Dr.P.J.Joy vs Chelsa Sini.V., Ias
2024 Latest Caselaw 15817 Ker

Kerala High Court

Dr.P.J.Joy vs Chelsa Sini.V., Ias on 6 June, 2024

Author: V.G.Arun

Bench: V.G.Arun

C.O.(C)No.1105 of 2024
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            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
         THE HONOURABLE THE CHIEF JUSTICE MR. A.J.DESAI
                                 &
                THE HONOURABLE MR.JUSTICE V.G.ARUN
  THURSDAY, THE 6TH DAY OF JUNE 2024 / 16TH JYAISHTA, 1946
                    CON.CASE(C) NO. 1105 OF 2024
   AGAINST THE JUDGMENT DATED 03.04.2024 IN WA NO.1520 OF
                    2023 OF HIGH COURT OF KERALA
PETITIONERS/PETITIONERS:

     1      DR.P.J.JOY
            AGED 75 YEARS
            S/O. LATE JOSEPH, DR.JOY'S HOSPITAL FOR WOMEN
            THAIKOODAM, VYTTILA, KOCHI, PIN - 682 019
     2      DR. ANNE JOY
            AGED 73 YEARS
            W/O. DR.P.J. JOY DR.JOY'S HOSPITAL FOR WOMEN
            THAIKOODAM, VYTTILA, KOCHI, PIN - 682 019
            BY ADV TONY GEORGE KANNANTHANAM

RESPONDENT/S:

            CHELSA SINI.V., IAS,
            AGED 30 YEARS
            D/O. VARATHARAJAN, SECRETARY, CORPORATION OF
            KOCHI, PARK AVENUE ,KOCHI, PIN - 682 011
            BY ADV K B ARUNKUMAR

OTHER PRESENT:

            ADV. BIBIN B. THOMAS FOR THE APPELLANT
            ADV. POOJA K.S.



      THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 06.06.2024, THE COURT ON THE SAME DAY DE-
LIVERED THE FOLLOWING:
 C.O.(C)No.1105 of 2024
                                 2


                           JUDGMENT

Dated this the 6th day of June 2024

A.J. Desai, C.J.

Learned counsel for the petitioners submits that during the

pendency of the present petition, the respondents complied

with the direction issued by this Court.

In view of the above fact, nothing survives in this petition

for further adjudication. Accordingly, the contempt petition is

closed.

Pending interlocutory applications, if any, shall stand

closed.

Sd/-

A.J. Desai Chief Justice

Sd/-

V.G. Arun Judge vpv

APPENDIX OF CON.CASE(C) 1105/2024

PETITIONER ANNEXURES Annexure 1 CERTIFIED COPY OF JUDGMENT DATED 3-4-2024 IN W.A.NO. 1520/2024 OF THIS HON. COURT.