Kerala High Court
Ajo Antony vs Mahatma Gandhi University on 3 July, 2024
Author: P.V.Kunhikrishnan
Bench: P.V.Kunhikrishnan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 3RD DAY OF JULY 2024 / 12TH ASHADHA, 1946
WP(C) NO. 5595 OF 2019
PETITIONERS:
1 AJO ANTONY, AGED 22 YEARS
S/O. ANTONY V.A., CLASS REPRESENTATIVE, 2ND YEAR
M.COM, ST.ALOYSIOUS COLLEGE, EDATHUA, ALAPPUZHA-
689 573 AND RESIDING AT VAZHAPARAMBIL, EDATHUA
P.O., ALAPPUZHA-689 573
2 VYSHAK P., AGED 19 YEARS
S/O. PRASAD K.P., CLASS REPRESENTATIVE (MALE),
2ND YEAR B.SC, PHYSICS, ST.ALOYSIOUS COLLEGE,
EDATHUA, ALAPPUZHA-689 573 KANAYAKONIL,
KUNTHIRICKAL P.O., THALAVADY, ALAPPUZHA-689 572
3 JIBIN V. GEORGE, AGED 19 YEARS
S/O. VARGHESE P.G., CLASS REPRESENTATIVE (MALE),
2ND YEAR B. COM, COMPANY, ST.ALOYSIOUS COLLEGE,
EDATHUA, ALAPPUZHA-689 573, RESIDING AT PARACKAL
HOUSE,ANAPARAMBIL SOUTH P.O., THALAVADY,
ALAPUZHA-689 572
4 SIBIN GEORGE, AGED 20 YEARS
S/O. SUNNY,CLASS REPRESENTATIVE (MALE), 3RD YEAR
B.COM, TAX, ST.ALOYSIOUS COLLEGE, EDATHUA,
ALAPPUZHA-689 573 RESIDING AT KARIKKAMPALLIL
HOUSE, KUNTHIRICKAL P.O., THALAVADY,
ALAPPUZHA-689 572
BY ADVS.
DIPU.R
SRI.S.SAMEER
SMT. DEVI KRIPA R.
SMT.DHANYA BABU
SMT.P.A.PRIYA
SRI.K.S.BAIJU
RESPONDENTS:
1 MAHATMA GANDHI UNIVERSITY,
REPRESENTED BY ITS VICE CHANCELLOR, PRIYADARSHINI
HILLS, KOTTAYAM-686 560
2 THE REGISTRAR,
MAHATMAGANDHI UNIVERSITY, PRIYADARSHINI HIILS,
KOTTAYAM-686 560
W.P.(C) No.5595 of 2019
2
3 THE PRINCIPAL, ST.ALOYSIUS COLLEGE, EDATHUA,
ALAPPUZHA-689 573
4 DR.INDULAL G., RETURNING OFFICER, COLLEGE
UNION ELECTION, ST.ALOYSIUS COLLEGE,
EDATHUA, ALAPPUZHA-689 573
5 THE STATION HOUSE OFFICER, EDATHUA POLICE
STATION, EDATHUA, ALAPPUZHA-689 573
6 ABHAYANATH SANJEEV,
COLLEGE UNION CHAIRMAN, ST.ALOYSIUS COLLEGE,
EDATHUA, ALAPPUZHA-689 573 , RESIDING AT
THARAYILKADAVU, VALIAZHEEKKAL P.O.,
ALAPPUZHA-690 515
7 ANJALI PRASAD
COLLEGE UNION VICE CHAIRMAN, ST.ALOYSIUS
COLLEGE, EDATHUA, ALAPPUZHA-689 573, AND
RESIDING AT ILLTHU PARAMBIL, ANAPRAMBAL
SOUTH P.O., THALAVADY, ALAPPUZHA-689 572
8 JIJO PHILIP
COLLEGE UNION GENERAL SECRETARY,ST.ALOYSIUS
COLLEGE, EDATHUA, ALAPPUZHA-689 573 AND
RESIDING AT MALIYEEKAL, EDATHUA P.O.,
ALAPPUZHA-689 573
9 SANDEEP S.KUMAR
ARTS CLUB SECRETARY, ST.ALOYSIUS COLLEGE,
EDATHUA, ALAPPUZHA-689 573 AND RESIDING AT
SURESH BHAVAN, MANNARASHALA P.O.,
HARIPAD,ALAPPUZHA-690 514
10 ALAN KURIAKOSE THOMAS,
MAGAZINE EDITOR, ST.ALOYSIUS COLLEGE,
EDATHUA, ALAPPUZHA-689 573 AND RESIDING AT
OLAKKAPADIYIL, CHANGANKARY P.O.,
ALAPPUZHA-689 573
11 AKSHAY MOHAN
UNIVERSITY UNION COUNSELLOR,ST.ALOYSIUS
COLLEGE, EDATHUA, ALAPPUZHA-689 573 AND
RESIDING AT NIKARTHIL CHIRA, KAROOR,
PURAKKADU P.O., AMBALAPPUZHA,
ALAPUZHA-688 561
12 ANAKAHA M.S.
UNIVERSITY UNION COUNSELLOR,ST.ALOYSIUS
COLLEGE, EDATHUA, ALAPPUZHA-689 573 AND
RESIDING AT MEENAMOOTTIL, NEERATTUPURAM
P.O., PATHANAMTHITTA-689 571
W.P.(C) No.5595 of 2019
3
13 RAHMATH R.,
3RD DECREE REPRESENTATIVE, ST.ALOYSIUS
COLLEGE, EDATHUA, ALAPPUZHA-689 573 , AND
RESIDING AT MAKKARAPARAMBU, NEERKUNNAM,
VANDANAM P.O., ALAPPUZHA-688 005
14 APARNA RAJ
2ND YEAR DEGREE COURSE REPRESENTATIVE,
ST.ALOYSIUS COLLEGE, EDATHUA, ALAPPUZHA-689
573 AND RESIDING AT AKHIL NIVAS, VIRUPPADU,
THAKAZHY P.O., ALAPPUZHA-688 562
15 MANU ACHENKUNJU
1ST YEAR DEGREE COURSE REPRESENTATIVE,
ST.ALOYSIUS COLLEGE, EDATHUA, ALAPPUZHA-689
573 AND RESIDNG AT ANIL PARABIL,EDATHUA
P.O., ALAPPUZHA-689 573
16 RIJA CHRISTAPHER
LADY REPRESENTATIVE, ST.ALOYSIUS COLLEGE,
EDATHUA, ALAPPUZHA-689 573 AND RESIDING AT
REJI VILLA, KOODAL, NIRATHUPARA P.O.,
PIN-689 693
17 VANDANA.S.,
LADY REPRESENTATIVE, ST.ALOYSIUS COLLEGE,
EDATHUA, ALAPPUZHA-689 573 AND RESIDING AT
KODAMKERI, KAROOR P.O., ALAPUZHA-680 683
BY ADVS.
SRI.ASOK M. CHERIAN, SC, M.G. UNIVERSITY
SRI.ANIL K.MOHAMMED
SRI.SURIN GEORGE IPE, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 03.07.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
W.P.(C) No.5595 of 2019
4
P.V.KUNHIKRISHNAN, J.
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W.P.(C) No. 5595 of 2019
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Dated this the 03rd day of July, 2024
JUDGMENT
When this Writ petition came up for
consideration, the learned counsel appearing for the
petitioners submitted that the matter has become
infructuous.
Therefore, this Writ petition is dismissed as
infructuous.
Sd/-
P.V.KUNHIKRISHNAN
JUDGE
DM
