Swamydas P.D vs State Of Kerala
2024 Latest Caselaw 15176 Ker

Kerala High Court

Swamydas P.D vs State Of Kerala on 5 June, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                 &
         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
     WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
                      OP(KAT) NO. 63 OF 2024
AGAINST THE ORDER DATED 02.02.2024 IN OA NO.157 OF 2024 OF KERALA
 ADMINISTRATIVE TRIBUNAL AT THIRUVANANTHAPURAM (ADDITIONAL BENCH,
                            ERNAKULAM)
PETITIONERS/APPLICANTS :

    1     SWAMYDAS P.D,
          AGED 46 YEARS
          S/O. DEVADAS.P.V, SPECIAL GRADE INSPECTOR,
          OFFICE OF THE ASSISTANT REGISTRAR (GENERAL)
          OF CO-OPERATIVE, TIRUR, MALAPPURAM
          RESIDING AT SANTHOSH BHAVAN, KARTHALA,
          THOZHUVANNOR. P.O., VALANCHERRY,
          MALAPPURAM -676552, PIN - 676101
    2     MOLLY C.P.,
          AGED 53 YEARS
          D/O.C.C.POULOSE (LATE), SENIOR SPECIAL GRADE
          INSPECTOR/LECTURER CO-OPERATIVE TRAINING CENTRE
          THRISSUR, CIVIL LINE ROAD, AYYANTHOLE, CHUNGAM,
          POOTHOLE.P.O., THRISSUR RESIDING AT POOVATHINGAL HOUSE,
          ARTHAT.P.O., KUNNAMKULAM(VIA), THRISSUR - 680521, PIN -
          680004
    3     VIJAYAMBIKA K.N,
          AGED 47 YEARS, D/O.P.C.NANU,
          SPECIAL GRADE AUDITOR/OFFICE AUDITOR
          OFFICE OF THE MUKUNDAPURAM ASSISTANT
          DIRECTOR OF CO-OPERATIVE AUDIT,
          IRINJALAKUDA P.O., THRISSUR -
          RESIDING AT KONIKKARA HOUSE,
          EAST NADA, IRINJALAKUDA.P.O,
          THRISSUR - 680121, PIN - 680121
    4     MOIDEEN KUTTY PAMBODAN,
          AGED 49 YEARS
          S/O.MOHAMMED (LATE),
          SENIOR SPECIAL GRADE AUDITOR
          (VAZHAYOOR SCB GROUP) OFFICE OF THE
          ASSISTANT DIRECTOR OF CO-OPERATIVE
          (AUDIT) MAJERI.P.O., KACHERIPADI,
          MALAPPURAM RESIDING AT PALLYALITHODI HOUSE,
          NEERAD, MUTHUVALLUR.P.O.,
 O.P.(KAT)Nos.63 and 117 of 2024
                                       2

                   MALAPPURAM - 673638, PIN - 676121
                   BY ADVS.
                   M.R.SABU
                   P.RAVINDRAN (SR.)
                   LAKSHMI RAMADAS
                   APARNA RAJAN
                   SREEDHAR RAVINDRAN


RESPONDENTS/RESPONDENTS :

