M/S Benzer Steels Pvt. Ltd vs State Bank Of India
2024 Latest Caselaw 22986 Ker

Kerala High Court

M/S Benzer Steels Pvt. Ltd vs State Bank Of India on 31 July, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

WA No.1006/2024                                1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
            THE HONOURABLE THE ACTING CHIEF JUSTICE MR. A.MUHAMED MUSTAQUE
                                          &
                          THE HONOURABLE MR. JUSTICE S.MANU
             Wednesday, the 31st day of July 2024 / 9th Sravana, 1946
                     CM.APPL.NO.1/2024 IN WA NO. 1006 OF 2024
       AGAINST JUDGMENT DATED 20.05.2024 IN WP(C) 10528/2024 OF THIS COURT
   APPELLANTS/PETITIONER NO.1 & 2:

      1. M/S BENZER STEELS PVT. LTD (REGD. OFFICE), IX/181 C1, VENGOOR,
         VENGOOR-POST, ANGAMALY, ERNAKULAM-DIST,PIN - 683572 (REPRESENTED BY
         ITS MANAGING DIRECTOR M P BABU AGED : 65 YEARS, OCC : BUSINESS, S/O
         PAILAPPAN M L, RESIDING AT :- MOONJELY-HOUSE, ANGAMALY-POST,
         ERNAKULAM-DIST, PIN - 683572.)
      2. M P BABU, AGED 65 YEARS, OCC : BUSINESS, S/O PAILAPPAN M L, RESIDING
         AT :- MOONJELY-HOUSE, ANGAMALY-POST, ERNAKULAM-DIST, PIN - 683572

   RESPONDENTS/RESPONDENTS:

      1. STATE BANK OF INDIA, REPRESENTED BY ITS AUTHORIZED OFFICER, ASSETS
         RECOVERY MANAGEMENT BRANCH, S R BUILDING, M G ROAD, ERNAKULAM-
         DISTRICT, PIN:682011
      2. SMT. MOLLY BABU, AGED 55 YEARS, OCC : BUSINESS, W/O M P BABU,
         RESIDING AT :- MOONJELY-HOUSE, ANGAMALY-POST, ERNAKULAM-DIST, PIN -
         683572


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to

             a. The Application may kindly be allowed;
             b. Condone the delay of 22 days for the interest of justice.
             c. Any other others as deems fit and proper by this Hon'ble Court.

        This Application coming on for orders on 31.07.2024, upon perusing
   the application and the affidavit filed in support thereof, and upon
   hearing the arguments of ADVS.M/S.B.A ALOOR,HASEEB HASSAN M, KRISHNASANKAR
   D, REBIN V.GRALAN ASOKAN K.V & ATHUL.M.JOSHEY, Advocates for the
   Applicants, the court on the same day passed the following:
                                      ORDER

Delay condoned.

Post on 07.08.2024.

Sd/- A.MUHAMED MUSTAQUE, ACTING CHIEF JUSTICE

Sd/- S.MANU, JUDGE

31-07-2024 /True Copy/ Assistant Registrar