Kerala High Court
Ranjith vs Renjitha on 1 July, 2024
Author: Kauser Edappagath
Bench: Kauser Edappagath
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
MONDAY, THE 1ST DAY OF JULY 2024 / 10TH ASHADHA, 1946
TR.P(C) NO. 242 OF 2024
AGAINST THE ORDER/JUDGMENT DATED IN OP NO.1129 OF 2023 OF FAMILY
COURT, NEDUMANGAD
PETITIONER:
RENJITHA
AGED 39 YEARS
D/ O PRASANNA, KIP QUARTERS, RAVINAGAR,PULAMON P.O.
KOTTARAKKARA TALUK, KOLLAM, PIN - 691506
BY ADV K.S.MANU (PUNUKKONNOOR)
RESPONDENT:
RANJITH
AGED 41 YEARS
S/O VELAYUDHAN, REMYABHAVAN, KURUVILANCHAL KLLIPPARA,
PACHA .P.O, NANNIYODE,PALODE, NEDUMANGAD TALUK,
THIRUVANANTHAPURAM, PIN - 695562
BY ADV V.A.VINOD
THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 01.07.2024, ALONG WITH Tr.P(C).371/2024, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
TR.P(C) NO. 242 OF 2024 and conn.cases 2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
MONDAY, THE 1ST DAY OF JULY 2024 / 10TH ASHADHA, 1946
TR.P(C) NO. 371 OF 2024
AGAINST THE ORDER/JUDGMENT DATED IN OP NO.67 OF 2024 OF FAMILY
COURT, NEDUMANGAD
PETITIONER/S:
1 RENJITHA
AGED 39 YEARS
D/O PRASANNA, KIP QUARTERS, RAVINAGAR,PULAMON
P.O.KOTTARAKKARA TALUK ,KOLLAM., PIN - 691506
2 PRASANNA
AGED 63 YEARS
W/O RAVEENDRAN KIP QUARTERS, RAVINAGAR,PULAMON
P.O.KOTTARAKKARA TALUK ,KOLLAM., PIN - 691506
3 RENJITH
AGED 43 YEARS
S/O PRASANNA KIP QUARTERS, RAVINAGAR,PULAMON
P.O.KOTTARAKKARA TALUK ,KOLLAM., PIN - 691506
BY ADVS.
K.S.MANU (PUNUKKONNOOR)
K.B.UDAYAKUMAR
RESPONDENT:
RANJITH
AGED 41 YEARS
S/O VELAYUDHAN REMYABHAVAN,KURUVILANCHAL
KLLIPPARA,PACHA .P.O,NANNIYODE,PALODE,NEDUMANGAD TALUK,
THIRUVANANTHAPURAM ., PIN - 695562
THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 01.07.2024, ALONG WITH Tr.P(C).242 /2024,THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
TR.P(C) NO. 242 OF 2024 and conn.cases 3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
MONDAY, THE 1ST DAY OF JULY 2024 / 10TH ASHADHA, 1946
TR.P(C) NO. 430 OF 2024
AGAINST THE ORDER/JUDGMENT DATED IN OP(OTHERS) NO.1033 OF 2023 OF
FAMILY COURT, KOTTARAKKARA
PETITIONER:
RANJITH
AGED 41 YEARS
S/O VELAYUDHAN R, REMYA BHAVAN, KURUVILANCHAL,
KALLIPARA, PACHA P.O, NANNIYODE, PALODE, NEDUMANGAD,
THIRUVANANTHAPURAM, PIN - 695562
BY ADV V.A.VINOD
RESPONDENT:
RENJITHA
AGED 39 YEARS
D/O PRASANNA, KIP QUARTERS, RAVI NAGAR, PULAMON P.O,
KOTTARAKKARA, KOLLAM, PIN - 691506
THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 01.07.2024, ALONG WITH Tr.P(C).242/2024,THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
TR.P(C) NO. 242 OF 2024 and conn.cases 4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
MONDAY, THE 1ST DAY OF JULY 2024 / 10TH ASHADHA, 1946
TR.P(C) NO. 431 OF 2024
AGAINST THE ORDER/JUDGMENT DATED IN OPHMA NO.1225 OF 2023 OF
FAMILY COURT, KOTTARAKKARA
PETITIONER:
RANJITH
AGED 41 YEARS
S/O VELAYUDHAN, REMYA BHAVAN, KURUVILANCHAL, KILLIPARA,