        1          STATE OF KERALA,
                   REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
                   DEPARTMENT OF CO-OPERATION, SECRETARIAT,
                   THIRUVANTHAPURAM, PIN - 695001
        2          THE REGISTRAR OF CO-OPERATIVE SOCIETIES,
                   OFFICE OF THE REGISTRAR OF CO-OPERATIVE SOCIETIES,
                   JAWAHAR SAHAKARANA BHAVAN, THIRUVANANTHAPURAM, PIN -
                   695014
        3          DEPARTMENTAL PROMOTION COMMITTEE (DPC) FOR PROMOTION
                   TO THE POST OF ASSISTANT REGISTRAR OF THE CO-
                   OPERATIVE SOCIETIES
                   REPRESENTED BY ITS CONVENER,
                   REGISTRAR OF THE CO-OPERATIVE SOCIETIES,
                   OFFICE OF THE REGISTRAR OF THE CO-OPERATIVE
                   SOCIETIES, JAWAHAR SAHAKARANA BHAVAN,
                   THIRUVANANTHAPURAM, PIN - 695014
        4          RADHAKRISHNAN K,
                   SPECIAL GRADE AUDITOR, OFFICE OF ASSISTANT DIRECTOR
                   OF CO-OPERATIVE (AUDIT),
                   NEDUMANGAD REVENUE TOWER, NEDUMANGAD,
                   THIRUVANANTHAPURAM -
                   RESIDING AT NANDHANAM, NAGACHERY, ANAD,
                   NEDUMANGAD.P.O.,
                   THIRUVANANTHAPURAM - 695541, PIN - 695041
        5          OLIVER J,
                   ASSISTANT REGISTRAR (GENERAL)
                   ASSISTANT REGISTRAR (GENERAL) OF CO-OPERATIVE,
                   THIRURANGADI, MALAPPURAM, PIN - 676306
        6          RASIYA S,
                   SPECIAL GRADE AUDITOR,
                   OFFICE OF THE ASSISTANT DIRECTOR OF
                   CO-OPERATIVE AUDIT, KARUNAGAPPALLY,
                   KOLLAM-, PIN - 690518
 O.P.(KAT)Nos.63 and 117 of 2024
                                       3


        7          USHAKUMARI.M.V.,
                   SPECIAL GRADE AUDITOR,
                   OFFICE OF THE ASSISTANT DIRECTOR OF
                   CO-OPERATIVE AUDIT, KANNUR, PIN - 670002
        8          SANTHOSHKUMAR K.B.,
                   SPECIAL GRADE INSPECTOR,
                   OFFICE OF THE ASSISTANT REGISTRAR OF
                   CO-OPERATIVE, THALAPPILLY NOW WORKING AT OFFICE OF
                   THE JOINT REGISTRAR OF CO-OPERATIVE GENERAL,
                   THRISSUR -, PIN - 680503
                   BY ADVS.
                   LINDONS C.DAVIS
                   E.U.DHANYA(K/672/2006)
                   N.S.SHAMILA(K/222/2016)
                   CHINJU P. JOYIES(K/894/2016)
                   SRI.A.J.VARGHESE, SR.GOVERNMENT PLEADER


         THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY
HEARD ON 05.06.2024, ALONG WITH OP(KAT).117/2024, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 O.P.(KAT)Nos.63 and 117 of 2024
                                                4

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                 THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                                &
               THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
      WEDNESDAY, THE 5TH DAY OF JUNE 2024 / 15TH JYAISHTA, 1946
                                     OP(KAT) NO. 117 OF 2024
     AGAINST THE ORDER DATED 02.02.2024 IN OA NO.157 OF 2024 OF
            KERALA ADMINISTRATIVE TRIBUNAL AT THIRUVANANTHAPURAM
                                  (ADDITIONAL BENCH, ERNAKULAM)
PETITIONERS/ADDITIONAL RESPONDENTS 9 & 10:

        1          BIBIN K BABY,
                   AGED 41 YEARS
                   S/O.BABY JOSEPH, ASSISTANT DIRECTOR,
                   OFFICE OF THE JOINT DIRECTOR OF CO-OPERATIVE AUDIT,
                   2ND FLOOR, CIVIL STATION, PALAKKAD (RESIDING AT
                   KOZHIKUNNEL (H), THAIKKATTUKARA.P.O.,
                   AMBATTUKAVU EAST,
                   ALUVA, ERNAKULAM, PIN - 678001
        2          VANAJA C,
                   AGED 45 YEARS
                   W/O.SIDHARTHAN, SPECIAL GRADE AUDITOR,
                   OFFICE OF THE ASSISTANT DIRECTOR OF
                   CO-OPERATIVE AUDIT, MINI CIVIL STATION,
                   CHITTUR, PALAKKAD, RESIDING AT "ROHINI",
                   CHENGANAMKODE, CHITTUR, PALAKKAD, PIN - 678101
                   BY ADV P.DEEPAK


RESPONDENTS/APPLICANTS & RESPONDENTS 1 TO 8 :

