Orion Motors vs Assistant Provident Fund Commissioner
2024 Latest Caselaw 15067 Ker

Kerala High Court

Orion Motors vs Assistant Provident Fund Commissioner on 4 June, 2024

Author: Dinesh Kumar Singh

Bench: Dinesh Kumar Singh

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
            THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
        TUESDAY, THE 4TH DAY OF JUNE 2024 / 14TH JYAISHTA, 1946
                        WP(C) NO. 27053 OF 2016
PETITIONER/S:

            ORION MOTORS
            M.C ROAD, PARATHAL P.O, PANDALAM, PATHANAMTHITTA 689
            518 RERPESENTED BY ITS MANAGER MADHUKUMAR S
            BY ADVS.
            SRI.M.T.SURESHKUMAR
            SRI.R.RENJITH


RESPONDENT/S:

    1       ASSISTANT PROVIDENT FUND COMMISSIONER
            REGIONAL OFFICE, EMPLOYEES PROVIDENT FUND ORGANISATION
            BHAVISYADHI BHAVAN, PATTOM, THIRUVANANTHAPURAM 695 004
    2       CENTRAL PUBLIC INFORMATION OFFICER
            REGIONAL OFFICE, EMPLOYEES PROVIDENT FUND ORGANISATION
            BHAVISYANIDHI BHAVAN, PATTOM, THIRUVANANTHAPURAM 695
            004
    3       BRANCH MANAGER
            INDIAN OVERSEAS BANK, PARANTHAL,PANDALAM,
            PATHANAMTHITTA 689 518
            BY ADVS.
            SRI.N.N.SUGUNAPALAN (SR.)
            NITA N.S


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.06.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 27053 OF 2016
                                     2

                              JUDGMENT

Learned counsel for the petitioner submits that she does not have

the instructions to prosecute the matter on behalf of the petitioner and

the matter shall be closed for want of prosecution.

Accordingly, the present writ petition is dismissed for want of

prosecution.

Sd/-

DINESH KUMAR SINGH JUDGE SJ WP(C) NO. 27053 OF 2016

APPENDIX OF WP(C) 27053/2016

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE ORDER DATED 07.05.2014. EXHIBIT P2 TRUE COPY OF THE ORDER DATED 26-02-2014. EXHIBIT P3 TRUE COPY OF THE REPLY DATED 08.10.2015. EXHIBIT P4 TRUE COPY OF THE APPLICATION DATED 30.09.2015.

EXHIBIT P5 TRUE COPY OF THE REPLY DATED 06.11.2015. EXHIBIT P6 TRUE COPY OF THE ORDER DATED 20-10-2015. EXHIBIT P7 TRUE COPY OF THE ATTENDANCE REGISTER STARING FROM APRIL 2012 TILL DECEMBER 2012. EXHIBIT P8 TRUE COPY OF THE ATTENDANCE REGISTER OF THE PERIOD STARING FROM JANUARY 2013 TO NOVEMBER 2013.

EXHIBIT P9 TRUE COPY OF THE ATTENDANCE REGISTER DURING THE PERIOD DECEMBER 2013 TO FEBRUARY 2014. EXHIBIT P10 TRUE COPY OF THE ATTENDENCE REGISTER FOR THE PERIOD STARING FROM MARCH 2014 TO 13TH JANUARY 2015.

EXHIBIT P11 TRUE COPY OF THE ATTENDANCE REGISTER FOR THE EPRIOD STARTING FROM 13-01-2015 TO DECEMBER 2015.

EXHIBIT P12 TRUE COPY OF THE ATTENDANCE REGISTER FOR THE PERIOD JANUARY 2016 TO SEPTEMBER 2016. EXHIBIT P13 TRUE COPY OF THE ORDER DATED 07/10/2013 PURPORTED TO HAVE PASSED UNDER S.7A OF THE ACT.

EXHIBIT P14 TRUE COPY OF THE ORDER DATED 13-02-2019 ISSUED BY THE ASSISTANT PF COMMISSIONER AND RECOVERY OFFICER.