBIT P2 A TRUE COPY OF THE JUDGMENT DATED 17.01.2018 IN WRIT APPEAL NO.2469 OF 2017.

EXHIBIT P3 A TRUE COPY OF THE DEMAND NOTICE DATED 08.06.2018 BEARING REF. NO.SOR/AMU/PRE 92-AP STEEL/18-19 ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER ALONG WITH THE CALCULATION SHEET.

EXHIBIT P4 A TRUE COPY OF THE PETITIONER'S LETTER DATED 20.06.2018 TO THE 2ND RESPONDENT.

EXHIBIT P5 A TRUE COPY OF THE ORDER DATED 31.07.2018 ISSUED BY THE 2ND RESPONDENT BEARING REF.NO. SOR/AMU/PRE 92-AP STEEL/GENL/18-19.

EXHIBIT P6 A TRUE COPY OF THE PETITIONER'S LETTER DATED 29.08.2018 TO THE 2ND RESPONDENT.

EXHIBIT P7 A TRUE COPY OF THE ORDER DATED 03.09.2018 ISSUED BY THE SECRETARY (ADMINISTRATION) OF THE 1ST RESPONDENT TO THE PETITIONER.

EXHIBIT P8 A TRUE COPY OF THE NOTICE DATED 15.09.2018 ALONG WITH THE CALCULATION STATEMENT ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER.

EXHIBIT P9 A TRUE COPY OF THE PETITIONER'S LETTER DATED 24.09.2018 TO THE 2ND RESPONDENT.

 
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