Aneesh Cj vs K.D. Skariachan (Died)
2024 Latest Caselaw 19208 Ker

Kerala High Court

Aneesh Cj vs K.D. Skariachan (Died) on 1 July, 2024

Author: K. Babu

Bench: K. Babu

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                  THE HONOURABLE MR.JUSTICE K. BABU
        MONDAY, THE 1ST DAY OF JULY 2024 / 10TH ASHADHA, 1946
                        OP(CRL.) NO. 474 OF 2024
AGAINST THE ORDER/JUDGMENT DATED 10.06.2024 IN CC NO.117 OF 2021
OF ADDITIONAL CHIEF JUDICIAL MAGISTRATE (E&O),ERNAKULAM
PETITIONER(S)ACCUSED:

            ANEESH CJ
            AGED 44 YEARS
            S/O JOSHI, CHRAPARAMBIL, 17/531-A, NADUVILALLI JN,
            RAMAN KARTHA ROAD, CHERANELLOORE, ERNAKULAM, PIN -
            682034
            BY ADVS.
            M.G.SREEJITH
            VIDYAJITH M.
            BINCY JOSE
            ROJIN DEVASSY
            JYOTHISH P.


RESPONDENT(S)COMPLAINANT:

    1       K.D. SKARIACHAN
            S/O DEVASIA, PAREKUDIYIL HOUSE, 10/SARA, KALOOR, KOCHI,
            PIN - 682017
    2       SOUMYA SKARIACHAN
            D/O LATE K.D. SKARIACHAN, CC.70/2208, CHAITHRAM, KSRA,
            75 A, KAIRALI STREET, KALOOR, KOCHI, (IMPLEAD AS PER
            THE ORDER OF THIS TRIAL COURT.), PIN - 682017
     THIS   OP   (CRIMINAL)    HAVING     COME   UP   FOR   ADMISSION   ON
01.07.2024, ALONG WITH OP(Crl.).476/2024, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR.JUSTICE K. BABU
     MONDAY, THE 1ST DAY OF JULY 2024 / 10TH ASHADHA, 1946
                     OP(CRL.) NO. 476 OF 2024
AGAINST THE ORDER/JUDGMENT DATED 10.06.2024 IN CC NO.1383 OF
2018 OF ADDITIONAL CHIEF JUDICIAL MAGISTRATE (E&O),ERNAKULAM
PETITIONER(S)ACCUSED:

            ANEESH CJ
            AGED 44 YEARS
            S/O JOSHI, CHRAPARAMBIL, 17/531-A, NADUVILALLI JN,
            RAMAN KARTHA ROAD, CHERANELLOORE, ERNAKULAM, PIN -
            682034
            BY ADVS.
            M.G.SREEJITH
            VIDYAJITH M.
            ROJIN DEVASSY
            BINCY JOSE
            JYOTHISH P.


RESPONDENT(S)COMPLAINANT:

    1       K.D. SKARIACHAN (DIED)
            S/O DEVASIA, PAREKUDIYIL HOUSE, 10/SARA, KALOOR,
            KOCHI, PIN - 682017
    2       SOUMYA SKARIACHAN
            D/O LATE K.D. SKARIACHAN, CC.70/2208, CHAITHRAM,
            KSRA, 75 A, KAIRALI STREET, KALOOR, KOCHI, (IMPLEAD
            AS PER THE ORDER OF THIS TRIAL COURT.), PIN - 682017
     THIS   OP   (CRIMINAL)   HAVING     COME   UP   FOR   ADMISSION   ON
01.07.2024, ALONG WITH OP(Crl.).474/2024, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
                                 K.BABU, J.
                  -------------------------------------------
                  OP(Crl.) Nos. 474 & 476 of 2024
                  -------------------------------------------
                 Dated this the 1st day of July, 2024

                               JUDGMENT

The learned counsel for the petitioner seeks permission to

withdraw the original petitions with liberty to raise all the contentions

raised herein before the trial Court during the course of the trial. The

permission sought for is granted. The Original Petitions stand

dismissed as withdrawn with the liberty as stated above.

Sd/-

K. BABU JUDGE

mus APPENDIX OF OP(CRL.) 474/2024

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF COMPLAINT IN CC NO.117/2021 IN THE FILES OF ADDITIONAL CHIEF JUDICIAL MAGISTRATE COURT ERNAKULAM Exhibit P2 TRUE COPY OF PETITION FILED CMP NO. 2519 OF

Exhibit P3 CERTIFIED COPY OF ORDER DATED 10-06-2024 IN CMP NO. 2519 OF 2024 IN CC CC NO.117/2021 Exhibit P4 TRUE COPY OF ORDER DATED 12-06-2024 IN

Exhibit P5 TRUE COPY OF ORDER DATED 13-06-2024 IN

Exhibit P6 TRUE COPY OF JUDGEMENT DATED 20-06-2024 IN

Exhibit P7 TRUE COPY OF MEDICAL CERTIFICATE DATED 19- 06-2024 Exhibit P8 TRUE COPY OF E- COURT STATUS DATED 20-06-

APPENDIX OF OP(CRL.) 476/2024

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF COMPLAINT IN C.C NO.1383/2018 IN THE FILES OF ADDITIONAL CHIEF JUDICIAL MAGISTRATE COURT ERNAKULAM Exhibit P2 TRUE COPY OF PETITION FILED CMP NO. 2520 OF 2024 IN CC 1383 OF 2018 Exhibit P3 CERTIFIED COPY OF ORDER DATED 10-06-2024 IN CMP NO. 2520 OF 2024 IN CC 1383 OF 2018 Exhibit P4 TRUE COPY OF ORDER DATED 12-06-2024 IN

Exhibit P5 TRUE COPY OF ORDER DATED 13-06-2024 IN

Exhibit P6 TRUE COPY OF JUDGEMENT DATED 20-06-2024 IN

Exhibit P7 TRUE COPY OF MEDICAL CERTIFICATE DATED 19-06-2024 Exhibit P8 TRUE COPY OF E- COURT STATUS DATED 20-06-