Najmudheen vs Rani George Ias
2024 Latest Caselaw 22967 Ker

Kerala High Court

Najmudheen vs Rani George Ias on 31 July, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

CON.CASE(C) NO. 1779 OF 2024         1



                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     WEDNESDAY, THE 31ST DAY OF JULY 2024 / 9TH SRAVANA, 1946
                          CON.CASE(C) NO. 1779 OF 2024
AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.7600 OF 2023 OF
HIGH COURT OF KERALA
PETITIONER/S:

               NAJMUDHEEN
               AGED 49 YEARS
               S/O UNNI MOHAMMED RESIDING AT AMPALI, MAPRAM,
               CHERUVAYOOR P.O VAZHAKKAD (VIA) MALAPPURAM, PIN -
               673645

               BY ADVS.
               K.I.ABDUL RASHEED
               APARNA V.S.



RESPONDENT/S:

               RANI GEORGE IAS
               (,AGE AND FATHERS NAME NOT KNOWN TO THE
               PETITIONER)PRINCIPAL SECRETARY,DEPARTMENT OF GENERAL
               EDUCATION,GOVT.SECRETARIAT,THIRUVANANTHAPURAM, PIN -
               695001


OTHER PRESENT:

               SRI.RENJITH.T.R, SR.GP


       THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.07.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CON.CASE(C) NO. 1779 OF 2024       2




                       P.V.KUNHIKRISHNAN, J
                     --------------------------------------
                   Con. Case (C) No.1779 of 2024
                                      in
                      W.P.(C.) No. 7600 of 2023
                     --------------------------------------
                 Dated this the 31st day of July, 2024



                               JUDGMENT

Both sides submitted that the directions in the judgment

dated 07.03.2023 in W.P.(C.) No. 7600 of 2023 are complied

with.

Therefore, this contempt case is closed.

Sd/-

P.V.KUNHIKRISHNAN JUDGE SKS

APPENDIX OF CON.CASE(C) 1779/2024

PETITIONER ANNEXURES

Annexure A1 CERTIFIED COPY OF JUDGMENT IN W.P.(C) NO.7600/2023 DATED 07-03-2023 OF THIS HON'BLE COURT

Annexure A2 TRUE COPY OF THE POSTAL RECEIPT DATED 27- 04-2023