        1          SWAMYDAS P.D.,
                   AGED 46 YEARS
                   S/O.DEVADAS.P.V., SPECIAL GRADE INSPECTOR,
                   OFFICE OF THE ASSISTANT REGISTRAR (GENERAL)
                   OF CO-OPERATIVE, TIRUR, MALAPPURAM,
                   RESIDING AT SANTHOSH BHAVAN, KARTHALA,
                   THOZHUVANNOR.P.O.,VALANCHERRY,
                   MALAPPURAM, PIN - 676101
 O.P.(KAT)Nos.63 and 117 of 2024
                                       5

        2          MOLLY C.P.,
                   AGED 53 YEARS
                   D/O.C.C.POULOSE (LATE),
                   SENIOR SPECIAL GRADE INSPECTOR/LECTURER
                   CO-OPERATIVE TRAINING CENTRE THRISSUR,
                   CIVIL LINE ROAD, AYYANTHOLE,
                   CHUNGAM, POOTHOLE.P.O., THRISSUR
                   RESIDING AT POOVATHINGAL HOUSE, ARTHAT.P.O.,
                   KUNNAMKULAM(VIA), THRISSUR, PIN - 680004
        3          VIJAYAMBIKA K.N,
                   AGED 47 YEARS, D/O.P.C.NANU,
                   SPECIAL GRADE AUDITOR/OFFICE AUDITOR,
                   OFFICE OF THE MUKUNDAPURAM ASSISTANT
                   DIRECTOR OF CO-OPERATIVE AUDIT,
                   IRINJALAKUDA P.O., THRISSUR -
                   RESIDING AT KONIKKARA HOUSE,
                   EAST NADA, IRINJALAKUDA.P.O,
                   THRISSUR, PIN - 680121
        4          MOIDEEN KUTTY PAMBODAN,
                   AGED 49 YEARS
                   S/O.MOHAMMED (LATE),
                   SENIOR SPECIAL GRADE AUDITOR
                   (VAZHAYOOR SCB GROUP) OFFICE OF THE
                   ASSISTANT DIRECTOR OF CO-OPERATIVE (AUDIT),
                   MAJERI.P.O., KACHERIPADI,
                   MALAPPURAM- RESIDING AT PALLYALITHODI HOUSE,
                   NEERAD, MUTHUVALLUR.P.O.,
                   MALAPPURAM, PIN - 676121
        5          STATE OF KERALA,
                   REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
                   DEPARTMENT OF CO-OPERATION,
                   SECRETARIAT, THIRUVANTHAPURAM,
                   PIN - 695001
        6          THE REGISTRAR OF CO-OPERATIVE SOCIETIES,
                   OFFICE OF THE REGISTRAR OF CO-OPERATIVE SOCIETIES,
                   JAWAHAR SAHAKARANA BHAVAN,
                   THIRUVANANTHAPURAM -, PIN - 695014
        7          DEPARTMENTAL PROMOTION COMMITTEE (DPC) FOR PROMOTION
                   TO THE POST OF ASSISTANT REGISTRAR OF THE
                   CO-OPERATIVE SOCIETIES,
                   REPRESENTED BY ITS CONVENER,
                   REGISTRAR OF THE CO-OPERATIVE SOCIETIES,
                   OFFICE OF THE REGISTRAR OF THE CO-OPERATIVE
                   SOCIETIES, JAWAHAR SAHAKARANA BHAVAN,
                   THIRUVANANTHAPURAM, PIN - 695014
 O.P.(KAT)Nos.63 and 117 of 2024
                                       6

