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Samuel K. Mathai vs State Of Kerala
2024 Latest Caselaw 6310 Ker

Citation : 2024 Latest Caselaw 6310 Ker
Judgement Date : 29 February, 2024

Kerala High Court

Samuel K. Mathai vs State Of Kerala on 29 February, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

WA No.301/2024                                1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                    THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                          &
                   THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
           Thursday, the 29th day of February 2024 / 10th Phalguna, 1945
                                 WA NO. 301 OF 2024
     AGAINST THE JUDGMENT DATED 30.01.2024 IN WP(C) 36631/2023 OF THIS COURT
   APPELLANT(S)/PETITIONER:

          SAMUEL K. MATHAI, AGED 80 YEARS, S/O MATHAI, KARUVELIL HOUSE,
          THALACHIRA, PATHANAMTHITTA DISTRICT, KERALA, PIN - 689664.

    BY ADV. JOMY K. JOSE

   RESPONDENT(S)/RESPONDENTS:

      1. STATE OF KERALA, REPRESENTED BY ITS PRINCIPAL SECRETARY TO THE
         GOVERNMENT, HEALTH AND FAMILY WELFARE DEPARTMENT, GOVERNMENT
         SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
      2. THE CANCER CARE FUND, MEDICAL COLLEGE HOSPITAL, KOTTAYAM REPRESENTED
         BY ITS CHAIRMAN AND DISTRICT COLLECTOR, COLLECTORATE, KOTTAYAM, PIN
         - 686002.
      3. THE SECRETARY, CANCER CARE FUND MEDICAL COLLEGE HOSPITAL KOTTAYAM,
         GANDHINAGAR, KOTTAYAM, PIN - 686008.
      4. THE SUPERINTENDENT MEDICAL COLLEGE HOSPITAL KOTTAYAM, GANDHINAGAR,
         KOTTAYAM, PIN - 686008.
      5. THE PROGRAMME CO-COORDINATOR, NATIONAL CANCER CONTROL PROGRAMME,
         DIRECTORATE, MEDICAL COLLEGE HOSPITAL, GANDHINAGAR, KOTTAYAM, PIN -
         686008.
      6. THE DIRECTOR, DIRECTORATE OF HEALTH SERVICES, THIRUVANANTHAPURAM,
         PIN - 695035.

    BY GOVERNMENT PLEADER (B/O)

        This Writ Appeal coming on for orders on 29.02.2024, upon perusing
   the appeal memorandum, the Court on the same day passed the following:
                                      ORDER

Admit.

Learned Government pleader takes notice for respondents.

Post after three weeks.

Sd/- A. MUHAMED MUSTAQUE, JUDGE

Sd/- SHOBA ANNAMMA EAPEN, JUDGE

29-02-2024 /True Copy/ Assistant Registrar

 
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