Kerala High Court
Narmada M Jayan vs The Commissioner For Entrance ... on 1 July, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE EASWARAN S.
MONDAY, THE 1ST DAY OF JULY 2024 / 10TH ASHADHA, 1946
WP(C) NO. 13370 OF 2018
PETITIONER:
NARMADA M JAYAN
AGED 23 YEARS
MALAYATTIL HOUSE, IRUMPANAM, PO,ERNAKULAM 682309
BY ADVS.
SRI.P.LEELAKRISHNAN
SRI.SHYAM KRISHNAN
RESPONDENTS:
1 THE COMMISSIONER FOR ENTRANCE EXAMINATIONS
5TH FLOOR, HOUSING BOARD BUILDING,
SANTHI NAGAR, THIRUVANANTHAPURAM 695001
2 THE VIGILANCE OFFICER
VIGILANCE CELL, DIRECTORATE OF KIRTADS (KERALA
INSTITUTE FOR RESEARCH, TRAINING AND DEVELOPMENT OF
STUDIES OF SCHEDULED CASTES AND SCHEDULED TRIBES),
KOZHIKODE 673001
3 THE CONVENOR
SCREENING COMMITTING FOR THE CLEARANCE AND
VERIFICATIONOF SCHEDULED CASTE/SCHEDULED TRIBE
CLAIM,OFFICE OF THE COMMISSIONER OF ENTRANCE
EXAMINATIONS,5TH FLOOR, HOUSING BOARD BUILDING,
SANTHI NAGAR, THIRUVANANTHAPURAM 695001
4 KIRTADS
(KERALA INSTITUTE FOR RESEARCH,TRAINING AND DEVELOPMENT
OF STUDIES OF SCHEDULED CASTES AND SCHEDULED
TRIBES),REPRESENTED BY ITS DIRECTOR,KOZHIKODE 673001.
5 STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO
GOVERNMENT,SCHEDULED CASTES/SCHEDULED TRIBES
DEVELOPMENT DEPARTMENT,SECRETARIAT,
THIRUVANANTHAPURAM 695001
BY ADV GOVERNMENT PLEADER
W.P.(C) NO.13370 OF 2018 2
OTHER PRESENT:
SRI. BIMAL K. NATH, SR. G. P.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
01.07.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) NO.13370 OF 2018 3
EASWARAN S., J
------------------------------------
WP(C)No. 13370 of 2018
------------------------------------
Dated this the 01st day of July, 2024
JUDGMENT
At the request of the learned counsel for the Petitioner, the
writ petition is dismissed as not pressed.
EASWARAN S
JUDGE
vnk/-
APPENDIX OF WP(C) 13370/2018
PETITIONER'S EXHIBITS :-
EXHIBIT P1 TRUE COPY OF 1ST PAGE OF S.S.L.C BOOK OF
PETITIONER'S FATHER M.P. JAYAN IN WHICH
HIS RELIGION AND CASTE ARE MENTIONED AS
CHRISTIAN CHERAMAR, CONVERTED FROM
PUALAYA
EXHIBIT P2 TRUE COPY OF 1ST PAGE OF S.S.L.C. BOOK OF
PETITIONER'S MOTHER JANCY IN WHICH HER
RELIGION AND CASTE ARE MENTIONED AS
CHRISTIAN CHERAMAR
EXHIBIT P3 TRUE COPY OF THE SUDHI CERTIFICATE ISSUED
ON 15.05.1986 BY THE KERALA HINDU
MISSION, THIRUVANANTHAPURAM, INDICATING
THAT POULOOSE OUSEPH HAD CONVERTED TO
HINDUISM, AND CHARGED HIS NAME TO M.P.
JAYAN
EXHIBIT P4 TRUE COPY OF THE SUDHI CERTIFICATE ISSUED
ON 15.05.1986 BY THE KERALA HINDU
MISSION, THIRUVANANTHAPURAM, INDICATING
THAT M.P. JAYAN'S FATHER M.A POULOOSE HAD
ALSO CONVERTED TO HINDUISM AND CHANGED
HIS NAME TO M.A. PRASAD
EXHIBIT P5 TRUE COPY OF KERALA GAZETTE NOTIFICATION
DATED 08.11.1988 REGARDING POULOOSE
OUSEPH'S EMBRACING OF HINDUISM AND CHANGE
OF NAME AS M.P. JAYAN
EXHIBIT P6 TRUE COPY OF CERTIFICATE DATED 26.11.1988
ISSUED BY THE KERALA HINDU CHERAMAR
SANGHAM (K.H.C.S) THOPPIPPALA BRANCH,
IDUKKI WHEREIN THE COMMUNITY HAS
CERTIFIED THAT M.P JAYAN HAS BEEN
ACCEPTED AND RECOGNIZED OFFICIALLY BY THE
MEMBERS OF THE KERALA HINDU CHERAMAR
COMMUNITY
EXHIBIT P7 TRUE COPY OF ACCEPTANCE CERTIFICATE
ISSUED ON 05.04.2008 BY THE KERALA
CHERAMAR SANGHAM KADAMANCHHIRA,
THRICKODITHANAM, CHERNGANASSERY TO SHRI.
