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R.Baiju vs The Joint Registrar (General) Of Co ...
2024 Latest Caselaw 15292 Ker

Citation : 2024 Latest Caselaw 15292 Ker
Judgement Date : 5 June, 2024

Kerala High Court

R.Baiju vs The Joint Registrar (General) Of Co ... on 5 June, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
         WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
                           WP(C) NO. 35389 OF 2014


PETITIONER:

              BAIJU R.
              AGED 39 YEARS, S/O LATE RAMACHANDRA KURUP, ACCOUNTANT
              (PRESENTLY WORKING AS SECRETARY-IN-CHARGE), HEAD OFFICE,
              ELAMKULAM SERVICE CO OPERATIVE BANK LTD.NO.1878,
              KALLUVATHUKKAL P.O., KOLLAM DISTRICT, RESIDING AT POURNAMI,
              PAMPURAM, KALLUVATHUKKAL P.O., KOLLAM DIST.-691 578.

              BY ADVS.
              SRI.JOHNSON GOMEZ
              SRI.S.BIJU KIZHAKKANELA



RESPONDENT(S):



     1        THE JOINT REGISTRAR OF CO OPERATIVE SOCIETIES (GENERAL)
              COLLECTORATE, KOLLAM-691 013.

     2        THE ELAMKULAM SERVICE CO OPERATIVE BANK LTD.NO.1878
              REPRESENTED BY ITS SECRETARY, KALLUVATHUKKAL P.O.,
              KOLLAM DISTRICT-691 578.

     3        THE ADMINISTRATIVE COMMITTEE
              ELAMKULAM SERVICE CO OPERATIVE BANK LTD.NO.1878,
              REPRESENTED BY ITS PRESIDENT, KALLUVATHUKKAL P.O.,
              KOLLAM DISTRICT-691 578.

     4        THE KOLLAM DISTRICT CO-OPERATIVE BANK LTD.
              HEAD OFFICE, CHINNAKKADA, KOLLAM-691 001.

     5        SREEJITH
              CLERK, KOLLAM DISTRICT CO-OPERATIVE BANK LTD., ANCHAL
              BRANCH, RESIDING AT POORURUTTATHI (KONGIYAZIKAM), OPP.
              SPINNING MILL, KARAMCODE P.O., CHATHANNOOR,
              KOLLAM DISTRICT-691 579.

     6        THE CO OPERATIVE ARBITRATION COURT
 WP(C) NO.35389 OF 2014


                            2


          VANCHIYOOR, THIRUVANANTHAPURAM-695 035.

          BY ADVS.
          SRI. V.K. SUNIL, SR. GP
          SRI. T.R.HARIKUMAR, SC, KOLLAM DISTRICT
          COOPERATIVE BANK LTD.



      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.06.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 WP(C) NO.35389 OF 2014


                                3




               P.V.KUNHIKRISHNAN, J.
         ------------------------------------------------
               W.P.(C) No.35389 of 2014
        --------------------------------------------------
       Dated this the 05th day of June, 2024


                         JUDGMENT

When this writ petition came up for

consideration, the learned counsel appearing for the

petitioner submitted that, the prayers in this writ

petition have become infructuous.

Therefore, this writ petition is dismissed as

infructuous.

Sd/-



                                    P.V.KUNHIKRISHNAN
nvj                                        JUDGE
 

 
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