M/S.Maha Property vs Biraj
2024 Latest Caselaw 15405 Ker

Kerala High Court

M/S.Maha Property vs Biraj on 5 June, 2024

OP(C) No.354/2024                           1/2

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        PRESENT
                       THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
                Wednesday, the 5th day of June 2024 / 15th Jyaishta, 1946

                                 OP(C) NO. 354 OF 2024


IA 2/2022 & IA 6/2022 IN OS 138/2022 OF PRINCIPAL SUB COURT / COMMERCIAL COURT,
                                   THRISSUR.

   PETITIONER(S)/ CLAIM PETITIONER:

          M/S.MAHA PROPERTY, DOOR NO.TC 29/704B, SHORNUR ROAD,
          THRISSUR-680001, FROM THRISSUR CORPORATION BUILDING
          NO.29/704B, SHORNUR ROAD, NORTH ANGADI DESOM.P.O, THRISSUR VILLAGE,
          THRISSUR DISTRICT, PIN-680001, REPRESENTED BY ITS MANAGING
          PARTNER, SUJITH SREENIVASAN, AGED 57 YEARS, S/O.LATE KAKKANAT
          SREENIVASAN, SINDHU VIHAR, CHEROOR.P.O., THRISSUR DISTRICT, PIN -
          680008

        BY ADVS. M/S DINESH MATHEW J.MURICKEN, VINOD S. PILLAI, MOHAMMED THAYIB
        N.M, NAYANA VARGHESE, RIA VARGHESE, AHAMMAD SACHIN K & JERRY PETER.

   RESPONDENT(S)/ PLAINTIFF AND DEFENDANTS IN O.S:

       1. BIRAJ, S/O THEKKOOTTU BHASKARAN, THEKKOOTT HOUSE, NORTH BAZAR, OLLUR
          P.O., OLLUR VILLAGE, THRISSUR TALU, THRISSUR DISTRICT, PIN - 680
          306.
       2. PREETHY SHAJU, W/O. PALYEKKARA SHAJU, PALYEKKARA HOUSE, CHIYYARAM
          DESHAM, CHIYYARAM VILLAGE, THRISSUR TALUK, CHIYYARAM P.O, THRISSUR
          DISTRICT, PIN - 680 026.
       3. ROSEMARY SHAJU, D/O. PALYEKKARA SHAJU, PALYEKKARA HOUSE, CHIYYARAM
          DESHAM, CHIYYARAM VILLAGE, THRISSUR TALUK, CHIYYARAM P.O, THRISSUR
          DISTRICT, PIN - 680 026.
       4. HELNA.P.S, D/O. PALYEKKARA SHAJU, PALYEKKARA HOUSE, CHIYYARAM
          DESHAM, CHIYYARAM VILLAGE, THRISSUR TALUK, CHIYYARAM P.O, THRISSUR
          DISTRICT, PIN - 680 026.
       5. PRINCE, S/O. PALYEKKARA SHAJU, PALYEKKARA HOUSE, CHIYYARAM
          DESHAM, CHIYYARAM VILLAGE, THRISSUR TALUK, CHIYYARAM P.O, THRISSUR
          DISTRICT, PIN - 680 026.


        This OP (Civil) having come up for orders on 05-06-2024 upon
   perusing the letter dated 23-05-2024 of the District Court, Thrissur
   forwarding the letter dated 22-05-2024 of the Principal Sub Judge,
   Thrissur and this court's judgement dated 14-02-2024 in OP(C), the court
   on the same day passed the following:

                                                                            (p.t.o)
 OP(C) No.354/2024                          2/2




                                    O R D E R

Having perused the request letter dated 22-05-2024 of the learned Principal Sub Judge, Thrissur, this court is inclined to grant one more month's time to comply with the judgment of this court in O.P(C) No. 354/2024.

Let the factum of extension be communicated to the learned Sub Judge.

Sd/- C. JAYACHANDRAN, JUDGE

05-06-2024 /True Copy/ Assistant Registrar