M.P.JAYAN INDICATING THEIR ACCEPTANCE OF
HIM AS ONE AMOUNG THEMSELVES
EXHIBIT P8 TRUE COPY OF CERTIFICATE DATED 07.01.1989
ISSUED BY TAHASILDAR, UDUMBANCHOLA
INDICATING THE CASTE OF M.P. JAYAN AS
HINDU CHERAMAR
EXHIBIT P9 TRUE COPY OF CERTIFICATE DATED 28.9.1992
ISSUED BY TAHASILDAR, UDUMBANCHOLA
INDICATING THE CASTE OF M.P. JAYAN AS
HINDU CHERAMAR
EXHIBIT P10 TRUE COPY OF CERTIFICATE DATED 09.06.2016
ISSUED BY TAHASILDAR KANAYANNUR TALUK
INDICATING THE CASTE OF M.P. JAYAN AS
HINDU CHERAMAR
EXHIBIT P11 TRUE COPY OF MARRIAGE CERTIFICATE DATED
12.08.2012 ISSUED BY ADI. DRAVIDA
SANATHANA SABHA REG. NO. 648, BHAGAVAN
ADI THIRUVALLUR NJANA MADHOM, SAKHA NO.
6, ETTUMANOOR PO, KOTTAYAM REVEALING THAT
M.P. JAYAN AND JANCY WERE MARRIED THERE
ON 19.05.1988
EXHIBIT P12 TRUE COPY OF CIRCULAR LETTER NO. 35/1/72-
RU (SCTV) DATED 02.05.1975 ISSUED BY THE
MINISTRY OF HOME AFFAIRS, GOVERNMENT OF
INDIA REGARDING RE CONVERSION OF HINDU
SCHEDULED CASTE
EXHIBIT P13 TRUE COPY OF CIRCULAR LETTER NO. BC
12025/2/76-SCT (1) DATED 22.03.1977
ISSUED BY THE MINISTRY OF HOME AFFAIRS,
GOVERNMENT OF INDIA REGARDING RE
CONVERSION TO HINDU SCHEDULED CASTE
EXHIBIT P14 TRUE COPY OF ORDER SC/ST/DEVELOPMENT/E-
DEPT. NO. 18421/E2/37 DATED 15.12.1987
WHEREIN GOVERNMENT OF KERALA HAS ISSUED
PROCEDURAL GUIDELINES ON RE CONVERSION TO
HINDU SCHEDULED CASTE
EXHIBIT P15 TRUE COPY OF 1ST STANDARD ADMISSION
REGISTER OF ST. JOSEPH'S PUBLIC SCHOOL
AND JUNIOR COLLEGE, KUNNUMBAGAM,
KANJIRAPPALLY REVEALING THE PETITIONER'S
RELIGION AND CASTE AS HINDU CHERAMAR
SCHEDULED CASTE
EXHIBIT P16 TRUE COPY OF 1ST PAGE OF THE PETITIONER'S
S.S.L.C. CERTIFICATE DATED 03.05.2010
REVEALING HER COMMUNITY AS HINDU CHERAMAR
EXHIBIT P17 TRUE COPY OF CASTE CERTIFICATE DATED
16.05.2012 ISSUED BY THE TAHSILDAR,
CHANGANASSERY PROVIDING HER COMMUNITY AS
HINDU CHERAMAR
EXHIBIT P18 TRUE COPY OF CASTE CERTIFICATE DATED
28.03.2017 ISSUED BY THE TAHSILDAR,
KANAYANNUR PROVIDING THAT THE
PETITIONER'S CASTE IN HINDU CHERAMAR
EXHIBIT P19 TRUE COPY OF COMMUNITY CERTIFICATE DATED
05.02.2018 ISSUED BY THE KANAYANNUR TALUK
OFFICE PROVIDING THAT THE PETITIONER'S
CASTE IN HINDU CHERAMAR
EXHIBIT P20 TRUE COPY OF ADMISSION REGISTER OF
STANDARD II OF LISIEUX ENGLISH SCHOOL,
VAIKOM, IN WHICH NIRMAL BOSE WAS ADMITTED
REVEALS THAT HIS CASTE AS BEING HINDU
CHERAMAR
EXHIBIT P21 TRUE COPY OF CASTE CERTIFICATE DATED
25.08.2011 ISSUED BY THE TAHSILDAR,
CHANGANASSERY CERTIFYING THAT NIRMAL BOSE
BELONGS TO THE HINDU CHERAMAR COMMUNITY
EXHIBIT P22 TRUE COPY OF BROCHURE ISSUED BY SRI.
