Shaini vs Icici Bank Limited
2024 Latest Caselaw 15408 Ker

Kerala High Court

Shaini vs Icici Bank Limited on 5 June, 2024

Author: P Gopinath

Bench: P Gopinath

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
     WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
                        OP (DRT) NO. 141 OF 2021
AGAINST THE ORDER/JUDGMENT DATED IN SA NO.270 OF 2019 OF DEBT
RECOVERY TRIBUNAL, ERNAKULAM
PETITIONER/S:

          SHAINI
          AGED 42 YEARS
          W/O. M. VINOD, RESIDING AT 9/346, MANATHAMKANDI 4, NEAR
          PANTHALAYANI TEMPLE, KOILANDI, KOZHIKKODE.

          BY ADVS.
          ABDUL JALEEL.A
          M.A.SULFIA


RESPONDENT/S:

          ICICI BANK LIMITED
          1ST FLOOR, SHAFEER COMPLEX, KANNUR ROAD, KOZHIKODE, PIN
          - 673001, REPRESENTED BY ITS BRANCH MANAGER.

          BY ADVS.
          LAL K.JOSEPH
          ANZIL SALIM




     THIS OP (DEBT RECOVERY TRIBUNAL) HAVING COME UP FOR ADMISSION
ON 05.06.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 O.P (Drt) No.141/2021                  -2-

                              JUDGMENT

Learned counsel for the petitioner submits that this original petition has

become infructuous.

Accordingly this original petition is dismissed as infructuous.

Sd/-

GOPINATH P. JUDGE

AMG

APPENDIX OF OP (DRT) 141/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE NOTICE ISSUED BY ADVOCATE COMMISSIONER DATED 18.07.2019.

Exhibit P2 TRUE COPY OF THE SA NO.270/2019 FILED BEFORE THE LEARNED DEBT RECOVERY TRIBUNAL, ERNAKULAM.

Exhibit P3 TRUE COPY OF THE JUDGMENT IN WP(C) NO.23614/2019 DATED 04.09.2019 OF HONOURABLE HIGH COURT.

Exhibit P4 TRUE COPY OF THE FRESH NOTICE DATED 10.09.2021 ISSUED BY THE ADVOCATE COMMISSIONER.

Exhibit P5 TRUE COPY OF AMENDMENT APPLICATION IA NO.1264/2021 FILED BEFORE DRT.

Exhibit P6 TRUE COPY OF STAY APPLICATION IA NO.1265/2021 FILED BEFORE DRT.

Exhibit P7 TRUE COPY OF ADVANCE APPLICATION IA NO.1263/2021 FILED BEFORE DRT.

Exhibit P8 TRUE COPY OF THE ORDER IN SA NO.270/2019 DATED 26.03.2021.

Exhibit P9 TRUE COPY OF THE CAUSE LIST OF LEARNED DEBT RECOVERY TRIBUNAL-1, ERNAKULAM DATED 27.09.2021.