Ashraf P.A vs Secretary, Gcda
2024 Latest Caselaw 15778 Ker

Kerala High Court

Ashraf P.A vs Secretary, Gcda on 6 June, 2024

Author: P Gopinath

Bench: P Gopinath

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
           THE HONOURABLE MR. JUSTICE GOPINATH P.
  THURSDAY, THE 6TH DAY OF JUNE 2024 / 16TH JYAISHTA, 1946
                    WP(C) NO. 16650 OF 2014
PETITIONER:

          ASHRAF P.A.
          S/O.ABDUL KAREEM, MANAGER, B69(OLD NO D1 GODOWN)
          GCDA, MARINE DRIVE SHOPPING COMPLEX, ERNAKULAM,
          RESIDING AT POONCHERY HOUSE, EDATHALA, NORTH P.O,
          ALUVA.


          BY ADV SRI.P.SATHISAN


RESPONDENTS:

    1     SECRETARY, GREATER COCHIN DEVELOPMENT AUTHORITY,
          COCHIN, ERNAKULAM-682 020.


    2     SECRETARY TO GOVERNMENT
          LOCAL SELF GOVERNMENT DEPARTMENT, SECRETARIAT,
          THIRUVANANTHAPURAM.


          BY ADVS.
               SRI.V.J.MATHEW (SR.)
               SRI.VIPIN P.VARGHESE, SC, GCDA
               SRI. VENUGOPAL V (GP).



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.06.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) No.16650/2014
                                    -:2:-




                          JUDGMENT

The learned counsel appearing for the petitioner would

submit that the issue raised in this writ petition no longer

survives for consideration, as the matter has been settled

and a subsequent agreement has been executed between

the petitioner and the Greater Cochin Development

Authority.

2. Heard Sri.Vipin P Varghese, the learned Standing

Counsel for the Greater Cochin Development Authority

(respondent no.1).

Taking into consideration the above submission, the

writ petition is closed.

Sd/-

GOPINATH P. JUDGE ats

APPENDIX OF WP(C) 16650/2014

PETITIONER'S EXHIBITS EXHIBIT P1 TRUE COPY OF THE ORDER OF THE GOVERNMENT DATED 3-3-2006

EXHIBIT P2 TRUE COPY OF THE JUDGMENT OF THE HON'BLE MUNSIFFS COURT IN O.S NO 102/2009 DATED 20-08-2011

EXHIBIT P3 TRUE COPY OF THE NOTICE DATED 30-01-2014 ISSUED BY G.C.D.A

EXHIBIT P4 TRUE COPY OF THE REPRESENTATION SUBMITTED BEFORE THE RESPONDENT

EXHIBIT P5 TRUE COPY OF THE REPRESENTATION DATED 25-06-2014 SUBMITTED BEFORE THE RESPONDENT