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The Malappuram Co-Operative Spinning ... vs P.N. Abdul Jaleel
2024 Latest Caselaw 15391 Ker

Citation : 2024 Latest Caselaw 15391 Ker
Judgement Date : 5 June, 2024

Kerala High Court

The Malappuram Co-Operative Spinning ... vs P.N. Abdul Jaleel on 5 June, 2024

Author: Sathish Ninan

Bench: Sathish Ninan

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
             THE HONOURABLE MR. JUSTICE SATHISH NINAN
 WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
                      WP(C) NO. 30412 OF 2018
PETITIONER:

         THE MALAPPURAM CO-OPERATIVE SPINNING MILLS LTD.
         DOWN HILL POST MALAPPURAM-676519 REPRESENTED BY
         ITS MANAGING DIRECTOR
         BY ADVS.
         LATHA ANAND
         M.N.RADHAKRISHNA MENON
         JOSEPH SEBASTIAN (PARACKAL)
         S.VISHNU


RESPONDENTS:

    1    P.N. ABDUL JALEEL
         JUNIOR ASSISTANT THE MALAPPURAM CO-OPERATIVE
         SPINNING MILLS LTD DOWN HILLS POST MALAPPURAM-
         676519
    2    THE DIRECTOR
         HANDLOOMS AND TEXTILES,OFFICE OF THE DIRECTOR OF
         HANDLOOM AND TEXTILES,4TH FLOOR,VIKAS BHAVAN,
         THIRUVANANTHAPURAM-695033.
    3    THE STATE COMMISSIONER FOR PERSONS WITH
         DISABILITIES
         SOCIAL WELFARE INSTITUTION
         COMPLEX,POOJAPURA,THIRUVANANTHAPURAM-695012.
         BY ADVS.
         P.SAMSUDIN
         JITHIN LUKOSE


OTHER PRESENT:

         SRI. BIJOY CHANDRAN, SR. GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.06.2024,     THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
                      Sathish Ninan, J.
                  ----------------------
                  WP(C).No.30412 of 2018
             -------------------------------
           Dated this the 5th day of June, 2024

                         JUDGMENT

The issue in the writ petition is with regard to

the grant of leave for the petitioner.

It has been reported that the petitioner has since

retired from the services.

In the light of the above, without prejudice to the

rights of the petitioner, this writ petition is closed.

Sd/-

Sathish Ninan, Judge rsr

WP(C) NO.30412 OF 2018

APPENDIX OF WP(C) 30412/2018

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PETITION OF ABDUL JALEEL DATED 17.01.2018 EXHIBIT P2 TRUE COPY OF 2ND RESPONDENT'S LETTER DTD.29.01.2018 FORWARDING THE COPY OF EXHIBIT P-1 EXHIBIT P3 TRUE COPY OF PETITIONER'S REPORT DATED 22.02.2018 EXHIBIT P4 TRUE COPY OF 2ND RESPONDENT'S LETTER DATED 14.05.2018 EXHIBIT P5 TRUE COPY OF THE DIRECTION OF THE 3RD RESPONDENT DATED 17.04.2018 ISSUED TO THE 2ND RESPONDENT.

EXHIBIT P6 TRUE COPY OF G.O.(P)249/84/FIN DATED 09.05.1984.

 
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