        8          RADHAKRISHNAN K,
                   SPECIAL GRADE AUDITOR,
                   OFFICE OF ASSISTANT DIRECTOR OF CO-OPERATIVE
                   (AUDIT), NEDUMANGAD REVENUE TOWER,
                   NEDUMANGAD, THIRUVANANTHAPURAM -
                   RESIDING AT NANDHANAM, NAGACHERY, ANAD,
                   NEDUMANGAD.P.O., THIRUVANANTHAPURAM,
                   PIN - 695541
        9          OLIVER J,
                   ASSISTANT REGISTRAR (GENERAL)
                   ASSISTANT REGISTRAR (GENERAL) OF CO-OPERATIVE,
                   THIRURANGADI, MALAPPURAM -, PIN - 676306
       10          RASIYA S,
                   SPECIAL GRADE AUDITOR,
                   OFFICE OF THE ASSISTANT DIRECTOR OF
                   CO-OPERATIVE AUDIT, KARUNAGAPPALLY,
                   KOLLAM, PIN - 690518
       11          USHAKUMARI.M.V.,
                   SPECIAL GRADE AUDITOR,
                   OFFICE OF THE ASSISTANT DIRECTOR OF
                   CO-OPERATIVE AUDIT, KANNUR, PIN - 670002
       12          SANTHOSHKUMAR K.B.,
                   SPECIAL GRADE INSPECTOR,
                   OFFICE OF THE ASSISTANT REGISTRAR OF
                   CO-OPERATIVE, THALAPPILLY NOW WORKING AT OFFICE OF
                   THE JOINT REGISTRAR OF CO-OPERATIVE GENERAL,
                   THRISSUR -, PIN - 680503
                   BY ADVS.
                   LINDONS C.DAVIS
                   E.U.DHANYA(K/672/2006)
                   N.S.SHAMILA(K/222/2016)
                   CHINJU P. JOYIES(K/894/2016)
                   SRI.A.J.VARGHESE, SR.GOVERNMENT PLEADER


         THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY
HEARD ON 05.06.2024, ALONG WITH OP(KAT).63/2024, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 O.P.(KAT)Nos.63 and 117 of 2024
                                            7




                                       JUDGMENT

A.Muhamed Mustaque, J.

These original petitions were filed by the parties in OA

No.157 of 2024 on the file of the Kerala Administrative Tribunal,

Thiruvananthapuram (Additional Bench, Ernakulam). They challenge

a revised select list for the promotion in the post of Assistant

Registrar of Co-operative Department. The challenge is regarding the

inclusion of differently abled candidates.

2. According to the applicants, they were not included

in the original select list and they were included subsequently in the

list based on a challenge made by the fourth respondent in OA.

However, it is submitted that the fourth respondent is not included in

the list. According to the applicants, the inclusion of differently abled

candidates is in excess of the quota prescribed for them under the

Rights of Persons with Disabilities Act, 2016. They sought stay of

proceedings based on Annexure-A10. That was declined.

Apprehending that the promotion will be effected by including the

promotion of differently abled candidates, the petitioners approached

this Court.

O.P.(KAT)Nos.63 and 117 of 2024

3. It is submitted by the learned Government Pleader

that there exist 77 vacancies in the post of Assistant Registrar and

therefore, promotion will have to be effected.

4. The learned counsel for the fourth respondent and

others submitted that the only issue to be decided by the Tribunal is

that whether quota for the disabled persons will have to be reckoned

based on the vacancies exist or not. The learned senior counsel

submitted that it has to be reckoned based on cadre strength. This

is the only issue to be decided by the Tribunal. We cannot answer

this issue in this case in as much as that the original petition itself is

pending before the Tribunal.

5. Therefore, in the light of the facts and circumstances

as above, we pass the following orders;

The Government is free to promote candidates in the

select list except candidates 5 to 8. However, four vacancies in the

post of the Assistant Registrar shall not be filled and the Government

will have to wait till a decision is taken in these matters. The

Government also have a case in the inclusion of the differently abled

candidates in excess of the quota prescribed for the disabled

candidates.

O.P.(KAT)Nos.63 and 117 of 2024

6. In the light of the short issue involved and taking

note of the fact that four vacancies are now kept on hold, we request

the Tribunal to dispose the matter itself at the earliest.

7. The learned counsel for the fourth respondent

fervently pleaded before us that this Court may direct the Tribunal to

dispose the matter in a time bound manner. We will not be justified

in issuing any direction to the Tribunal to dispose the case in a time

bound manner. However, nothing prevent the petitioner to approach

the Tribunal for early disposal of the case. The learned counsel for

the appellants also submitted that they will co-operate with the early

disposal of the case. Taking note of the nature of the issue, we also

request the Tribunal to dispose the matter at the earliest.

With the above direction, O.P.(KAT)Nos.63 of 2024 and

117 of 2024 are disposed of.

