Mercy Vincent vs State Of Kerala
2024 Latest Caselaw 22973 Ker

Kerala High Court

Mercy Vincent vs State Of Kerala on 31 July, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

CRL.MC NO. 268 OF 2017                1



                   IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
      WEDNESDAY, THE 31ST DAY OF JULY 2024 / 9TH SRAVANA, 1946
                            CRL.MC NO. 268 OF 2017
          CRIME NO.845/2011 OF Viyyur Police Station, Thrissur
AGAINST      THE    ORDER/JUDGMENT   DATED     IN   CC   NO.2285   OF   2011   OF
JUDICIAL MAGISTRATE OF FIRST CLASS -I,THRISSUR
PETITIONER/S:
     1    MERCY VINCENT
          AGED 50 YEARS
          AGED 50 YEARS, W/O.VINCENT, PUTHANVEETTIL HOUSE,
          RAJEEV GANDHI STREET, PAMBOOR, KUTTUR P.O., THRISSUR.

      2        VINCENT
               AGED 52 YEARS, S/O.SEBASTIAN, PUTHANVEETTIL HOUSE,
               RAJEEV GANDHI STREET, PAMBOOR, KUTTUR P.O., THRISSUR.

               BY ADV SRI.K.B.GANGESH


RESPONDENT/S:
     1    STATE OF KERALA
          REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF
          KERALA.

      2        M.RAJAGOPAL
               S/O.PADMAVATHI AMMA, "AMBADY", COLLEGE ROAD,
               THRISSUR-5, (TOWN EAST POLICE LIMIT).


OTHER PRESENT:

               SRI.SANGEETHARAJ.N.R, PP


       THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
31.07.2024, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 CRL.MC NO. 268 OF 2017              2




                       P.V.KUNHIKRISHNAN, J
                     --------------------------------------
                        Crl.M.C. No.268 of 2017
                     --------------------------------------
                  Dated this the 31st day of July, 2024



                                 ORDER

The counsel for the petitioners submitted that the prayers

in the Criminal Miscellaneous case are infructuous.

Therefore, this Criminal Miscellaneous case is dismissed

as infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE SKS