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Mathew U.M vs Benedict Willams
2024 Latest Caselaw 22963 Ker

Citation : 2024 Latest Caselaw 22963 Ker
Judgement Date : 31 July, 2024

Kerala High Court

Mathew U.M vs Benedict Willams on 31 July, 2024

Author: V Raja Vijayaraghavan

Bench: V Raja Vijayaraghavan

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
             THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
         Wednesday, the 31st day of July 2024 / 9th Sravana, 1946
         CONTEMPT CASE(C) NO. 1906 OF 2024(S) IN WP(C) 31793/2023

PETITIONER/PETITIONER:


     MATHEW U.M, AGED 59 YEARS, S/O. MATHEW.U.C,
     UZHUTHUVAL HOUSE, ANGADIKADAVU (PO),
     KANNUR DISTRICT, PIN - 670 706.

    BY ADVOCATE SRI. CIBI THOMAS

RESPONDENT/1ST RESPONDENT IN WP(C):


     BENEDICT WILLAMS, MANAGING DIRECTOR,
     KERALA STATE BAMBOO CORPORATION LTD,
     ANGAMALI SOUTH P.O, ERNAKULAM, PIN - 683 573.

      BY STANDING COUNSEL


     This Contempt of court case (civil) having come up for orders on
31.07.2024, the court on the same day passed the following:


                                                           P.T.O.
                           RAJA VIJAYARAGHAVAN V, J.
                    ----------------------------------------------
                          Con.Case(C) No. 1906 of 2024
                  ---------------------------------------------------
                      Dated this the 31st day of July 2024


                                        ORDER

The learned Standing Counsel takes notice for the respondent and

seeks an adjournment to get instructions on whether the directions in the

judgment have been complied with.

Post on 12.08.2024.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE

APM

31-07-2024 /True Copy/ Assistant Registrar

 
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