PACHA P.O, NANNIYODE, PALODE, NEDUMANGAD TALUK,
THIRUVANANTHAPURAM, PIN - 695562
BY ADV V.A.VINOD
RESPONDENT:
RENJITHA
AGED 39 YEARS
D/O PRASANNA, KIP QUARTERS, RAVI NAGAR, PULAMON P.O,
KOTTARAKKARA TALUK, KOLLAM, PIN - 691506
THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 01.07.2024, ALONG WITH Tr.P(C).242/2024, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
TR.P(C) NO. 242 OF 2024 and conn.cases 5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
MONDAY, THE 1ST DAY OF JULY 2024 / 10TH ASHADHA, 1946
TR.P(C) NO. 431 OF 2024
AGAINST THE ORDER/JUDGMENT DATED IN OPHMA NO.1225 OF 2023 OF
FAMILY COURT, KOTTARAKKARA
PETITIONER:
RANJITH
AGED 41 YEARS
S/O VELAYUDHAN, REMYA BHAVAN, KURUVILANCHAL, KILLIPARA,
PACHA P.O, NANNIYODE, PALODE, NEDUMANGAD TALUK,
THIRUVANANTHAPURAM, PIN - 695562
BY ADV V.A.VINOD
RESPONDENT:
RENJITHA
AGED 39 YEARS
D/O PRASANNA, KIP QUARTERS, RAVI NAGAR, PULAMON P.O,
KOTTARAKKARA TALUK, KOLLAM, PIN - 691506
THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 01.07.2024,ALONG WITH Tr.P(C).242/2024, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
TR.P(C) NO. 242 OF 2024 and conn.cases 6
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
MONDAY, THE 1ST DAY OF JULY 2024 / 10TH ASHADHA, 1946
TR.P(C) NO. 438 OF 2024
AGAINST THE ORDER/JUDGMENT DATED IN OPGW NO.683 OF 2023 OF FAMILY
COURT, KOTTARAKKARA
PETITIONER:
RANJITH V
AGED 41 YEARS
S/O VELAYUDHAN R, REMYA BHAVAN, KURUVILANCHAL,
KALLIPARA, PACHA P.O, NANNIYODE, PALODE, NEDUMANGAD,
THIRUVANANTHAPURAM, PIN - 695562
BY ADV V.A.VINOD
RESPONDENT:
RENJITHA
AGED 39 YEARS
D/O PRASANNA, KIZHAKEDATHU HOUSE, VAZHAPILLY KONAM,
KARATTU, VAMANAPURAM P.O, NOW RESIDING AT KIP QUARTERS,
RAVI NAGAR, PULAMON P.O, KOTTARAKKARA, KOLLAM, PIN -
691506
THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 01.07.2024, ALONG WITH Tr.P(C).242/2024,THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
TR.P(C) NO. 242 OF 2024 and conn.cases 7
ORDER
[Tr.P(C) Nos.242/2024, 371/2024,430/2024,431/2024 & 438/2024]
All these five transfer petitions are connected. Tr.P(C) Nos. 242 of
2024 and 371 of 2024 have been filed by the wife against the
husband. These transfer Petitions pertain to O.P.No.1129/2023 and
O.P.No.67/2024 which are pending before the Family Court,
Nedumangad. The wife wants to transfer those original petitions to
Family Court, Kottarakkara where three other connected matters of
the parties are pending. Tr.P(C) Nos. 430/2024, 431/2024,438/2024
are filed by the husband to transfer O.P.(others)No.1033/2023, O.P.
(H.M.A)No.1225/2023 and O.P.(G&W)No.683/2023 which are pending
on the files of Family Court, Kottarakkara to Family Court,
Nedumangad.
2. I have heard both sides.
3. Since all the five matters are connected, it is just and proper
that they are tried and disposed of by the same Family Court. The wife
is a native of Kottarakkara and she prays to transfer O.P.