Sd/-

A.MUHAMED MUSTAQUE JUDGE

Sd/-

SHOBA ANNAMMA EAPEN JUDGE rkj O.P.(KAT)Nos.63 and 117 of 2024

APPENDIX OF OP(KAT) 63/2024

PETITIONER ANNEXURES Annexure-A1 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE 4TH RESPONDENT BEFORE THE 2ND RESPONDENT DATED 03.08.2022 Annexure-A2 TRUE COPY OF THE INTERIM ORDER IN O.A.NO.1358/2023 DATED 24.07.2023 Annexure-A3 TRUE COPY OF THE JUDGMENT IN O.P.(KAT) NO.330/2023 DATED 04.08.2023 Annexure-A4 TRUE COPY OF THE APPLICATION SUBMITTED BEFORE THE INFORMATION OFFICER, OFFICE OF THE REGISTRAR OF CO-OPERATIVE SOCIETIES DATED 11.12.2023 Annexure-A5 TRUE COPY OF THE REPLY RECEIVED FROM THE INFORMATION OFFICER, OFFICE OF THE REGISTRAR OF CO-OPERATIVE SOCIETIES DATED 12.01.2024 Annexure-A6 TRUE COPY OF THE REPLY RECEIVED FROM THE INFORMATION OFFICER, OFFICE OF THE REGISTRAR OF CO-OPERATIVE SOCIETIES DATED 20.01.2024 Annexure-A7 TRUE COPY OF THE MINUTES OF THE MEETING OF THE DEPARTMENTAL PROMOTION COMMITTEE DATED 07.08.2023 Annexure-A8 TRUE COPY OF THE MINUTES OF THE MEETING OF THE AD-HOC DEPARTMENTAL PROMOTION COMMITTEE DATED 16.12.2023 Annexure-A9 TRUE COPY OF THE ORDER OF THE GOVERNMENT G.O.(P) NO.6/2023/SJD DATED 26.10.2023 Annexure-A10 TRUE COPY OF THE REVISED SELECT LIST OF SENIOR INSPECTORS/AUDITORS OF CO-OPERATIVE SOCIETIES FOR PROMOTION TO THE CADRE OF ASSISTANT REGISTRAR NOTIFICATION DATED 09.01.2024 Annexure-A11 TRUE COPY OF THE NOTIFICATION NO.RCS/9381/ 2022-EB(5) DATED 26.08.2023 PUBLISHING SELECT LIST Exhibit-P1 TRUE COPY OF THE NOTIFICATION NO.RCS/9381/2022-EB(5) DATED 26.08.2023 O.P.(KAT)Nos.63 and 117 of 2024

Exhibit-P2 TRUE COPY OF THE INTERIM ORDER IN O.A.NO.1358/2023 DATED 24.07.2023 Exhibit-P3 TRUE COPY OF THE JUDGMENT IN O.P.(KAT) NO.330/2023 DATED 04.08.2023 Exhibit-P4 TRUE COPY OF THE GOVERNMENT ORDER G.O.(P) NO.7/2022/SJD DATED 28.10.2022 ALONG WITH RELEVANT EXTRACT OF ANNEXURE-AI Exhibit-P5 TRUE COPY OF THE REVISED SELECT LIST OF SENIOR INSPECTORS/AUDITORS OF CO-OPERATIVE SOCIETIES FOR PROMOTION TO THE CADRE OF ASSISTANT REGISTRAR NOTIFICATION DATED 09.01.2024 Exhibit-P6 TRUE COPY OF THE MINUTES OF THE MEETING OF THE AD-HOC DEPARTMENTAL PROMOTION COMMITTEE DATED 16.12.2023 Exhibit-P7 TRUE COPY OF THE ORDER OF THE GOVERNMENT G.O.(P) NO.6/2023/SJD DATED 26.10.2023 Exhibit-P8 TRUE COPY OF THE O.A.NO.157/2024 FILED BY THE PETITIONERS BEFORE THE KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH DATED 30.01.2024 Exhibit-P9 TRUE COPY OF THE ORDER IN I.A.NO.157/2024 BY THE KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH DATED 02.02.2024 Exhibit P10 TRUE COPY OF THE NOTIFICATION NO.RCS8069/2023-EB (5) DATED 20.05.2024 ISSUED BY THE GOVERNMENT O.P.(KAT)Nos.63 and 117 of 2024