NANDANAR SIVA KOVIL TEMPLE,
MADUKKATHANAM, KOTTAMURI, IN CONNECTION
WITH VINAYAKA CHATHURTHI ON 21 ST AUGUST
2012 REVEALING THE M.P. JAYAN WAS A
PATRON OF THE TEMPLE
EXHIBIT P23 TRUE COPY OF BOOKLET PUBLISHED BY THE
VAIKOM MAHADEVA TEMPLE IN CONNECTION WITH
THE VAIKATHASHTAMI FESTIVAL IN THE YEAR
2004 INDICATING THAT THE PETITIONER HAD
PERFORMED A DANCE AT THE TEMPLE ON
27.11.2004
EXHIBIT P24 TRUE COPY OF BOOKLET PUBLISHED BY SRI.
NANDANAR SIVA KOVIL TEMPLE IN CONNECTION
WITH SRIMAD BHAGAVATHA SAPTHAHA YAJNAM
FROM 25TH FEBRUARY TO 2ND MARCH 2008
INDICATING THAT THE PETITIONER HAD
PERFORMED BHARATANATYAM AT THE TEMPLE ON
04.03.2008
EXHIBIT P25 TRUE COPY OF BOOKLET PUBLISHED BY SRI.
NANDANAR SIVA KOVIL TEMPLE IN CONNECTION
WITH SRIMAD BHAGAVATHA SAPTHAHA YAJNAM
FROM 21ST FEBRUARY TO 28TH FEBRUARY 2014
INDICATING M.P.JAYAN WAS A PETRON OF THE
TEMPLE AND A REGULAR WORSHIPPER THERE
EXHIBIT P26 TRUE COPY OF CERTIFICATE DATED 18.08.2012
ISSUED BY THE SECRETARY SRI. NANDANAR
SIVA KOVIL TEMPLE, MADUKKATHANAM,
KOTTAMURI, CHANGANASSERY
EXHIBIT P27 TRUE COPY OF ADMIT CARD FOR ENTRANCE
EXAMINATION OF LLM COURSE 2017-18
EXHIBIT P28 TRUE COPY OF LETTER DATED 24.02.2018
ISSUED BY THE 1ST RESPONDENT TO THE
PETITIONER INFORMING HER THAT THE 1ST
RESPONDENT KIRTADS WAS TO EXAMINE HER
CASTE STATUS
EXHIBIT P29 TRUE COPY OF PROVISIONAL RANK LIST FOR
LLM COURSE
EXHIBIT P30 TRUE COPY OF ANTHROPOLOGICAL REPORT
ISSUED BY THE 2ND RESPONDENT KIRTADS
EXHIBIT P31 `TRUE COPY OF WRITTEN REPRESENTATION
DATED 19.03.2018 SUBMITTED BY THE
PETITIONER TO THE 3RD RESPONDENT
SCREENING COMMITTEE
EXHIBIT P32 TRUE COPY OF ORDER DATED 19.03.2018
ISSUED BY THE 3RD RESPONDENT SCREENING
COMMITTEE
EXHIBIT P33 TRUE COPY OF POSTAL ENVELOP INDICATING
THE ORDER WAS SENT ONLY ON 26.03.2018 AND
WAS RECEIVED BY THE PETITIONER ONLY OON
27.03.2018
EXHIBIT P34 TRUE COPY OF RANK LIST FOR LLM COURSE
2017-18 FOR THE SCHEDULED CASTE/
SCEHEDULED TRIBE CATEGORY PUBLISHED BY
THE 1ST RESPONDENT COMMISSIONER