No.1129/2023 and O.P.No.67/2024 to the Family Court, Kottarakkara
to try along with three connected matters mentioned above pending
therein. However, it is submitted by the learned counsel for the wife
that the wife is working at the Court at Kottarakkara. If all the cases
are transferred to Nedumangad or Attingal, it will be difficult for the
wife and child to travel all along from Kottarakkara to Nedumangad or
Attingal. Hence, I am of the view that, if all the five cases are
transferred to Family Court, Punalur, it will be convenient to both
sides.
Hence, these transfer Petitions are disposed of. O.P.
Nos.1129/2023 and 67/2024 pending before the Family Court,
Nedumangad and O.P.(others)No.1033/2023, O.P.(H.M.A)
No.1225/2023 and O.P.(G&W) No.683/2023 pending before the
Family Court, Kottarakkara are withdrawn and transferred to the
Family Court, Punalur.
Sd/-
DR.KAUSER EDAPPAGATH
JUDGE
SNGI
APPENDIX OF TR.P(C) 242/2024
PETITIONER ANNEXURES
Annexure A1 TRUE COPY OF THE OP (G&W) NO 683/2023 BEFORE
THE FAMILY COURT, KOTTARAKKARA
Annexure A2 TRUE COPY OF THE OP.(HMA) NO.1225/23 BEFORE
THE FAMILY COURT, KOTTARAKKARA
Annexure A3 TRUE COPY OF THE OP(OTHERS) NOL033/23 BEFORE
THE FAMILY COURT, KOTTARALCKARA
Annexure A4 TRUE COPY OF THE OP NOLL29/23 BEFORE THE
FAMILY COURT NEDUMANGAD
APPENDIX OF TR.P(C) 371/2024
PETITIONER ANNEXURES
Annexure A1 TRUE COPY OF THE O.P (G&W) NO 683/2023 BEFORE
THE FAMILY COURT, KOTTARAKKARA
Annexure A2 TRUE COPY OF THE O.P.(HMA) NO.1225/23 BEFORE
THE FAMILY COURT, KOTTARAKKARA
Annexure A3 TRUE COPY OF THE OP(OTHERS) NO1033/23 BEFORE
THE FAMILY COURT, KOTTARAKKARA
Annexure A4 TRUE COPY OF THE OP NO1129/23 BEFORE THE
FAMILY COURT, NEDUMANGAD
Annexure A5 TRUE COPY OF THE OP NO 67/24 DT NIL BEFORE
THE FAMILY COURT, NEDUMANGAD
APPENDIX OF TR.P(C) 430/2024
PETITIONER ANNEXURES
Annexure A1 TRUE COPY OF THE O.P (G&W) NO 683/2023
PENDING ON THE FILES OF HON'BLE FAMILY COURT,
KOTTARAKKARA
Annexure A2 TRUE COPY OF THE O.P (H.M.A) NO 1225/2023
PENDING BEFORE THE HON'BLE FAMILY COURT,
KOTTARAKKARA
Annexure A3 TRUE COPY OF THE O.P (OTHERS) NO 1033/2023
PENDING BEFORE THE HON'BLE FAMILY COURT,
KOTTARAKKARA
APPENDIX OF TR.P(C) 431/2024
PETITIONER ANNEXURES
Annexure A1 TRUE COPY OF THE O.P (G&W) NO 683/2023
PENDING ON THE FILES OF HON'BLE FAMILY COURT,
KOTTARAKKARA
Annexure A2 RUE COPY OF THE O.P (H.M.A) NO 1225/2023
PENDING BEFORE THE HON'BLE FAMILY COURT,
KOTTARAKKARA
Annexure A3 TRUE COPY OF THE O.P (OTHERS) NO 1033/2023
PENDING BEFORE THE HON'BLE FAMILY COURT,
KOTTARAKKARA
APPENDIX OF TR.P(C) 438/2024
PETITIONER ANNEXURES
Annexure A1 TRUE COPY OF THE O.P (G&W) NO 683/2023
PENDING ON THE FILES OF HON'BLE FAMILY COURT,
KOTTARAKKARA
Annexure A2 TRUE COPY OF THE O.P (H.M.A) NO 1225/2023
PENDING BEFORE THE HON'BLE FAMILY COURT,
KOTTARAKKARA
Annexure A3 TRUE COPY OF THE O.P (OTHERS) NO 1033/2023
PENDING BEFORE THE HON'BLE FAMILY COURT,
KOTTARAKKARA
