Kerala High Court
Sreemon K.V vs Vattakkeril Sree Kandakarnan Kshetram on 6 June, 2024
Author: P.Somarajan
Bench: P.Somarajan
OP(C) No.691/2023 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.SOMARAJAN
th
Thursday, the 6 day of June 2024 / 16th Jyaishta, 1946
OP(C) NO. 691 OF 2023
OS 34/2022 OF SUB COURT/ COMMERCIAL COURT, CHERTHALA, ALAPPUZHA
PETITIONERS/ PLAINTIFFS:
1. SREEMON K.V, AGED 60 YEARS S/O VASUDEVAN, KAMPIYAKATH AROOR VILLAGE,
CHANDIROOR P.O., (TREASURER), PIN - 688 547.
2. JAYALAL R, AGED 31 YEARS, S/O. K.V. REJI,VATTAKKERIL, AROOR., PIN -
688534
3. D. SASIDHARAN, AGED 62 YEARS, S/O DAMODHARAN, SANTHA NIVAS
(KAZHUNNUKATTIL), AROOR, PIN - 688 534.
4. M.A. UNNI, AGED 48 YEARS, S/O. ACHUTHAN, MANGALATHU VELI, AROOR
VILLAGE, CHANDIROOR P.O., PIN - 688 547.
5. M.A. SAJIVOTHAMAN, AGED 57 YEARS, S/O. ACHUTHAN, NETTASSERIL, AROOR
VILLAGE, AROOR MURI., PIN - 688534
BY ADVS. M/S V.N.SANKARJEE, V.N.MADHUSUDANAN, R.UDAYA
JYOTHI, M.M.VINOD, M.SUSEELA, KEERTHI B. CHANDRAN, VIJAYAN PILLAI
P.K, C.PURUSHOTHAMAN NAIR, NITHEESH.M & SUKANYA S.
RESPONDENTS/ DEFENDANTS:
1. VATTAKKERIL SREE KANDAKARNAN KSHETRAM AROOR, AROOR VILLAGE, AROOR
MURI, CHERTHALA TALUK, ALAPPUZHA DISTRICT REPRESENTED BY:- (I) THE
PRESIDENT, BRANCH-1 VATTAKKERIL FAMILY TRUST, OFFICE OF BRANCH I,
VATTAKKERIL FAMILY, AROOR VILLAGE, AROOR MURI, CHERTHALA TALUK,
ALAPPUZHA DISTRICT. (II) THE SECRETARY, BRANCH-I VATTAKKERIL FAMILY
TRUST, OFFICE OF BRANCH I, VATTAKKERIL FAMILY, AROOR VILLAGE, AROOR
MURI, CHERTHALA TALUK, ALAPPUZHA DISTRICT. (III) THE PRESIDENT
BRANCH-II VATTAKKERIL FAMILY TRUST, OFFICE OF BRANCH II, VATTAKKERIL
FAMILY, AROOR VILLAGE, AROOR MURI, CHERTHALA TALUK, ALAPPUZHA
DISTRICT. (IV) THE SECRETARY, BRANCH-2 VATTAKKERIL FAMILY TRUST,
OFFICE OF BRANCH 2, VATTAKKERIL FAMILY, AROOR VILLAGE, AROOR MURI,
CHERTHALA TALUK, ALAPPUZHA DISTRICT, PIN - 688534
2. VATTAKKERIL FAMILY TRUST BRANCH II, AROOR, AROOR VILLAGE, AROOR
MURI, CHERTHALA TALUK, ALAPPUZHA DISTRICT, REPRESENTED BY ITS
PRESIDENT, BRANCH-II VATTAKKERIL FAMILY TRUST, OFFICE OF BRANCH II,
VATTAKKERIL FAMILY, AROOR VILLAGE, AROOR MURI, CHERTHALA TALUK,
ALAPPUZHA DISTRICT., PIN - 688534
3. SAJI M.V. AGED 52 YEARS S/O VISWANATHA THANDAR, MANGALATHUVELI,
AROOR VILLAGE, CHANDIROOR P.O., (PRESIDENT :), PIN - 688547
OP(C) No.691/2023 2/2
4. MANI M.K. AGED 74 YEARS S/O KUTTACHAN, THAZEPALLIL, EZHUPUNNA,
(VICE-PRESIDENT)., PIN - 688548
5. AJI P.C. AGED 45 YEARS S/O CHAKRAPANI THANDAR, PARASSINIKKAD,
PANANGAD SOUTH, KUMBALAM VILLAGE (SECRETARY), PIN - 682 506
6. RATHEESH K.R. AGED 38 YEARS S/O RETNAMMA, KUTTIANJILACKAL, AROOR,
(JOINT SECRETARY), PIN - 688534
7. T.K. THANKAPPAN AGED 81 YEARS S/O. KUNJUPANICKAN, PUTHENPURAYIL,
AROOR, (RAKSHADHIKAARI)., PIN - 688534
8. K.V. PRASANNAN AGED 60 YEARS S/O VASUDEVAN, PRAVEEN NIVASV
(KANNANTHARA), AROOR., PIN - 688534
9. K.R. SHAJI AGED 49 YEARS S/O. RAMAKRISHNAN, VAISHNAVAM, AROOR, (FROM
MADATHUMKALCHIRA), PIN - 688534
10. K.B. SATHYAN AGED 63 YEARS S/O. BHASKARA THANDAR, KUTTIANJILICKAL,
AROOR., PIN - 688534
11. V.K. DEVADAS AGED 64 YEARS S/O KARUNAKARA THANDAR, THYKKOOTTATHIL,
EZHUPUNNA VILLAGE & MURI., PIN - 688547
12. SOORAJ REGHUNATH AGED 33 YEARS S/O. REGHUNATH V.K., THYKKOOTTATHIL,
EZHUPUNNA VILLAGE AND MURI., PIN - 688547
13. SAJEESH AGED 35 YEARS S/O K.K.SHANMUGHAN, KURANJU PADAM, AROOR., PIN
- 688534
14. SUNIL KUMAR S/O VIROOPAKSHAN, KOTTANGATTU, EZHUPUNNA VILLAGE., PIN -
688547
15. M.K.DASAN AGED 75 YEARS S/O KUTTACHAN, MANGALATHVELI, EZHUPUNNA, PIN
- 688547
16. K.B. ANILKUMAR AGED 55 YEARS S/O. BHASKARA THANDAR, KUTTIANJILICKAL,
AROOR., PIN - 688534
17. REJEESH. M. AGED 35 YEARS S/O. MANI M.K. , THAZEPALLIL, EZHUPUNNA.,
PIN - 688547
18. V.K. JAGADEESAN AGED 58 YEARS S/O. KARUNAKARA THANDAR, VALIYATHARA,
AROOR, PIN - 688534
19. THE KERALA BANK AROOR BRANCH, AROOR VILLAGE, AROOR MURI, CHERTHALA
TALUK, ALAPPUZHA DISTRICT, REPRESENTED BY ITS BRANCH MANAGER., PIN -
688 534.
BY ADVS. B.PRAMOD, THOMAS ABRAHAM, BIJU VIGNESWAR & AYYAPPADAS V.
This OP (Civil) having come up for orders on 06-06-2024 upon
perusing the letter dated 05-06-2024 of the Sub Judge, Cherthala and this
court's judgment dated 13-06-2023 in the OP(C), the court on the same day
passed the following:
O R D E R
Time is granted as requested by the learned Sub Judge, vide letter
dated 05-06-2024. Intimate.
Sd/- P.SOMARAJAN, JUDGE
06-06-2024 /True Copy/ Assistant Registrar
