Ajeesh.C.A vs Joice Mathew
2024 Latest Caselaw 15429 Ker

Kerala High Court

Ajeesh.C.A vs Joice Mathew on 5 June, 2024

Author: Raja Vijayaraghavan

Bench: V Raja Vijayaraghavan

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
              THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
                                     &
                    THE HONOURABLE MR. JUSTICE P.M.MANOJ
          Wednesday, the 5th day of June 2024 / 15th Jyaishta, 1946
                         MAT.APPEAL NO. 498 OF 2024
              OP 390/2021 OF FAMILY COURT, THALASSERY, KANNUR.
APPELLANT(S)/RESPONDENT:

     AJEESH C.A., AGED 44 YEARS, S/O.ABRAHAM, CHALAKKALAKKAL HOUSE,
     MAVULLAKARI, IRITTY, KANNUR, PIN - 670703

    BY ADV. CIBI THOMAS
RESPONDENT(S)/APPELLANT:

     JOICE MATHEW, AGED 36 YEARS, D/O. MATHEW.V.K, VETTIKKATTIL HOUSE,
     VEERPPAD (PO), KANNUR DISTRICT, PIN - 670704


     This Matrimonial Appeal having come up for admission on 05.06.2024,
the court on the same day passed the following:




                                                      P.T.O.
                        RAJA VIJAYARAGHAVAN V & P.M.MANOJ, JJ.
                        -----------------------------------------------
                                Mat Appeal No.498 of 2024
                          -------------------------------------------
                           Dated this the 5th day of June 2024


                                              ORDER

Raja Vijayaraghavan, J.

The execution of the judgment passed by the Family Court will remain

stayed on condition that the petitioner furnishes security for the decree

amount to the satisfaction of the Family Court, Thalassery.

Issue notice by speed post to the respondent.

Post on 20.6.2024.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE

Sd/-

P.M.MANOJ JUDGE

APM/5/6/24

05-06-2024 /True Copy/ Assistant Registrar