Retheesh K K vs Deepa. K. P
2024 Latest Caselaw 22960 Ker

Kerala High Court

Retheesh K K vs Deepa. K. P on 31 July, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

Con.Case(C) No.1898/2024                            1/1

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                           THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
                 Wednesday, the 31st day of July 2024 / 9th Sravana, 1946
                 CONTEMPT CASE(C) NO. 1898 OF 2024(S) IN WP(C) 7792/2024

   PETITIONER/PETITIONER:


           RETHEESH K K, AGED 41 YEARS, S/O. KUTTAPPAN,
           KALLURUMBIL HOUSE, RAJAMUDY P.O., UPPUTHODE,
           IDUKKI, PIN - 685 604.

        BY ADVS. M/S. FARHANA K.H. & MUHASIN K.M.

   RESPONDENTS/RESPONDENTS 2 & 4:


       1. DEEPA. K. P., THE REVENUE DIVISIONAL OFFICER, PALA REVENUE
          DIVISIONAL OFFICE, MINI CIVIL STATION, PALA BYPASS ROAD, PALA,
          KOTTAYAM, PIN - 686 575.
       2. RINCY CYRIAC, THE VILLAGE OFFICER, RAMAPURAM VILLAGE OFFICE,
          RAMAPURAM, KOTTAYAM, PIN - 686 576.

            BY GOVERNMENT PLEADER


        This Contempt of court case (civil) having come up for orders on
   31.07.2024, the court on the same day passed the following:


                                               ORDER

Government Pleader will get instructions from the 2nd respondent, whether report as directed by this Court is submitted to the 1st respondent as ordered in the judgment.

Post on 09.08.2024.

Sd/- P.V.KUNHIKRISHNAN JUDGE

31-07-2024 /True Copy/ Assistant Registrar