Manoharan C vs Union Of India
2024 Latest Caselaw 19332 Ker

Kerala High Court

Manoharan C vs Union Of India on 3 July, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 WEDNESDAY, THE 3RD DAY OF JULY 2024 / 12TH ASHADHA, 1946
                   WP(C) NO. 3888 OF 2017
PETITIONERS:

    1     MANOHARAN C.
          AGED 46 YEARS, S/O. KUNHAMBU, RESIDING AT
          CHUNGAKARAN HOUSE, KIZHATTOOR, KUTTIKOL P.O.,
          KALYASSERY VIA, TALIPARAMBA, KANNUR-670562
    2     SAROJINI.K.
          AGED 68 YEARS, W/O. KUNHAMBU, RESIDING AT
          CHUNGAKARAN HOUSE, KUZHATTOOR, KUTTIKOL.P.O.,
          KALYASSERRY VIA, TALIPARAMBA, KANNUR-670562
    3     JANAKI.C
          AGED 62 YEARS, D/O.KANNAN NAMBIAR, RESIDING AT
          CHANDROTH HOUSE, KIZHATTOOR, KUTTIKOL P.O.,
          TALIPARAMBA, KANNUR-670562
    4     P.V.RAJESH, 45 YEARS, S/O. RAMAN KUTTY, RESIDING
          AT PUTHIDATHY HOUSE, KIZHATTOOR, TALIPARAMBA.P.O.
          KANNUR
    5     LATHA.P., AGED 42 , D/O. KANNAN NAMBIAR, RESIDING
          AT SAGAR, KIZHATTOOR, KUTTIKOL P.O., TALIPARAMBA,
          KANNUR
    6     LEELAMANI.T.C
          78 YEARS, D/O. NARAYANA WARRIER, RESIDING AT TC
          HOUSE, KIZHATTOOR, KUTTIKOL P.O., TALIPARAMBA,
          KANNUR
    7     N.JANAKI
          63 YEARS, D/O. ANANDAN KURUP, RESIDING AT
          NELLIKKAL HOUSE, KIZHATTOOR, KUTTIKKOKL.P.O.
          TALIPARAMBA, KANNUR
    8     N.PARUKKUTTY AMMA
          68 YEARS, D/O. ANANDAN KURUP, RESIDING AT
          NELLIKKAL HOUSE, KIZHATTOOR, KUTTIKKOL P.O.,
          TALIPARAMBA, KANNUR
          BY ADVS.
          SRI.RAJAN VISHNURAJ
          SRI.V.HARISH

RESPONDENTS:
 W.P.(C) No.3888 of 2017
                            2


    1      THE UNION OF INDIA
           REPRESENTED BY ITS SECRETARY, MINISTRY OF
           ROAD, TRANSPORT AND HIGHWAYS,
           NEWDELHI-110001
    2      STATE OF KERALA
           REPRESENTED BY THE SECRETARY,
           PUBLIC WORKS DEPARTMENT, SECRETARIAT,
           THIRUVANTHAPURAM-695001
    3      THE NATIONAL HIGHWAY AUTHORITY OF INDIA
           G-586, SECTOR 10, DWARAKA, NEW DELHI-110075,
           REPRESENTED BY ITS GENERAL MANAGER
    4      THE COMPETENT AUTHORITY/SPECIAL DY
           COLLECTOR(LA) COLLECTORATE, KANNUR -670002
    5      DISTRICT COLLECTOR, KANNUR DISTRICT CIVIL
           STATION, KANNUR -670002
    6      PROJECT DIRECTOR
           NATIONAL HIGHWAYS AUTHORITY OF INDIA, OFFICE
           OF THE PROJECT DIRECTOR PROJECT
           IMPLEMENTATION UNIT, NO.2/2175-B, KRISHNA
           KRIPA, AISWARYA ROAD, CIVIL STATION(PO)
           KAZHIKODE-673020
    7      M/S AECOM ASIA PVT. LTD.
           9TH FLOOR, INFINITY TOWER, TOWERS 'C' DFL,
           CYBER CITY, PHASE II, GURGAON-122002
    8      THE SUB INSPECTOR OF POLICE
           TALIPARAMBA POLICE STATION, TALIPARAMBA,
           KANNUR DISTRICT-670501
           BY ADVS.
           SMT.C.G.PREETHA, CGC
           SMT.I.SHEELA DEVI, SC
           SRI.B.S.SYAMANTAK, GOVERNMENT PLEADER
           SMT.C.G.PREETHA CGC
           SRI.T.C.KRISHNA, SENIOR PANEL COUNSEL


        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
HEARING ON 03.07.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 W.P.(C) No.3888 of 2017
                                 3




                 P.V.KUNHIKRISHNAN, J.
         ---------------------------------------------
                W.P.(C) No. 3888 of 2017
     ------------------------------------------------------
            Dated this the 03rd day of July, 2024



                       JUDGMENT

When this Writ petition came up for

consideration, the learned counsel appearing for the

petitioners submitted that the matter has become

infructuous.

Therefore, this Writ petition is dismissed as

infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE DM