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Kumbanji Karshaka Sangam vs State Of Kerala
2024 Latest Caselaw 15383 Ker

Citation : 2024 Latest Caselaw 15383 Ker
Judgement Date : 5 June, 2024

Kerala High Court

Kumbanji Karshaka Sangam vs State Of Kerala on 5 June, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
               THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
         WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
                            WP(C) NO. 21108 OF 2016


PETITIONER:

              THE KUMBANJI KARSHAKA SANGAM
              REG. NO 75 OF 1957, AROOR, CHERTHALA TALUK, ALAPPUZHA
              DISTRICT, AROOR P.O, PIN 688 534, REPRESENTED BY ITS
              SECRETARY.

              BY ADV SRI.K.N.CHANDRABABU



RESPONDENTS:

     1        STATE OF KERALA
              REPRESENTED BY THE PRINCIPAL SECRETARY, DEPARTMENT OF
              AGRICULTURE (MI), GOVERNMENT SECRETARIAT,
              THIRUVANANTHAPURAM - 695 001.

     2        DISTRICT COLLECTOR
              OFFICE OF THE DISTRICT COLLECTOR, COLLECTORATE,
              ALAPPUZHA, PIN - 688 530,

     3        THE REVENUE DIVISIONAL OFFICER
              OFFICE OF THE RDO, ALAPPUZHA, PIN - 688 530.

     4        SUB INSPECTOR OF POLICE
              AROOR, AROOR P.O, CHERTHALA TALUK,
              APALLUZHA DISTRICT - 688 534.

     5        AROOR GRAMA PANCHAYAT
              REPRESENTED BY ITS SECRETARY, OFFICE OF THE
              AROOR GRAMA PANCHAYAT, AROOR P.O, CHERTHALA TALUK,
              ALAPPUZHA DISTRICT, PIN - 688 534.

     6        THE AROOR GRAMA PANCHAYAT COMMITTEE
              REPRESENTED BY ITS PRESIDENT, AROOR VILLAGE,
              CHERTHALA TALUK, ALAPPUZHA DISTRICT - 688 534

     7        V.K. MANOHARAN
              WARD MEMBER, REPRESENTING 8TH WARD OF AROOR GRAMA
              PANCHAYAT, PIN - 688 534.
 WP(C) NO.21108 OF 2016


                              2


    8      ADDL. 8. THE CHIEF ENGINEER
           IRRIGATION AND ADMINISTRATION, PUBLIC OFFICE
           BUILDING, MUSEUM JUNCTION,
           THIRUVANANTHAPURAM-695 001.

    9      ADDL.9. ASSISTANT EXECUTIVE ENGINEER
           MINOR IRRIGATION, SUB DIVISIONAL OFFICE, MINI
           CIVIL STATION BUILDING, CHERTHALA.

           BY ADVS.
           SRI. B.S. SYAMANTAK, GP
           SRI. P.C.SASIDHARAN
           SRI. E.S.ASHRAF



        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.06.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 WP(C) NO.21108 OF 2016


                                3




               P.V.KUNHIKRISHNAN, J.
         ------------------------------------------------
               W.P.(C) No.21108 of 2016
        --------------------------------------------------
       Dated this the 05th day of June, 2024


                         JUDGMENT

When this writ petition came up for

consideration, the learned counsel appearing for the

petitioner submitted that, the prayers in this writ

petition have become infructuous.

Therefore, this writ petition is dismissed as

infructuous.

Sd/-



                                    P.V.KUNHIKRISHNAN
nvj                                        JUDGE
 

 
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