K.V.Ummer Koya vs State Of Kerala
2024 Latest Caselaw 15310 Ker

Kerala High Court

K.V.Ummer Koya vs State Of Kerala on 5 June, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                     &
              THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
         Wednesday, the 5th day of June 2024 / 15th Jyaishta, 1946
                   IA.NO.2/2024 IN OP(KAT) NO. 1 OF 2017

     OA 349/2013 OF KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM

APPLICANTS/RESPONDENTS IN O.P.(KAT):

  1. STATE OF KERALA, REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
     AGRICULTURE (FARMS) DEPARTMENT, SECRETARIAT,
     THIRUVANANTHAPURAM-695001.
  2. THE COMMISSIONER OF AGRICULTURE (PRODUCTION), AGRICULTURE (FARMS)
     DEPARTMENT, THIRUVANANTHAPURAM-695001.
  3. THE SUPERINTENDENT, DISTRICT AGRICULTURAL FARM, CHUNGATHARA,
     MALAPPURAM-679334.
  4. ADDL.R4:THE PRINCIPAL AGRICULTURAL OFFICER, AGRICULTURAL
     DEPARTMENT,MALAPPURAM.

RESPONDENTS/PETITIONERS IN O.P.(KAT):

  1. K.V.UMMER KOYA, S/O.HAMSA, KIZHAKKEVETTIL HOUSE, EDAMALAKUNNU,
     CHUNGATHARA P.O., MALAPPURAM-679334.
  2. P.ABDU, S/O.ALIKUTTY KURIKKAL, PILATHARA HOUSE, CHUNGATHARA P.O.,
     POOCHAKKUNNU, MALAPPURAM
  3. P.C.CHACKO, S/O.THOMAS, PUNNAVELIL HOUSE, MODAPOIKA P.O., MALAPPURAM
     DISTRICT.
  4. P.ABDUL RAHIMAN, S/O.ALAVI, PULLICHOLA HOUSE THOOTHANAM P.O.,
     MALAPPURAM.
  5. P.MUHAMMED ASHRAF, S/O.MUHAMMED, PATHUTHARA HOUSE, KARULAYI P.O.,
     MALAPPURAM DISTRICT.
  6. P.VELU, S/O.CHANDU, APPENGAL HOUSE, MODAPOIKA P.O.,
     MALAPPURAM-679331.
  7. P.SUDHAKARAN, S/O.APPUKUTTAN PARAYANKUNNATH HOUSE, CHALIKULAM,
     CHUNGATHARA P.O., MALAPPURAM-670334.
  8. C.K.SULAIMAN, S/O.MUHAMMED, CHERKUNNEL HOUSE, POOVATHIPOYYIL,
     VAZHIKKADAVU P.O., MALAPPURAM-679333.
  9. K.SHOUKATHALI, S/O.MUHAMMED, KEYATH HOUSE, CHUNGATHARA P.O.,
     MALAPPURAM-679334.
 10. N.G.SURENDRAN, S/O.NARAYANAN, THEKKEVILAYIL HOUSE, THAMPURATTI
     KALLU, MUNGERI P.O., MALAPPURAM-679334.
 11. K.SANKARAN KUTTY, S/O.SANKARAN NAIR, KANDATH HOUSE, MANIMOOLI P.O.,
     MALAPPURAM-679333.
 12. V.R.ANIYANKUNJU, S/O.RAMANKUTY, VETTUKUZHIYIL HOUSE, NALLAMTHANNY,
     PATHIRAPADAM P.O., MALAPPURAM-679334.
 13. N.M.NADY, S/O.CHATHAN, KANDAYIL HOUSE, NEDUMMUNDA KUNNU, CHANDAKUNNU
     P.O., MALAPPURAM DISTRICT.
 14. P.SANTHA, W/O.KUNJAN, PARAL HOUSE, EDAMALAKUNNU, CHUNGATHARA P.O.,
      MALAPPURAM-679334.
 15. M.PARVATY, D/O.KUNJAN, VETTADI HOUSE, CHUNGATHARA P.O.,
     MALAPPURAM-679334.


     Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to To extend the time
limit prescribed in the judgment dated 01/04/2024 in OP(KAT) No.1/2017 by
a further period of 4 months


     This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and this Court's final order
dated 11/01/2024 and upon hearing the arguments of GOVERNMENT PLEADER for
petitioners and of SRI.P.C.SASIDHARAN, Advocate for the respondents, the
court passed the following:
               A.MUHAMED MUSTAQUE
                      &
            SHOBA ANNAMMA EAPEN, JJ.
 ----------------------------------------------------
                 I.A. No.2 of 2024
                             in
               O.P (KAT) No.1 of 2017
-----------------------------------------------------
      Dated this the 5th day of June, 2024


                       ORDER

A.Muhamed Mustaque, J.

Time is extended till 31.07.2024.

Sd/-

A.MUHAMED MUSTAQUE, JUDGE

Sd/-

SHOBA ANNAMMA EAPEN, JUDGE PR