Subin Balan vs Kavitha O.S
2024 Latest Caselaw 19210 Ker

Kerala High Court

Subin Balan vs Kavitha O.S on 1 July, 2024

Author: Raja Vijayaraghavan

Bench: V Raja Vijayaraghavan

OP (FC) No.429/2024                         1/3

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                      THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
                                             &
                            THE HONOURABLE MR. JUSTICE P.M.MANOJ
               Monday, the 1st day of July 2024 / 10th Ashadha, 1946
                             OP (FC) NO. 429 OF 2024(R)
                 IA 1/2023 IN OP 1274/2023 OF FAMILY COURT, KOLLAM
   PETITIONER/COUNTER PETITIONER/RESPONDENT:

           SUBIN BALAN, AGED 41 YEARS, S/O S. BALAKRISHNA PILLAI,
           NOW RESIDING AT SUBINS HOUSE, THETTIKUNNU KARA,
           KUNDARA P.O, MULAVANA VILLAGE, KOLLAM TALUK,
           KOLLAM DISTRICT, PIN - 691 501.

   RESPONDENT/PETITIONER/PETITIONER:

           KAVITHA O.S, AGED 36 YEARS, D/O. SASIDHARANPILLAI,
           PRANAVAM, RADIO JUNCTION, PERUMPUZHA,
           KOLLAM DISTRICT, PIN - 691 504.


        OP (Family Court) praying inter alia that in the circumstances
   stated in the affidavit filed along with the OP (FC) the High Court be
   pleased to direct the Family Court Kollam to dispose of Ext.P2, IA.01/2023
   in OP.1274/2023 filed for attachment before judgment of different
   properties of petitioner, pending disposal of this original petition
   (F.C).


        This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of OP (FC) and upon hearing the arguments
   of M/S. M.AJITH (KARICODE) & R.MOHANA BABU, Advocates for the petitioner,
   the court passed the following:


                                                                         P.T.O.
 OP (FC) No.429/2024                             2/3




                       RAJA VIJAYARAGHAVAN V & P.M.MANOJ, JJ.
                        -----------------------------------------------
                                  OP(FC) No.429 of 2024
                          -------------------------------------------
                           Dated this the 1st day of July 2024


                                            ORDER

Raja Vijayaraghavan, J.

Registry is directed to obtain a report from the Family Court as to

whether orders have been passed in I.A No.1 of 2023 in O.P.No.1274 of

2023 and if not so, the time frame within which orders can be passed.

Post on 12.07.2024.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE

Sd/-

P.M.MANOJ JUDGE

IAP

01-07-2024 /True Copy/ Assistant Registrar

APPENDIX OF OP (FC) 429/2024 Exhibit P2 A TRUE COPY OF THE IA.01/2023 IN OP.1274/2023 DATED 08.11.2023 PENDING BEFORE THE FAMILY COURT, KOLLAM.

01-07-2024 /True Copy/ Assistant Registrar