APPENDIX OF OP(KAT) 117/2024

PETITIONER ANNEXURES Annexure-A1 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE 4TH RESPONDENT BEFORE THE 2ND RESPONDENT DATED 03.08.2022 Annexure-A2 TRUE COPY OF THE INTERIM ORDER IN O.A.NO.1358/2023 DATED 24.07.2023 Annexure -A3 TRUE COPY OF THE JUDGMENT IN O.P.(KAT) NO.330/2023 DATED 04.08.2023 Annexure-A4 TRUE COPY OF THE APPLICATION SUBMITTED BEFORE THE INFORMATION OFFICER, OFFICE OF THE REGISTRAR OF CO-OPERATIVE SOCIETIES DATED 11.12.2023 Annexure-A5 TRUE COPY OF THE REPLY RECEIVED FROM THE INFORMATION OFFICER, OFFICE OF THE REGISTRAR OF CO-OPERATIVE SOCIETIES DATED 12.01.2024 Annexure-A6 TRUE COPY OF THE REPLY RECEIVED FROM THE INFORMATION OFFICER, OFFICE OF THE REGISTRAR OF CO-OPERATIVE SOCIETIES DATED 20.01.2024 Annexure-A7 TRUE COPY OF THE MINUTES OF THE MEETING OF THE DEPARTMENTAL PROMOTION COMMITTEE DATED 07.08.2023 Annexure-A8 TRUE COPY OF THE MINUTES OF THE MEETING OF THE AD-HOC DEPARTMENTAL PROMOTION COMMITTEE DATED 16.12.2023 Annexure-A9 TRUE COPY OF THE ORDER OF THE GOVERNMENT G.O.(P) NO.6/2023/SJD DATED 26.10.2023 Annexure-A10 TRUE COPY OF THE REVISED SELECT LIST OF SENIOR INSPECTORS/AUDITORS OF CO-OPERATIVE SOCIETIES FOR PROMOTION TO THE CADRE OF ASSISTANT REGISTRAR DATED 09.01.2024 Annexure-A11 TRUE COPY OF THE NOTIFICATION NO.RCS/9381/2022-EB(5) DATED 26.08.2023 PUBLISHING SELECT LIST Exhibit-P1 TRUE COPY OF THE NOTIFICATION NO.RCS/9381/ 2022-EB(5) DATED 26.08.2023 Exhibit-P2 TRUE COPY OF THE INTERIM ORDER IN O.A.NO.1358/2023 DATED 24.07.2023 O.P.(KAT)Nos.63 and 117 of 2024

Exhibit-P3 TRUE COPY OF THE JUDGMENT IN O.P.(KAT) NO.330/2023 DATED 04.08.2023 Exhibit-P4 TRUE COPY OF THE GOVERNMENT ORDER G.O.(P) NO.7/2022/SJD DATED 28.10.2022 ALONG WITH RELEVANT EXTRACT OF ANNEXURE-AI Exhibit-P5 TRUE COPY OF THE MINUTES OF THE MEETING OF THE AD-HOC DEPARTMENTAL PROMOTION COMMITTEE DATED 16.12.2023 Exhibit-P6 TRUE COPY OF THE NOTIFICATION DATED 09.01.2024 NO.RCS/10088/2023-EB(5) ISSUING REVISED SELECT LIST OF SENIOR INSPECTORS/AUDITORS OF CO-OPERATIVE SOCIETIES FOR PROMOTION TO THE CADRE OF ASSISTANT REGISTRAR Exhibit-P7 TRUE COPY OF THE AMENDED O.A.NO.157/2024 FILED BY RESPONDENTS 1 TO 4 BEFORE THE KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH DATED 30.01.2024 Exhibit-P8 TRUE COPY OF THE ORDER IN O.A.NO.157/2024 BY THE KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH DATED 02.02.2024 Exhibit-P9 TRUE COPY OF THE ORDER IN O.P.(KAT) NO.63/2024 DATED 13.02.2024